High Courts22 Apr 2014Dismissed
MMTC (Mica Division) Vs Sajjan Kumar Bhudolia
Jharkhand High Court · (2015) 144 FLR 136 : (2014) 3 JLJR 1
Payment of Gratuity Act, 1972 — Section 14, 2(c), 2A, 2-A, 2-A(1)
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Jharkhand High Court judgments
29,568 judgments · page 694 of 1,479
High Courts22 Apr 2014Allowed
State of Bihar Vs Ravindra Prasad Singh
Jharkhand High Court · (2014) 4 AJR 258 : (2014) 3 JLJR 76
Bihar Reorganisation Act, 2000 — Section 72, 72(2), 73
High Courts21 Apr 2014
Ashwini Kumar Sinha Vs The State of Jharkhand
Jharkhand High Court · (2014) 2 JLJR 629
Contempt of Courts Act, 1971 — Section 2, 2(b), 2(c)
High Courts21 Apr 2014Dismissed
Zabir Ansari Vs The State of Jharkhand
Jharkhand High Court · (2014) 2 JLJR 643
High Courts21 Apr 2014
Bandana Rui Das Vs The State of Jharkhand
Jharkhand High Court · (2015) 1 AJR 724 : (2014) 3 JLJR 530
High Courts21 Apr 2014
The State of Jharkhand Vs Damodar Hotta
Jharkhand High Court · (2014) 4 AJR 324 : (2014) 3 JLJR 10
High Courts16 Apr 2014
Shyamdeo Prasad Vs Quurban Hussain Hawari
Jharkhand High Court · (2014) 3 AJR 335 : (2014) 2 RCR(Rent) 486
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1)(d), 11(1)(e), 13(1)(f), 14Transfer of Property Act, 1882 — Section 116
High Courts16 Apr 2014
Mahadeo Bhuian Vs Central Coalfields Ltd.
Jharkhand High Court · (2014) 2 JLJR 572
High Courts16 Apr 2014Allowed
Chitra Mitra Vs Bandana Mitra
Jharkhand High Court · (2014) 4 AJR 284 : (2014) 3 JLJR 359
Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 63
High Courts16 Apr 2014
Girish Prasad Singh Vs Steel Authority of India Ltd.
Jharkhand High Court · (2014) 3 LLJ 568
High Courts15 Apr 2014Allowed
Mukesh Prasad Singh Vs The State of Jharkhand
Jharkhand High Court · (2014) 3 JLJR 232
High Courts15 Apr 2014
Shyam Bihari Singh Vs The State of Jharkhand
Jharkhand High Court · (2014) 3 JLJR 276
High Courts15 Apr 2014Dismissed
Manti Devi Vs The State of Jharkhand
Jharkhand High Court · (2014) 3 JLJR 22
High Courts11 Apr 2014Allowed
Krishna Prasad Singh Vs The State of Bihar
Jharkhand High Court · (2014) 3 JLJR 132
Bihar Reorganisation Act, 2000 — Section 34
High Courts11 Apr 2014Allowed
Zubair Vs The Jharkhand State Electricity Board
Jharkhand High Court · (2014) 2 JLJR 594
High Courts11 Apr 2014
Shiv Kumar Nirala Vs The State of Jharkhand
Jharkhand High Court · (2014) 04 JH CK 0055
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Penal Code, 1860 (IPC) — Section 34, 498-A
High Courts11 Apr 2014
B.R. Prasad @ Bangalore Ram Prasad Vs State of Jharkhand
Jharkhand High Court · (2014) 3 AJR 588
Criminal Procedure Code, 1973 (CrPC) — Section 173, 227, 239Penal Code, 1860 (IPC) — Section 120B, 420, 465, 466, 468