High Courts26 Apr 2016Dismissed
Rakesh Kumar Vs State of Jharkhand
Jharkhand High Court · (2016) 3 JCR 285
COURT ARCHIVE
Jharkhand High Court judgments
29,567 judgments · page 557 of 1,479
High Courts26 Apr 2016Allowed
Ram Awatar Lal Agrawal @ Ram Awtar Lal Agarwal S/o late Peyare Lal Agarwal - Appellant/Claimant @HASH Mrs. Ruchi Jain, W/o Rohit Jain R/o 292 Anandpuri, P.O and P.S. Anandpuri Distt. Kanpur, U.P. /O.P.
Jharkhand High Court · (2016) 4 JCR 70
Motor Vehicles Act, 1988 - Section 166
High Courts26 Apr 2016Disposed Off
Dr. Pranita Vs State of Jharkhand
Jharkhand High Court · (2016) 3 JCR 272
High Courts26 Apr 2016Allowed
Vijay Kumar Kandoi - Petitioner @HASH The State of Jharkhand - Opposite Party
Jharkhand High Court · (2016) 4 ECrC 50 : (2017) 2 JLJR 322
Criminal Procedure Code, 1973 (CrPC) - Section 239, Section 397, Section 401Penal Code, 1860 (IPC) - Section 120B, Section 406, Section 420
High Courts26 Apr 2016Allowed
Sheetal @ Sheetal Yadav @ Sheetal Agarwal Vs State of Jharkhand
Jharkhand High Court · (2016) 3 AIRJharR 499 : (2016) 4 ECrC 151 : (2016) 3 JBCJ 337 : (2016) 3 JLJR 401
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 323, 34, 406, 420, 504
High Courts25 Apr 2016Dismissed
Shailesh Kumar Vs State of Jharkhand
Jharkhand High Court · (2016) 3 ECrC 220
Criminal Procedure Code, 1973 (CrPC) - Section 258, 397, 401Penal Code, 1860 (IPC) - Section 307, 323, 325, 34, 341
High Courts25 Apr 2016Disposed Off
Arvind Prasad Vs State of Jharkhand
Jharkhand High Court · (2016) 4 AIRJharR 122 : (2016) 3 ECrC 730 : (2016) 3 JCR 531 : (2017) 1 PCCR 86
Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 409Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts25 Apr 2016Disposed Off
Surendra Prasad @ Surendra Pasad Vs State of Jharkhand
Jharkhand High Court · (2017) 1 AIRJharR 170 : (2016) 4 ECrC 16 : (2016) 4 JBCJ 92 : (2016) 3 JCR 659 : (2017) 1 PCCR 48
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 409Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts25 Apr 2016Allowed
Ram Prakash Jha Vs Union of India
Jharkhand High Court · (2016) 151 FLR 156 : (2016) 3 JCR 289
High Courts25 Apr 2016Dismissed
M/s. INCAB Industries Ltd. Vs Saligram Sons
Jharkhand High Court · (2016) 166 AIC 496 : (2017) 1 AIRJharR 147 : (2016) 3 JCR 269
High Courts25 Apr 2016Disposed Off
State of Jharkhand Vs Sheo Shankar Bhagat
Jharkhand High Court · (2016) 4 AIRJharR 770 : (2016) 6 FLT 489 : (2016) 3 JBCJ 292 : (2016) 3 JCR 278 : (2016) 3 JLJR 371
Forest Act, 1927 - Section 52
High Courts25 Apr 2016Dismissed
Rohit Keshav Vs State of Jharkhand
Jharkhand High Court · (2016) 3 AIRJharR 369
High Courts23 Apr 2016Allowed
Fatik Routh Vs Thakur Routh
Jharkhand High Court · (2016) 166 AIC 490 : (2016) 3 JCR 276
High Courts23 Apr 2016Dismissed
United India Insurance Company Vs Parwati Devi
Jharkhand High Court · (2017) 1 CivilLJ 515 : (2016) 4 JCR 260
Motor Vehicles Act, 1988 — Section 166, 168, 173
High Courts23 Apr 2016Dismissed
Jamila Khatoon (Widow) Vs Md. Mustafa
Jharkhand High Court · (2016) 166 AIC 502 : (2016) 3 JCR 263
High Courts23 Apr 2016Dismissed
Abid Mian @ Md. Abid Vs State of Jharkhand
Jharkhand High Court · (2016) 3 ECrC 294 : (2017) 1 PCCR 153
High Courts23 Apr 2016Disposed Off
M/s. Thakur Prasad Sao Vs Union of India
Jharkhand High Court · (2016) 4 AIRJharR 386 : (2016) 6 FLT 492 : (2016) 3 JCR 669
Mines and Minerals (Development and Regulation) Act, 1957 — Section 8A(5), 8A(6)
High Courts23 Apr 2016Partly Allowed
Yogendra Sharma Vs State of Jharkhand
Jharkhand High Court · (2017) 1 AIRJharR 245 : (2016) 4 ECrC 21 : (2016) 3 JCR 666
Criminal Procedure Code, 1973 (CrPC) — Section 197, 482Penal Code, 1860 (IPC) — Section 379, 500, 509
High Courts23 Apr 2016Disposed Off
Imtiyaz Ahmad Vs State of Jharkhand and Others
Jharkhand High Court · (2016) 3 JBCJ 89
Criminal Procedure Code, 1973 (CrPC) - Section 406
High Courts23 Apr 2016Disposed Off
Swami Sahajanand Saraswati B.Ed College, Bokaro Vs State of Jharkhand
Jharkhand High Court · (2017) 1 AIRJharR 790 : (2016) 3 JBCJ 159 : (2016) 4 JCR 23
Constitution of India, 1950 - Article 226