High Courts14 Nov 2025Dismissed
Nepal Pandit, son of Late Raghunath Pandit Vs Gopal Pandit, son of Late Raghunath Pandit
Jharkhand High Court · (2025) 11 JH CK 1900
Code of Civil Procedure, 1908- Order 41 Rule 19Limitation Act, 1963- Section 5
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Jharkhand High Court judgments
30,203 judgments · page 57 of 1,511
High Courts14 Nov 2025Allowed
Mahabir Bhogta @ Ganjhu Vs Tetari Devi, W/o Dinbandhu Sahu
Jharkhand High Court · (2025) 11 JH CK 1899
High Courts14 Nov 2025Dismissed
Bipin Kumar Gupta @ B.K. Gupta Vs Dr. Amitava Trigunait, son of Anil Kumar Trigunait
Jharkhand High Court · (2025) 11 JH CK 1898
Code of Civil Procedure, 1908- Section 47Jharkhand Buildings (Least, Rent & Eviction) Control Act, 1982- Section 11(a), 11(d)
High Courts13 Nov 2025Allowed
Magma HDI General Insurance Co. Ltd Vs Anju Devi
Jharkhand High Court · (2025) 11 JH CK 1908
Motor Vehicle Act, 1988 - Section 173(1)
High Courts13 Nov 2025Allowed
Jitu Ram Vs Jogesh Yadav
Jharkhand High Court · (2025) 11 JH CK 1907
Motor Vehicle Act, 1988 - Section 166
High Courts13 Nov 2025Disposed Of
M/s General Traders, a Partnership firm Vs Principal Chief Commissioner of Income Tax
Jharkhand High Court · (2025) 11 JH CK 1906
Code of Civil Procedure, 1908- Order 3 Rule 6, Order 5 Rule 12Income Tax Act, 1961- Section 90, 90A, 132, 133A, 135A, 139, 142, 142(1), 144, 144B, 144B(6), 147, 148, 148A, 148A(b), 151(ii), 154, 271(1)(b), 271(1)(c), 282, 282(1), 292BBInformation Technology Act, 2000- Section 66A
High Courts13 Nov 2025Allowed
Lakshmi Kumari Mahato @ Laxmi Kumari Mahto Vs Nityanand Mahto, S/o Late Sahdeo Mahto
Jharkhand High Court · (2025) 11 JH CK 1905
Code of Civil Procedure, 1908- Order 9 Rule 7
High Courts13 Nov 2025Allowed
Chhoti Das @ Chhoti Mahra Vs Rajiv Poddar
Jharkhand High Court · (2025) 11 JH CK 1904
Code of Civil Procedure, 1908- Order 7 Rule 14 , Order 7 Rule 14 (1), Order 7 Rule 14 (2), Order 7 Rule 14 (3)
High Courts12 Nov 2025Allowed
Sri Shiv Shankar Barnwal @ Shiv Shankar Varnwal Vs Union of India through the General Manager
Jharkhand High Court · (2025) 11 JH CK 1913
Railways Act, 1989- Section 123(c)(2)Railway Claim Tribunal Act, 1987- Section 2(n)Railway Accidents and Untoward Incidents (Compensation) Rules, 1990-Rule 3
High Courts12 Nov 2025Disposed Of
Sirajul Ansari Vs Anup Kumar Srivastav
Jharkhand High Court · (2025) 11 JH CK 1912
Motor Vehicle Act, 1988 - Section 166
High Courts12 Nov 2025Dismissed
Jayant Ghadia s/o Late Baidhar Ghadia Vs State Of Jharkhand
Jharkhand High Court · (2025) 11 JH CK 1911
Code of Criminal Procedure, 1973- Section 482Indian Penal Code, 1860 - Section 406, 420, 467, 468, 471
High Courts12 Nov 2025
Charu Chandra Varshney, S/o Late Ram Niwas Varshney Vs Pawan Kumar Sharma
Jharkhand High Court · (2025) 11 JH CK 1910
Constitution of India, 1950- Article 227
High Courts12 Nov 2025Allowed
Musheer Alam Jahangir Vs Anil Kumar Gupta
Jharkhand High Court · (2025) 11 JH CK 1909
Code of Civil Procedure, 1908- Order 22 Rule 12Bihar Buildings (Least, Rent & Eviction) Control Act, 1982- Section 23
High Courts11 Nov 2025Dismissed
Binod Choudhary, Son of Late Rampati Choudhary Vs State of Jharkhand through the Chief Secretary
Jharkhand High Court · (2025) 11 JH CK 1918
Constitution of India, 1950- Article 21, 32Indian Penal Code, 1860- Section 120(B), 406, 409, 420, 467, 468, 471Jharkhand High Court (Public Interest Litigation) Rules, 2010- Rule 4
High Courts11 Nov 2025
Reliance General Insurance Company Ltd Vs Puja Dey, Widow of Late Mukund Kumar Dey
Jharkhand High Court · (2025) 11 JH CK 1925
Motor Vehicle Act, 1988 - Section 66(3)(1), 149(2)
High Courts11 Nov 2025Allowed
Radhe Shyam Sharma Vs Arun Sharma, son of Late Gopi Nath Sharma
Jharkhand High Court · (2025) 11 JH CK 1924
Code of Civil Procedure, 1908- Section 96(1), 116C, Order 1 Rule 10, Order 12 Rule 6, Order 41 Rule 23
High Courts11 Nov 2025Dismissed
Manmohan Keheri Vs Jitendra Kumar Sahu
Jharkhand High Court · (2025) 11 JH CK 1923
High Courts11 Nov 2025Allowed
Majharul Ansari son of Nasimuddin Ansari Vs State Of Jharkhand
Jharkhand High Court · (2025) 11 JH CK 1922
Code of Criminal Procedure, 1973- Section 107Indian Penal Code, 1860- Section 34, 107, 307, 325, 335, 341
High Courts11 Nov 2025Allowed
Kitti Raju Kalindi Vs State Of Jharkhand
Jharkhand High Court · (2025) 11 JH CK 1921
Indian Penal Code, 1860- Section 107, 306
High Courts11 Nov 2025Allowed
Panchu Yadav @ Pachchu Mahto Vs State Of Jharkhand
Jharkhand High Court · (2025) 11 JH CK 1920
Indian Penal Code, 1860- Section 34, 307, 323, 324, 325, 341, 447