High Courts06 Nov 2025Allowed
Vijay Kumar Chhaparia Vs State Of Jharkhand
Jharkhand High Court · (2025) 11 JH CK 1858
COURT ARCHIVE
Jharkhand High Court judgments
30,203 judgments · page 59 of 1,511
High Courts06 Nov 2025Allowed
State Of Bihar Through The Secretary, Food And Consumer Protection Department, Government Of Bihar, Patna, At Old Secretariat, P.O. & P.S.- Sachivalaya, Patna, Bihar Vs Savitri Devi
Jharkhand High Court · (2025) 11 JH CK 1857
Constitution of India, 1950- Article 19(1)(f), 19(5), 31(1), 32, 300A, 226Code of Civil Procedure, 1908- Order 41Rule 27Employees' Provident Funds and Miscellaneous Provisions Act, 1952- Section
High Courts04 Nov 2025Dismissed
National Insurance Company Ltd Vs Wasima Khatun, wife of Md. Waris
Jharkhand High Court · (2025) 11 JH CK 1886
Workmen's (now employees) Compensation Act 1923- Section 30(1)(a), 30(1)(aa)
High Courts04 Nov 2025Dismissed
Sugriv Prasad Vs Ravi Shankar Kumar
Jharkhand High Court · (2025) 11 JH CK 1885
Indian Succession Act, 1925- Section 63, 295, 299Evidence Act, 1872- Section 68, 114(g)
High Courts04 Nov 2025Allowed
Santosh Oraon Vs Union of India through the General Manager
Jharkhand High Court · (2025) 11 JH CK 1884
High Courts04 Nov 2025Allowed
Umesh Rai Vs State Of Jharkhand
Jharkhand High Court · (2025) 11 JH CK 1883
Code of Criminal Procedure, 1973- Section 100Narcotic Drugs and Psychotropic Substances Act, 1985- Section 21, 22, 25, 41, 42, 43, 50
High Courts04 Nov 2025Dismissed
Pankaj Kumar Singh Vs Union Of India through NIA
Jharkhand High Court · (2025) 11 JH CK 1882
Constitution of India, 1950- Article 21Code of Criminal Procedure, 1973- Section 173Indian Penal Code, 1860- Section 120B
High Courts04 Nov 2025Dismissed
Bhuneshwar Rabidas Vs State Of Jharkhand
Jharkhand High Court · (2025) 11 JH CK 1881
Code of Criminal Procedure, 1973- Section 161Indian Penal Code, 1860- Section 34, 302, 304II, 323, 324, 341, 448, 504, 506
High Courts04 Nov 2025(2021) 6 SCC 230"
Babulal Turi Vs National Investigation Agency
Jharkhand High Court · (2025) 11 JH CK 1880
Constitution of India, 1950- Article 21Code of Criminal Procedure, 1973- Section 161, 164, 173, 173(8), 437(1), 439Indian Penal Code, 1860- Section 120B, 121A, 147, 148, 149, 212, 216, 307, 353, 386, 387, 427, 435, 504, 506
High Courts04 Nov 2025Dismissed
Ghanshyam Kumar Singh @ Ghanshyam Singh Vs State Of Jharkhand
Jharkhand High Court · (2025) 11 JH CK 1879
Bharatiya Nagrik Suraksha Sanhita, 2023- Section 438, 442Indian Penal Code, 1860- Section 380, 411, 457
High Courts04 Nov 2025Dismissed
Jiwan Jyoti Linda Vs State Of Jharkhand
Jharkhand High Court · (2025) 11 JH CK 1878
Code of Criminal Procedure, 1973- Section 203, 397
High Courts04 Nov 2025Dismissed
Bisheshwar Mahato Vs State Of Jharkhand
Jharkhand High Court · (2025) 11 JH CK 1877
Code of Civil Procedure, 1908- Section 100Chota Nagpur Tenancy Act, 1908- Section 87
High Courts04 Nov 2025Allowed
Jibi Honhaga Vs State Of Jharkhand
Jharkhand High Court · (2025) 11 JH CK 1876
Indian Penal Code, 1860- Section 302, 304(II)
High Courts04 Nov 2025Allowed
Tulsi Mahto Vs State Of Jharkhand
Jharkhand High Court · (2025) 11 JH CK 1875
Indian Penal Code, 1860- Section 147, 148, 149, 307, 324
High Courts04 Nov 2025Allowed
M/s Alembic Pharmaceuticals Limited Vs Jay Prakash Singh
Jharkhand High Court · (2025) 11 JH CK 1874
Industrial Disputes Act, 1947- Section 2(A)(2), 36, 36(3), 36(4)
High Courts04 Nov 2025Dismissed
Vinod Karmali @ Binod Karmali Vs State Of Jharkhand
Jharkhand High Court · (2025) 11 JH CK 1873
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Code of Criminal Procedure, 1973- Section 311Indian Penal Code, 1860- Section 376
High Courts04 Nov 2025Dismissed
Sachida Nand Prasad Vs State Of Jharkhand
Jharkhand High Court · (2025) 11 JH CK 1872
Code of Criminal Procedure, 1973- Section 482Indian Penal Code, 1860- Section 120B, 406, 420Negotiable Instruments Act, 1881- Section 141
High Courts04 Nov 2025Allowed
Ayush Agrawal @ Ayush Agarwal Vs State Of Jharkhand
Jharkhand High Court · (2025) 11 JH CK 1871
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Indian Forest Act, 1927- Section 33
High Courts04 Nov 2025Allowed
Narendra Gopal Singhal @ Narendra Gopal Singh Vs State Of Jharkhand
Jharkhand High Court · (2025) 11 JH CK 1870
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Code of Criminal Procedure, 1973- Section 216, 218, 228Indian Penal Code, 1860- Section 34, 201, 287, 304A, 420
High Courts04 Nov 2025Allowed
Mehrajul Hussain Vs State Of Jharkhand
Jharkhand High Court · (2025) 11 JH CK 1869
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Code of Criminal Procedure, 1973- Section 320, 482Indian Penal Code, 1860- Section 34, 420