COURT ARCHIVE

Jharkhand High Court judgments

30,203 judgments · page 55 of 1,511

High Courts24 Nov 2025Allowed

Md. Jahid Ansari @ Jahid Ansari Vs State Of Jharkhand

Jharkhand High Court · (2025) 11 JH CK 1977

Bhartiya Nagrik Suraksha Sanhita, 2023- Section 482(2)Jharkhand Bovine Animals (Prohibition of Slaughter) Act, 2005- Section 12(1), 12(3)

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High Courts21 Nov 2025Allowed

Hemanti Devi Vs State Of Jharkhand

Jharkhand High Court · (2025) 11 JH CK 1935

Bharatiya Nagarik Suraksha Sanhita, 2023- Section 482(2)Bharatiya Nyaya Sanhita, 2023- Section 109, 115(2), 117(2), 118(2), 190, 191(2), 303(2), 333, 352, 351(2)

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High Courts20 Nov 2025Disposed Of

M/s New Mandal Traders Through Its Sole Proprietor Sikandar Mandal Vs State Of Jharkhand Through Secretary

Jharkhand High Court · (2025) 11 JH CK 1943

Constitution of India, 1950- Article 14, 298

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High Courts20 Nov 2025Allowed

Mathura Yadav Vs State Of Jharkhand

Jharkhand High Court · (2025) 11 JH CK 1942

Bharatiya Nagarik Suraksha Sanhita, 2023- Section 482(2)Bharatiya Nyaya Sanhita, 2023- Section 317(5)Prevention of Animal Cruelty Act, 1960- Section 11

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High Courts20 Nov 2025Allowed

Md.Aftab @ Bhatu @ Aftab Alam Vs State Of Jharkhand

Jharkhand High Court · (2025) 11 JH CK 1941

Bharatiya Nagarik Suraksha Sanhita, 2023- Section 482(2)Bharatiya Nyaya Sanhita, 2023- Section 3(5), 317(2), 317(5)Prevention of Cruelty to Animals Act, 1960- Section 11

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High Courts20 Nov 2025Disposed Of

Sudhir Kumar Gupta @ Sudhir Sao Vs State Of Jharkhand

Jharkhand High Court · (2025) 11 JH CK 1940

Bharatiya Nagarik Suraksha Sanhita, 2023- Section 35(5)Bharatiya Nyaya Sanhita, 2023- Section 3(5), 274, 275Jharkhand Excise Act, 1915- Section 47(a)

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High Courts20 Nov 2025Allowed

Zuber Ansari @ Jubair Ansari @ Zubed Ansari Vs State Of Jharkhand

Jharkhand High Court · (2025) 11 JH CK 1939

Bharatiya Nagarik Suraksha Sanhita, 2023- Section 482(2)Bharatiya Nyaya Sanhita, 2023- Section 109, 117(3), 118(1), 190, 191(2), 115(2), 121(1), 125(b), 126(2), 132, 351(2), 352

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High Courts20 Nov 2025Allowed

Gori Shankar Kumar Vs State Of Jharkhand

Jharkhand High Court · (2025) 11 JH CK 1938

Bharatiya Nagarik Suraksha Sanhita, 2023- Section 482(2)Bharatiya Nyaya Sanhita, 2023- Section 221, 303(2), 351(2)Jharkhand Minor Minerals Concession Rules, 2004- Rule 4, 54

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High Courts20 Nov 2025Allowed

Pankaj Kumar Vs State Of Jharkhand

Jharkhand High Court · (2025) 11 JH CK 1937

Bharatiya Nagarik Suraksha Sanhita, 2023- Section 482(2)Bharatiya Nyaya Sanhita, 2023- Section 3(5), 303(2), 317(5)Mines and Minerals (Development and Regulation) Act, 1957- Section 21

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High Courts20 Nov 2025Allowed

Prafullya Goswami Vs Lakhan Goswami (deleted)

Jharkhand High Court · (2025) 11 JH CK 1936

Code of Civil Procedure, 1908- Order 8 Rule 1A, Order 8 Rule 1A(3)

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High Courts19 Nov 2025

Sikandar Kumar Das Vs Rajesh Singh Son of Nityatand Singh

Jharkhand High Court · (2025) 11 JH CK 1950

Indian Penal Code, 1860- Section 279, 304A, 337, 338Motor Vehicle Act, 1988- Section 149, 166

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High Courts19 Nov 2025Dismissed

Divisional Manager, ICICI Lombard General Insurance Company Limited, through its Manager Legal, Amit Jaiswal Vs Pushpa Kumari, wife of Late Niranjan Kumar

Jharkhand High Court · (2025) 11 JH CK 1949

Motor Vehicle Act, 1988- Section 166

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High Courts19 Nov 2025Dismissed

Bishnu Kumar Agarwal alias Bishnu Kumar Agarwal Vs Enforcement Directorate, Ranchi through Additional Director

Jharkhand High Court · (2025) 11 JH CK 1948

Bhartiya Nagarik Suraksha Sanhita, 2023- Section 230, 232, 250, 250(1), 250(2), 262, 262(1), 262(2), 268, 438, 442Code of Criminal Procedure , 1973- Section 227, 228, 239, 244, 245, 245(1), 245(2), 313Indian Penal Code, 1860- Section 34, 323, 341, 406, 420, 467, 468, 447, 504, 506

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High Courts19 Nov 2025Allowed

Anil Kumar Vs State Of Jharkhand

Jharkhand High Court · (2025) 11 JH CK 1947

Bharatiya Nyaya Sanhita, 2023- Section 61(2)Prevention of Corruption Act, 1988- Section 7, 7A, 8, 11,12

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High Courts19 Nov 2025Allowed

Rajkumar Sahni Vs State Of Jharkhand

Jharkhand High Court · (2025) 11 JH CK 1946

Prevention of Corruption Act, 1988- Section 7(a)

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High Courts19 Nov 2025Allowed

Ismail Sheikh @ Md. Ismail Sheikh Vs State Of Jharkhand

Jharkhand High Court · (2025) 11 JH CK 1945

Bharatiya Nagarik Suraksha Sanhita, 2023- Section 482(2)Indian Penal Code, 1860- Section 147, 148, 149, 307, 323, 341, 342, 427, 354, 504, 506Protection of Children from Sexual Offences Act, 2012- Section 8

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High Courts19 Nov 2025Dismissed