High Courts11 Nov 2025Disposed Of
Krishna Kumar Jha, S/o Late Braj Kant Jha Vs State Of Jharkhand
Jharkhand High Court · (2025) 11 JH CK 1919
COURT ARCHIVE
Jharkhand High Court judgments
30,203 judgments · page 58 of 1,511
High Courts11 Nov 2025Dismissed
Ramesh Kumar Singh Vs State of Jharkhand
Jharkhand High Court · (2025) 11 JH CK 1917
Code of Criminal Procedure, 1973- Section 482Negotiable Instruments Act, 1881- Section 138
High Courts11 Nov 2025Disposed Of
Mukesh Kumar Mandal Vs State of Jharkhand
Jharkhand High Court · (2025) 11 JH CK 1916
Code of Criminal Procedure, 1973- Section 482
High Courts11 Nov 2025Disposed Of
Manjri Devi Vs Gopal Yadav
Jharkhand High Court · (2025) 11 JH CK 1914
Evidence Act, 1872- Secion 47
High Courts10 Nov 2025iv Abdul Rahim v. Sheikh Abdul Zabbar" reported in (2009) 6 SCC 160"
Krishna Singh Vs Hi Tech Heritage Limited
Jharkhand High Court · (2025) 11 JH CK 1934
Code of Civil Procedure, 1908- Order 2 Rule 2Specific Relief Act, 1963- Section 31, 34
High Courts10 Nov 2025Dismissed
Central Coalfields Limited through its Chairman cum Managing Director Vs Mina Devi, wife of Late Mahesh Bhuinya
Jharkhand High Court · (2025) 11 JH CK 1933
High Courts10 Nov 2025Dismissed
Gaytree Devi @ Gayatri Kumari @ Gayatree Devi Prasad Vs State Of Jharkhand
Jharkhand High Court · (2025) 11 JH CK 1932
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Code of Criminal Procedure, 1973- Section 437(5), 439(2)Indian Penal Code, 1860- Section 34, 302, 323, 325, 341, 427, 504, 506
High Courts10 Nov 2025Allowed
Md. Jamal son of Late Abdul Rahman Vs State Of Jharkhand
Jharkhand High Court · (2025) 11 JH CK 1931
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Code of Criminal Procedure, 1973- Section 320, 482Indian Penal Code, 1860- Section 120B, 406, 420, 467, 468, 471
High Courts10 Nov 2025Allowed
Ravindra Yadav Vs State Of Jharkhand
Jharkhand High Court · (2025) 11 JH CK 1930
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 181, 528Code of Criminal Procedure, 1973- Section 154, 155, 156, 157, 162, 169, 170, 173, 173(2), 173(8), 482Bharatiya Nyaya Sanhita, 2023- Section 190, 191(2), 191(3), 324(5), 326
High Courts10 Nov 2025Allowed
Karan Kumar Singh @ Karan Kr. Singh Vs State Of Jharkhand
Jharkhand High Court · (2025) 11 JH CK 1929
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Code of Criminal Procedure, 1973- Section 320, 482Bharatiya Nyaya Sanhita, 2023- Section 3(5), 303(2), 317(2)
High Courts10 Nov 2025Allowed
Nikita Tiwari, daughter of Nagendar Tiwary Vs Sishir Chandra Shekhar, son of Shree Niwas Ojha
Jharkhand High Court · (2025) 11 JH CK 1928
Indian Penal Code, 1860- Section 498AHindu Marriage Act, 1955- Section 13(i), 24
High Courts10 Nov 2025Allowed
Shashi Kant Pandey Vs Ajit Gour, son of Late Bishtu Gour
Jharkhand High Court · (2025) 11 JH CK 1927
Code of Civil Procedure, 1908- Section 151, Order 6 Rule 17Indian Succession Act, 1925- Section 213, 222, 276(1)(d)Court Fees Act, 1870 - Section 19(I)
High Courts10 Nov 2025Disposed Of
Sarthak Upadhyay Vs Sanjay Upadhyay,
Jharkhand High Court · (2025) 11 JH CK 1926
Hindu Marriage Act, 1955- Section 13B, 28AFamily Court's Act, 1984- Section 18, 19(1)
High Courts07 Nov 2025Allowed
Most. Kalawati Devi Vs State Of Bihar (Now Jharkhand)
Jharkhand High Court · (2025) 11 JH CK 1856
High Courts07 Nov 2025Disposed Of
Arbind Yadav Vs State Of Jharkhand And Ors
Jharkhand High Court · (2025) 11 JH CK 1855
High Courts07 Nov 2025Disposed Of
Brahmadeo Biswas, S/O Late Charu Chandra Biswas Vs Sumitra Singh, W/o Late Abhimanyu Singh Choudhary
Jharkhand High Court · (2025) 11 JH CK 1854
High Courts07 Nov 2025Disposed Of
Abu Sama Ansari @ Abu Shahna Vs State of Jharkhand
Jharkhand High Court · (2025) 11 JH CK 1853
Indian Penal Code, 1860- Section 147, 148, 149, 302, 504, 506
High Courts06 Nov 2025Allowed
Zahid Ansari Vs State Of Jharkhand
Jharkhand High Court · (2025) 11 JH CK 1862
Code of Criminal Procedure, 1973- Section 482Indian Penal Code, 1860- Section 405, 406, 420Negotiable Instruments Act, 1881- Section 138
High Courts06 Nov 2025Disposed Of
Anand Roy Vs State Of Jharkhand
Jharkhand High Court · (2025) 11 JH CK 1861
Bhartiya Nagarik Suraksha Sanhita, 2023- Section 528Bhartiya Nyaya Sanhita, 2023- Section 316(5), 318(4)
High Courts06 Nov 2025Allowed
Niranjan Prasad @ Niranjan Kumar Vs State Of Jharkhand
Jharkhand High Court · (2025) 11 JH CK 1860
Code of Criminal Procedure, 1973- Section 482Indian Penal Code, 1860 - Section 323, 341, 506