High Courts20 Nov 2015Disposed Off
Kameshwar Prasad Vs State of Jharkhand and Others
Jharkhand High Court · (2016) 1 JLJR 310
Constitution of India, 1950 - Article 14, 16, 226, 311(ii)
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 594 of 1,479
High Courts20 Nov 2015Dismissed
Priyanka Kumari Vs Deputy General Manager (Human Resources) I.D.B.I. Bank Limited and Others
Jharkhand High Court · (2016) 1 JLJR 160
Constitution of India, 1950 - Article 226
High Courts19 Nov 2015Allowed
Taslim Vs State Of Jharkhand
Jharkhand High Court · (2016) 1 JLJR 199
Juvenile Justice (Care And Protection Of Children) Act, 2000 — Section 7A, 12(3)(a)Juvenile Justice (Care And Protection Of Children) Rules, 2007 — Rule 3(b), 12(3)(a), 12(3)(b)
High Courts19 Nov 2015Dismissed
Fulmatiya Devi Vs State Of Jharkhand and Ors
Jharkhand High Court · (2016) 1 JLJR 148
High Courts19 Nov 2015Dismissed
Mira Marandi Vs State Of Jharkhand and Ors
Jharkhand High Court · (2016) 1 JLJR 150
High Courts19 Nov 2015Dismissed
Rajnik Gurung Vs State Of Jharkhand and Ors
Jharkhand High Court · (2016) 1 JLJR 101
High Courts19 Nov 2015Disposed Of
Shambhoo Singh Vs State Of Jharkhand and Ors
Jharkhand High Court · (2016) 1 JLJR 103
Jharkhand Service Code, 2001 — Rule 97
High Courts19 Nov 2015Dismissed
Pradip Kumar Maji Vs State Of Jharkhand And Ors
Jharkhand High Court · 2016 (1) JLJR 88
High Courts19 Nov 2015Disposed Of
Raghunath Mahto Vs Bihar State Food & Civil Supplies Corporation Limited And Ors
Jharkhand High Court · 2016 (1)JLJR 89
Constitution Of India, 1950 — Article 226
High Courts19 Nov 2015Dismissed
Budhram Oraon Vs The State of Jharkhand
Jharkhand High Court · (2015) 11 JH CK 0029
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 201, 302
High Courts19 Nov 2015Allowed
The Tata Power Company Limited and Others Vs Jharkhand Urja Vikas Nigam Limited and Others
Jharkhand High Court · (2016) 1 JLJR 205
Constitution of India, 1950 - Article 12, 14, 226, 229Criminal Procedure Code, 1973 (CrPC) - Section 133Electricity (Supply) Act, 1948 - Section 5
High Courts19 Nov 2015Allowed
Ranchi Power Distribution Company Ltd. and Others Vs Jharkhand Bijli Vitran Nigam Ltd. and Others
Jharkhand High Court · (2015) 11 JH CK 0003
Constitution of India, 1950 - Article 14, 226, 32Criminal Procedure Code, 1973 (CrPC) - Section 133Electricity (Supply) Act, 1948 - Section 5
High Courts06 Nov 2015Dismissed
Harendra Jha Vs State Of Jharkhand And Ors
Jharkhand High Court · 2016 (1) JLJR 201
High Courts06 Nov 2015Dismissed
Raghubans Singh Vs State Of Jharkhand And Ors
Jharkhand High Court · 2016 (1) JLJR 38
Constitution Of India, 1950 — Article 226
High Courts06 Nov 2015Dismissed
Radha Mohan Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2016) 1 JLJR 48
Constitution of India, 1950 - Article 311
High Courts06 Nov 2015Dismissed
Manoj Kumar Sinha Vs The State of Jharkhand and Others
Jharkhand High Court · (2016) 1 AJR 304 : (2016) 1 JLJR 45
Constitution of India, 1950 - Article 226
High Courts06 Nov 2015Disposed Off
Mukesh Kumar Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 225 DLT 7 : (2016) 1 JLJR 42
Constitution of India, 1950 - Article 14, 16, 21, 226Evidence Act, 1872 - Section 65(B)
High Courts06 Nov 2015Dismissed
Shyamdeo Prasad Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2016) 1 JLJR 130
Constitution of India, 1950 - Article 226
High Courts05 Nov 2015Allowed
Sulender Sahu @ Srikant Vs State Of Jharkhand
Jharkhand High Court · 2016 (1) JLJR 31
Arms Act, 1959 — Section 25(1), 25(1B)a, 26(1)
High Courts05 Nov 2015Dismissed
Soma Soy Vs State Of Jharkhand
Jharkhand High Court · 2016 (1) JLJR 33
Indian Penal Code, 1860 — Section 84, 302, 307, 323