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Jharkhand High Court judgments

29,567 judgments · page 554 of 1,479

High Courts04 May 2016Allowed

Tarsem Singh Vs The State of Jharkhand

Jharkhand High Court · (2016) 4 AIRJharR 242 : (2016) 4 JCR 792 : (2016) 3 JLJR 249

Bihar Societies Registration Rules, 1965 — Rule 2Constitution of India, 1950 — Article 14, 226Societies Registration Act, 1860 — Section 23
High Courts03 May 2016Allowed

M/s Express Infratech Pvt. Limited, a company incorporated under the provision of Companies Act, 1956 having its Registered Office at 209, AJC Bose Road, Karnani Estate, 3rd Floor, Suite No. 109A, Kolkata (West Bengal) and Local Office at Krishna Puri, Ch

Jharkhand High Court · (2016) 4 AIRJharR 401 : (2016) 4 JCR 11

Central Sales Tax (Registration and Turnover) Rules, 1957 - Rule 12Constitution of India, 1950 - Article 226Jharkhand Value Added Tax Act, 2005 - Section 25(4)
High Courts03 May 2016Dismissed

Basudeo Singh Vs Hira Devi

Jharkhand High Court · (2016) 167 AIC 353 : (2016) 3 AIRJharR 52 : (2016) 3 JBCJ 358 : (2016) 3 JCR 352 : (2016) 3 JLJR 503

Civil Procedure Code, 1908 (CPC) - Section 100Hindu Adoptions and Maintenance Act, 1956 - Section 16