High Courts01 May 2014
Birbal Mahto Vs State of Jharkhand
Jharkhand High Court · (2014) 3 JLJR 382
Penal Code, 1860 (IPC) — Section 302, 304B, 306
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 692 of 1,479
High Courts01 May 2014
Sanjeev Kumar Pandey Vs State of Jharkhand
Jharkhand High Court · (2014) 4 AJR 181
Criminal Procedure Code, 1973 (CrPC) — Section 438, 438(2), 440, 82, 83Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 498A
High Courts30 Apr 2014
Life Insurance Corporation of India Vs Harjeet Kaur
Jharkhand High Court · (2014) 1 JLJR(Jhar) 40 : (2014) 3 AJR 376 : (2015) 1 JLJR 40
Constitution of India, 1950 — Article 14, 226, 227Insurance Act, 1938 — Section 45Legal Services Authorities Act, 1987 — Section 19, 22A, 22A(a), 22A(b), 22A(b)
High Courts30 Apr 2014
Sadique Ahmad Vs The State of Jharkhand
Jharkhand High Court · (2014) 4 AJR 146 : (2014) 2 JLJR 585
Constitution of India, 1950 — Article 226
High Courts30 Apr 2014Allowed
Baleshwar Singh Vs The Jharkhand State Electricity Board
Jharkhand High Court · (2014) 04 JH CK 0090
High Courts30 Apr 2014Partly Allowed
Tibra Vs The State of Jharkhand
Jharkhand High Court · (2014) 3 JLJR 388
Penal Code, 1860 (IPC) — Section 302, 304, 34, 460
High Courts30 Apr 2014
Helen Tirkey Vs The State of Bihar
Jharkhand High Court · (2014) 2 JLJR 637
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts30 Apr 2014Dismissed
Mangal Bodra Vs The State of Jharkhand
Jharkhand High Court · (2014) 3 AJR 654 : (2014) 3 JLJR 437
Penal Code, 1860 (IPC) — Section 302, 304
High Courts29 Apr 2014Dismissed
Mantosh Mahto Vs The Indian Iron and Steel Company, The General Manager Chasnala Colliery, Indian Iron and Steel Company and Damodar Valley Corporation
Jharkhand High Court · (2014) 04 JH CK 0032
High Courts29 Apr 2014Dismissed
Bishu Hembrom Vs The State of Jharkhand
Jharkhand High Court · (2014) 04 JH CK 0031
High Courts29 Apr 2014
Mostt. Keshiya Devi and Others Vs Sunil Singh, Pankaj Singh and The New India Assurance Co. Ltd.
Jharkhand High Court · (2014) 3 JLJR 111
High Courts29 Apr 2014
Kamala Gangoli Vs Ram Lakhan Singh Yadav College
Jharkhand High Court · (2014) 3 JLJR 479
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 11(d)
High Courts29 Apr 2014Dismissed
Ram Naresh Prasad Vs The State of Jharkhand, Shri Akshay Kumar Singh, Shri Ram Pravesh Singh and Shri Arun Kumar Mishra
Jharkhand High Court · (2014) 4 AJR 337 : (2014) 3 JLJR 94
Criminal Procedure Code, 1973 (CrPC) — Section 170, 173(1), 173(2)(ii), 319, 397Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 380, 411, 413, 414, 457
High Courts29 Apr 2014Dismissed
Divisional Forest Officer, Bokaro Vs Bhuwaneshwar Sharma
Jharkhand High Court · (2014) 04 JH CK 0004
Limitation Act, 1963 — Section 5
High Courts28 Apr 2014
Bipin Murmu Vs Central Coalfileds Ltd.
Jharkhand High Court · (2014) 04 JH CK 0099
High Courts28 Apr 2014
Central Coalfields Limited Vs Oriental Insurance Co. Ltd.
Jharkhand High Court · (2015) ACJ 686 : (2014) 3 AJR 636 : (2015) 2 AnWR 71 : (2014) 2 JLJR 589
Constitution of India, 1950 — Article 14, 226
High Courts28 Apr 2014Dismissed
Murliwala Minerals Pvt. Ltd. Vs Union of India
Jharkhand High Court · (2014) 3 AJR 313 : (2014) 2 JLJR 611
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 225, 226, 227, 32Government of India Act, 1919 — Section 107, 108
High Courts28 Apr 2014
Ataur Rahman Vs The State of Jharkhand
Jharkhand High Court · (2014) 3 JLJR 481
Bihar State Minorities Commission Act, 1991 — Section 6, 8
High Courts28 Apr 2014Dismissed
Ajit Kumar Gope and Others Vs The Chairman, The Examination Controller
Jharkhand High Court · (2014) 04 JH CK 0016
High Courts25 Apr 2014
Meena Banerjee Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 1 JLJR 177