COURT ARCHIVE

Jharkhand High Court judgments

29,568 judgments · page 589 of 1,479

High Courts06 Jan 2016Dismissed

Nunu alias Nageshwar Singh Vs State of Jharkhand

Jharkhand High Court · (2016) 162 AIC 547 : (2016) 1 AIRJharR 374 : (2016) 2 JCR 8

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, Section 34

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High Courts06 Jan 2016Dismissed

Sunil Lulla and Others Vs The State of Jharkhand and Others

Jharkhand High Court · (2016) 2 AIRJharR 40 : (2016) 3 ECrC 150 : (2016) 2 JBCJ 98 : (2016) 1 JLJR 716

Criminal Procedure Code, 1973 (CrPC) - Section 155 (2), Section 156 (3), Section 156(1), Section 156(3), Section 200, Section 482, Section 82, Section 83Penal Code, 1860 (IPC) - Section 120B, Section 34, Section 384, Section 403, Section 406,

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High Courts06 Jan 2016Dismissed

Sidheshwar Singh, Mahesh Singh Vs State of Jharkhand, Rakesh Kumar Singh

Jharkhand High Court · (2016) 2 JBCJ 422

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 420

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High Courts06 Jan 2016Disposed Off

Badri Mahato Vs State of Jharkhand and Others

Jharkhand High Court · (2016) 2 JBCJ 435 : (2016) 2 JCR 259 : (2016) 1 JCR 590 : (2016) 1 JLJR 659

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High Courts06 Jan 2016Disposed Off

Tala Kora Soren and Others Vs The State of Jharkhand

Jharkhand High Court · (2016) 1 AIRJharR 371 : (2016) 2 ECrC 274

Penal Code, 1860 (IPC) - Section 149, Section 302, Section 34

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High Courts06 Jan 2016Dismissed

Prakash Rai Vs The State of Jharkhand the Principal Secretary, Health, Family Welfare and Medical Education Department, Government of Jharkhand and others

Jharkhand High Court · (2016) 2 JCR 157

Constitution of India, 1950 — Article 226

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High Courts06 Jan 2016Dismissed

Heavy Engineering Corporation Limited Vs Surendra Kumar Sinha

Jharkhand High Court · (2016) 01 JH CK 0062

Payment of Gratuity Act, 1972 - Section 13, Section 14, Section 4, Section 4(6), Section 7(3), Section 7(3)(a)

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High Courts06 Jan 2016Dismissed

Santosh Kumar Satnami Vs The State of Jharkhand

Jharkhand High Court · (2016) 2 ECrC 539

Penal Code, 1860 (IPC) - Section 201, Section 302, Section 364, Section 376

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High Courts06 Jan 2016Dismissed

Rajesh Bhandari Vs State of Jharkhand

Jharkhand High Court · (2016) 2 JBCJ 137

Coal Mines Act, 1952 — Section 30(ii)Criminal Procedure Code, 1973 (CrPC) — Section 482Forest Act, 1927 — Section 39, 42

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High Courts06 Jan 2016Dismissed

Manoranjan Kumar Singh Vs The Union of India and Others

Jharkhand High Court · (2016) 01 JH CK 0059

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High Courts06 Jan 2016Dismissed

Chhatra Yadav Vs State of Jharkhand

Jharkhand High Court · (2016) 1 AIRJharR 353 : (2016) 1 ECrC 687

Penal Code, 1860 (IPC) - Section 302

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High Courts05 Jan 2016Allowed

Kamal Duggal and other Vs State of Jharkhand and other

Jharkhand High Court · (2017) 1 AIRJharR 552 : (2016) 2 ECrC 69 : (2016) 3 JLJR 317

Criminal Procedure Code, 1973 (CrPC) — Section 145, 482Penal Code, 1860 (IPC) — Section 182, 211

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High Courts05 Jan 2016Allowed

Ambuj Narayan and other Vs State of Jharkhand and others

Jharkhand High Court · (2016) 2 ECrC 208 : (2016) 2 JLJR 31

Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 34, 406

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High Courts05 Jan 2016Allowed

Sulo Devi and others Vs The State of Jharkhand

Jharkhand High Court · (2016) 3 Crimes 338 : (2016) 1 ECrC 671 : (2016) 2 JLJR 193

Penal Code, 1860 (IPC) — Section 302, 34Prevention of Witch (Daain) Practices Act, 1999 — Section 3

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High Courts05 Jan 2016Disposed off

Mrityunjay Nayak and others Vs State of Jharkhand and others

Jharkhand High Court · (2016) 2 JBCJ 179 : (2016) 3 JCR 426

Constitution of India, 1950 — Article 226

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High Courts05 Jan 2016Dismissed

Biru Kumar Bhuiyan Vs The State of Jharkhand and others

Jharkhand High Court · (2016) 2 ECrC 206

Criminal Procedure Code, 1973 (CrPC) — Section 227, 397, 401Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323, 325, 341, 379, 436

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High Courts05 Jan 2016Dismissed

Md. Anamul Haque @ Anamul Ansari and other Vs State of Jharkhand and other

Jharkhand High Court · (2017) 1 AIRJharR 668 : (2016) 2 ECrC 56 : (2016) 3 JLJR 329

Criminal Procedure Code, 1973 (CrPC) — Section 300, 482Penal Code, 1860 (IPC) — Section 323, 376, 498A

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High Courts05 Jan 2016Dismissed

Z. James Terom alias Z.J. Terom and other Vs The State of Jharkhand and other

Jharkhand High Court · (2016) 2 ECrC 52

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 109, 120B, 34, 420, 467, 468, 471

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High Courts05 Jan 2016Dismissed

Md. Zakir Khan and other Vs The State of Jharkhand and other

Jharkhand High Court · (2016) 2 ECrC 47 : (2017) 1 JLJR 189

Criminal Procedure Code, 1973 (CrPC) — Section 245, 397, 401Penal Code, 1860 (IPC) — Section 120B, 193, 465, 467, 468, 469

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High Courts05 Jan 2016Dismissed

Dilruba Anshari @ Dilruba Hussain and other Vs State of Jharkhand

Jharkhand High Court · (2016) 2 ECrC 44

Criminal Procedure Code, 1973 (CrPC) — Section 227Penal Code, 1860 (IPC) — Section 153(A), 307, 323, 34, 341, 364, 435, 447, 504

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