High Courts05 May 2016Dismissed
Binay Kumar Choudhary Vs Smt. Priti Choudhary
Jharkhand High Court · (2017) 170 AIC 324 : (2017) 1 CivilLJ 613 : (2016) 4 JCR 431
Hindu Marriage Act, 1955 — Section 13(ib), 13(iii), 13(l)(ia)
COURT ARCHIVE
Jharkhand High Court judgments
29,567 judgments · page 553 of 1,479
High Courts05 May 2016Allowed
Sunil Kumar Singh Vs State of Jharkhand
Jharkhand High Court · (2016) 3 ECrC 210
Criminal Procedure Code, 1973 (CrPC) - Section 482, 52, 82
High Courts05 May 2016Allowed
Suhawani Burah Vs Union of India, Kolkata
Jharkhand High Court · (2016) AAC 2475 : (2016) 167 AIC 360 : (2016) 4 AIRJharR 97 : (2016) 3 JCR 451
High Courts05 May 2016Dismissed
Chhakouri Pandit Vs State of Jharkhand
Jharkhand High Court · (2016) 3 AIRJharR 316 : (2016) CriLJ 3691 : (2017) 1 Crimes 95 : (2016) 3 ECrC 181
Penal Code, 1860 (IPC) - Section 149, 302
High Courts05 May 2016Allowed
Pawan Kumar Sahu Vs State of Jharkhand
Jharkhand High Court · (2016) 2 AIRJharR 841
Criminal Procedure Code, 1973 (CrPC) - Section 437Penal Code, 1860 (IPC) - Section 120B, 323, 406, 420, 468, 471, 476
High Courts05 May 2016Dismissed
Jharkhand Urja Vikas Nigam Ltd. Vs M/s Lord Balajee Manufacturing Steel Pvt. Ltd.
Jharkhand High Court · (2016) 167 AIC 348 : (2016) 3 AIRJharR 365 : (2016) 3 JCR 456
High Courts05 May 2016Dismissed
M/s. I.D.L. Explosives Limited - Appellant @HASH Commissioner of Central Excise
Jharkhand High Court · (2017) 2 AIRJharR 380 : (2016) 4 JCR 192
Central Excises and Salt Act, 1944 - Section 11A
High Courts05 May 2016Allowed
Badruddin Ansari Vs State of Jharkhand
Jharkhand High Court · (2016) 3 ECrC 546 : (2017) 1 PCCR 93
Criminal Procedure Code, 1973 (CrPC) — Section 320Penal Code, 1860 (IPC) — Section 417
High Courts05 May 2016Disposed Off
Jagdish Mahto and others Vs State of Jharkhand and another
Jharkhand High Court · (2016) 2 AIRJharR 856 : (2016) 3 JBCJ 308 : (2016) 3 JCR 514
Land Acquisition Act, 1894 - Section 23, 28A, 4
High Courts04 May 2016Disposed Off
Patrick Kerketta Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JBCJ 672
Constitution of India, 1950 - Article 226
High Courts04 May 2016Allowed
Jai Shri Paswan Vs State of Jharkhand
Jharkhand High Court · (2016) 3 JBCJ 52
Constitution of India, 1950 - Article 226
High Courts04 May 2016Allowed
Jai Lal Pandey Vs State of Jharkhand
Jharkhand High Court · (2016) 4 ECrC 154 : (2016) 2 JLJR 573
Penal Code, 1860 (IPC) - Section 376
High Courts04 May 2016Dismissed
Fatik Dom Vs State of Jharkhand
Jharkhand High Court · (2016) 3 AIRJharR 787 : (2016) 3 ECrC 404 : (2016) 4 JLJR 254 : (2017) 1 PCCR 170
High Courts04 May 2016Disposed Off
Pradeep Karan Siddharth Vs State of Jharkhand
Jharkhand High Court · (2016) 4 JBCJ 83 : (2016) 3 JCR 229
Constitution of India, 1950 - Article 226
High Courts04 May 2016Disposed Off
Parmanand Dubey Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JBCJ 201
Constitution of India, 1950 - Article 226
High Courts04 May 2016Disposed Off
Marianus Ekka Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JBCJ 192
Constitution of India, 1950 - Article 226
High Courts04 May 2016Disposed Off
Naresh Chandra Mandal Vs State of Jharkhand
Jharkhand High Court · (2016) 3 JLJR 196
Constitution of India, 1950 - Article 226
High Courts04 May 2016Disposed Off
Mithilesh Kumar Manjhi Vs State of Jharkhand
Jharkhand High Court · (2016) 3 JBCJ 51
Constitution of India, 1950 - Article 226
High Courts04 May 2016Allowed
Allahabad Bank Vs Sunita Devi
Jharkhand High Court · (2016) 168 AIC 444 : (2017) 2 AIRJharR 90 : (2017) 1 BC 157 : (2017) 1 DRTC 812 : (2017) 1 JBCJ 186 : (2016) 3 JCR 515 : (2016) 3 JLJR 174
Legal Services Authorities Act, 1987 — Section 22Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 14, 34
High Courts04 May 2016Allowed
Subhash Mandal Vs State of Jharkhand
Jharkhand High Court · (2016) 3 ECrC 548 : (2016) 2 JLJR 582 : (2017) 1 PCCR 4
Penal Code, 1860 (IPC) - Section 342, 376