High Courts28 Apr 2016Dismissed
Guna Nand Jha Vs Steel Authority of India Limited, Bokaro and another
Jharkhand High Court · (2016) 2 CLR 476 : (2016) 150 FLR 589
Industrial Disputes Act, 1947 — Section 10(1)
COURT ARCHIVE
Jharkhand High Court judgments
29,567 judgments · page 556 of 1,479
High Courts28 Apr 2016Dismissed
Jiyafat Ansari Vs State of Jharkhand
Jharkhand High Court · (2016) 3 AIRJharR 801 : (2016) 3 ECrC 80 : (2016) 3 JBCJ 315 : (2016) 3 JLJR 394
Penal Code, 1860 (IPC) - Section 323
High Courts28 Apr 2016Dismissed
Katai Hansda Vs State of Jharkhand
Jharkhand High Court · (2016) 3 ECrC 725 : (2016) 3 JCR 527 : (2017) 1 PCCR 14
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
High Courts28 Apr 2016Disposed Off
Khushal Arjun Rathor Vs State of Jharkhand
Jharkhand High Court · (2016) 3 AIRJharR 772 : (2016) 3 JBCJ 1 : (2016) 3 JCR 462 : (2016) 3 JLJR 485
Mines and Minerals (Development and Regulation) Act, 1957 - Section 8(A)(3)
High Courts28 Apr 2016Dismissed
Their Workmen represented by Secretary Vs Employers in relation to the management
Jharkhand High Court · (2016) 151 FLR 159 : (2016) 3 JCR 337
High Courts28 Apr 2016Dismissed
Om Dutta Sharma Vs The State of Jharkhand
Jharkhand High Court · (2016) 4 AIRJharR 183 : (2017) 152 FLR 310 : (2016) 4 JCR 353 : (2017) LabLR 282 : (2016) LIC 4494
Bihar Shops and Establishments Act, 1953 — Section 26
High Courts28 Apr 2016Dismissed
Sanjay Kumar Singh @ Sanjay Singh Vs Jharkhand State Electricity Board
Jharkhand High Court · (2016) 3 JCR 674
Constitution of India, 1950 — Article 226Electricity Act, 2003 — Section 126, 127, 135
High Courts27 Apr 2016Disposed Off
Nean Bara Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JBCJ 664
Constitution of India, 1950 - Article 226
High Courts27 Apr 2016Dismissed
Govind Prasad Sharma Vs State of Jharkhand
Jharkhand High Court · (2016) 167 AIC 346 : (2016) 3 JCR 280
High Courts27 Apr 2016Disposed Off
Binod Kumar Mandal Vs State of Jharkhand
Jharkhand High Court · (2016) 3 ECrC 748 : (2016) 3 JCR 633 : (2017) 1 PCCR 100
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 409Prevention of Corruption Act, 1988 — Section 13(1)(a), 13(2)
High Courts27 Apr 2016Allowed
Bharat Prasad Kesri Vs Rajesh Kumar
Jharkhand High Court · (2016) 3 JCR 578
Motor Vehicles Act, 1988 — Section 166, 168, 173
High Courts27 Apr 2016Disposed Off
Swami Nath Singh, Son of Late Shivvilash Singh, resident of Kargali Bazar Near New Shiv Mandir, P.O. - Bermo, P.S.-Bermo, District-Boarko, Jharkhand - Petitioner @HASH Central Coalfields Limited through its Chairman-cum-Managing Director, having his offic
Jharkhand High Court · (2016) 4 AIRJharR 593 : (2016) 4 JCR 239
Constitution of India, 1950 - Article 226
High Courts27 Apr 2016Disposed Off
Binay Kumar Sinha Vs State of Jharkhand
Jharkhand High Court · (2016) 3 AIRJharR 400 : (2016) 3 JCR 396
High Courts27 Apr 2016Dismissed
Lebor Singh Kunkal Vs State of Jharkhand
Jharkhand High Court · (2016) 4 AIRJharR 453 : (2016) 4 ECrC 127 : (2016) 3 JBCJ 8 : (2016) 3 JCR 651 : (2016) 3 JLJR 296
Penal Code, 1860 (IPC) - Section 302, 34, 376(2)(g)
High Courts27 Apr 2016Allowed
Smt. Sagarika Devi @ Sagarika Prasad Vs Vijay Kumar
Jharkhand High Court · (2016) 4 AIRJharR 215 : (2017) 1 CivilLJ 563 : (2016) 3 JBCJ 351 : (2016) 4 JCR 379
Civil Procedure Code, 1908 (CPC) - Section 24
High Courts26 Apr 2016Allowed
Commercial Engineers and Body Builders Co. Ltd. Vs C. (A) of C.E. and S.T., Ranchi
Jharkhand High Court · (2016) 336 ELT 387
High Courts26 Apr 2016Dismissed
Bibha Mahto Vs State of Jharkhand
Jharkhand High Court · (2017) 1 AIRJharR 228 : (2016) 4 JBCJ 606 : (2016) 4 JCR 16 : (2016) 3 JCR 398 : (2016) 3 JLJR 364
High Courts26 Apr 2016Dismissed
Kumar Rohit Vs Allahabad Bank
Jharkhand High Court · (2016) 3 JCR 282
High Courts26 Apr 2016Dismissed
Parwati Devi Vs Prem Shankar Gupta
Jharkhand High Court · (2016) 166 AIC 493 : (2017) 1 AIRJharR 777 : (2017) 1 JBCJ 180 : (2016) 3 JCR 241 : (2016) 3 JLJR 563
High Courts26 Apr 2016Allowed
Aditi Prasad Vs Ram Ashish Singh
Jharkhand High Court · (2016) 3 JCR 238
Motor Vehicles Act, 1988 - Section 166, 167, 173