COURT ARCHIVE

Jharkhand High Court judgments

29,568 judgments · page 695 of 1,479

High Courts11 Apr 2014Disposed Off

Bimal Kumar Jha Vs The State of Jharkhand, The Secretary, Water Resources Department, The Deputy Secretary, Water Resources Department and The Joint Secretary (Incharge), Water Resources Department

Jharkhand High Court · (2014) 142 FLR 749 : (2014) 3 JLJR 509

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High Courts10 Apr 2014

Abhijeet Hazaribagh Toll Road Limited Vs Union of India

Jharkhand High Court · (2014) 3 AJR 702 : (2014) 2 JLJR 690 : (2014) LabIC 4115

Building and Other Construction Workers (Regulation of Employment and Conditions of Services) Act, 1996 — Section 18, 2(1)(d), 2(1)(j), 24, 44Building and Other Construction Workers Welfare Cess Act, 1996 — Section 11, 14, 14(1), 14(2), 14(2)(h)Constitution of India, 1950 — Article 246, 246(3), 248

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High Courts10 Apr 2014

Sudan Chandra Mahato Vs The State of Jharkhand

Jharkhand High Court · (2014) 3 JLJR 289

Penal Code, 1860 (IPC) — Section 406, 420

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High Courts10 Apr 2014Allowed

Mr. David Hudson, Managing Director @ D.I. Hudsan, Vice President, South Asia and Gulf and Managing Director, Group-4, Securitas India (P) Ltd. Vs The State of Bihar now Jharkhand and Labour Enforcement Officer

Jharkhand High Court · (2014) 142 FLR 307

Contract Labour (Regulation and Abolition) Act, 1970 — Section 24, 25Criminal Procedure Code, 1973 (CrPC) — Section 305

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High Courts10 Apr 2014Allowed

G.N. Verma, A.K. Singh and J.G. Singh Vs The State of Jharkhand

Jharkhand High Court · (2014) 4 FLT 674

Forest Act, 1927 — Section 33

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High Courts09 Apr 2014Allowed

Ram Lakhan Ram Vs The State of Jharkhand, Deputy Commissioner and Sub-Divisional Officer

Jharkhand High Court · (2014) 3 AJR 357 : (2014) 3 JLJR 487

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High Courts09 Apr 2014Dismissed

Ramdeo Oraon Vs Union of India and Others

Jharkhand High Court · (2014) 04 JH CK 0058

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High Courts09 Apr 2014Disposed Off

Suresh Prasad Singh Vs The State of Jharkhand and Others

Jharkhand High Court · (2014) 04 JH CK 0057

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High Courts09 Apr 2014Disposed Off

Abu Fazal Shakil Ahmad Vs The State of Jharkhand and Others

Jharkhand High Court · (2014) 04 JH CK 0056

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High Courts07 Apr 2014Dismissed

Sunplant Agro Ltd. Vs The State of Jharkhand and Others

Jharkhand High Court · (2014) 3 JLJR 504

Securities and Exchange Board of India Act, 1992 — Section 11, 11AA, 11B, 19

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High Courts07 Apr 2014Dismissed

The State of Jharkhand Vs Dinesh Prasad, The Deputy Secretary, Road Construction Department, The Superintendent Engineer, Road Circle and The Executive Engineer, Road Division

Jharkhand High Court · (2014) 4 AJR 183 : (2014) 3 JLJR 499

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High Courts07 Apr 2014Dismissed

Md. Mushtaque Ahmed Vs The State of Jharkhand and Others

Jharkhand High Court · (2014) 3 JLJR 490

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High Courts07 Apr 2014Allowed

Gajadhar Rajak Vs State of Jharkhand

Jharkhand High Court · (2014) 04 JH CK 0033

Criminal Procedure Code, 1973 (CrPC) — Section 100Essential Commodities Act, 1955 — Section 7

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High Courts05 Apr 2014

Peter Anand Kumar Ekka Vs Mecon Limited and Others

Jharkhand High Court · (2014) 2 AJR 814 : (2014) 141 FLR 867 : (2014) 2 JLJR 411 : (2014) LLR 538

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High Courts04 Apr 2014Dismissed

Central Coalfields Ltd. Vs The State of Jharkhand, The Secretary, Department of Mines and Zoology, District Mining Officer and Certificate Officer, Dhanbad Mining Circle

Jharkhand High Court · (2014) 2 JLJR 472

Companies Act, 1956 — Section 615Constitution of India, 1950 — Article 226Mines and Minerals (Development and Regulation) Act, 1957 — Section 21(5)

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High Courts03 Apr 2014

Laxmi Sonar and Others Vs The State of Jharkhand

Jharkhand High Court · (2015) 3 AJR 105 : (2015) CriLJ 3756

Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Evidence Act, 1872 — Section 24, 25, 26, 27, 3Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34, 362

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High Courts03 Apr 2014