High Courts05 Jan 2016Dismissed
Ansalem Tirki Vs The State of Jharkhand and Others
Jharkhand High Court · (2016) 1 JBCJ 504 : (2016) 1 JLJR 655
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 591 of 1,479
High Courts05 Jan 2016Dismissed
Kailash Mahto Vs State of Jharkhand
Jharkhand High Court · (2016) 1 AIRJharR 373
Penal Code, 1860 (IPC) - Section 120B, Section 302, Section 307, Section 34
High Courts04 Jan 2016Dismissed
K.S. Murty Vs State Bank of India, through its General Manger, Patna, Bihar and others
Jharkhand High Court · (2016) 2 JCR 148
Constitution of India, 1950 — Article 226
High Courts04 Jan 2016Disposed Off
Chandana Gorai and Another Vs State of Jharkhand and Others
Jharkhand High Court · (2016) 3 JCR 94 : (2016) 2 JLJR 498
Constitution of India, 1950 - Article 226
High Courts04 Jan 2016Dismissed
Rajesh Kumar Gope Vs State of Jharkhand
Jharkhand High Court · (2016) 1 AIRJharR 595
High Courts04 Jan 2016Dismissed
Zahid Hussain Vs State of Jharkhand and Others
Jharkhand High Court · (2016) 1 AIRJharR 783 : (2016) CriLJ 2080 : (2016) 1 JBCJ 497 : (2016) 2 JCR 138 : (2016) 1 JLJR 713
Constitution of India, 1950 - Article 136Contempt of Courts Act, 1971 - Section 19, Section 19(1)
High Courts04 Jan 2016Dismissed
Sharma Coke Udyog Vs The State of Jharkhand and Others
Jharkhand High Court · (2016) 3 JBCJ 644 : (2016) 1 JLJR 587
Industries (Development and Regulation) Act, 1951 - Section 10-AMicro, Small and Medium Enterprises Development Act, 2006 - Section 8
High Courts04 Jan 2016Dismissed
Hockey Jharkhand Vs The Union of India Ors.
Jharkhand High Court · (2016) 3 AIRJharR 582 : (2016) 2 JBCJ 177 : (2016) 2 JCR 149 : (2016) 1 JLJR 585
High Courts04 Jan 2016Allowed
The State of Jharkhand Vs Asma Azfar and Others
Jharkhand High Court · (2016) 2 JCR 163 : (2016) 1 JLJR 594
High Courts04 Jan 2016Dismissed
Kisto Oraon Vs State of Jharkhand
Jharkhand High Court · (2016) 3 ECrC 288 : (2016) 4 JLJR 243
High Courts04 Jan 2016Allowed
Dipti Sen and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2016) 4 AIRJharR 73 : (2016) 2 ECrC 64 : (2016) 2 JBCJ 429 : (2016) 1 JLJR 721
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 144, Section 155(2), Section 156(1), Section 482Penal Code, 1860 (IPC) - Section 147, Section 323, Section 504, Section 506
High Courts04 Jan 2016Disposed off
Akhileshwar Prasad Vs State of Jharkhand and others
Jharkhand High Court · (2016) 1 JBCJ 496
Constitution of India, 1950 — Article 226
High Courts04 Jan 2016Allowed
Madan Mohan Jha Vs State of Jharkhand and Others
Jharkhand High Court · (2016) 2 JCR 145 : (2016) 1 JLJR 583
Constitution of India, 1950 - Article 226
High Courts04 Jan 2016Dismissed
Sambhu Saran Pandey Vs Bharat Coking Coal Limited and Others
Jharkhand High Court · (2016) 1 JBCJ 495 : (2016) 1 JLJR 673
High Courts04 Jan 2016Dismissed
Manoranjan Kumar Singh Vs The Union of India and Others
Jharkhand High Court · (2016) 1 JBCJ 493 : (2016) 1 JLJR 657
High Courts04 Jan 2016Dismissed
Awdhesh Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2016) 1 JLJR 564
Criminal Procedure Code, 1973 (CrPC) - Section 313Dowry Prohibition Act, 1961 - Section 3, Section 4Penal Code, 1860 (IPC) - Section 201, Section 304-B
High Courts04 Jan 2016Allowed
Vijay Ram, S/o Mathura Ram and others Vs The State of Jharkhand
Jharkhand High Court · (2016) 4 Crimes 548 : (2016) 3 DMC 254 : (2016) 1 ECrC 669 : (2016) 2 JLJR 174
Penal Code, 1860 (IPC) — Section 302, 304B
High Courts04 Jan 2016Allowed
Bhawani Giri Vs The State of Jharkhand
Jharkhand High Court · (2016) 1 AIRJharR 592 : (2016) 2 ECrC 199 : (2016) 1 JBCJ 486 : (2016) 1 JLJR 596
Penal Code, 1860 (IPC) - Section 302
High Courts04 Jan 2016Disposed Off
Employers in relation to the Management of Swang Washery of M/s Central Coalfields Limited Vs Their Workmen Sri Pankaj Kumar
Jharkhand High Court · (2017) 1 JLJR 179
High Courts04 Jan 2016Disposed Off
Dhirendra Prasad Singh Vs State of Jharkhand
Jharkhand High Court · (2016) 1 AIRJharR 368
Criminal Procedure Code, 1973 (CrPC) - Section 438(2)Penal Code, 1860 (IPC) - Section 419, Section 420, Section 467, Section 468, Section 471