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Jharkhand High Court judgments

29,568 judgments · page 592 of 1,479

High Courts16 Dec 2015

Ram Kumar Madhesia Vs The State of Jharkhand

Jharkhand High Court · (2015) 12 JH CK 0011

Criminal Procedure Code, 1973 (CrPC) - Section 438(2)Penal Code, 1860 (IPC) - Section 120B, 201, 420, 423, 424Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2)