High Courts14 Jan 2019Dismissed
Sohagi Tudu And others Vs Hemlal Basky And others
Jharkhand High Court · (2019) 01 JH CK 0137
Registration Act, 1908 — Section 17Evidence Act, 1872 — Section 90
COURT ARCHIVE
Jharkhand High Court judgments
29,565 judgments · page 408 of 1,479
High Courts14 Jan 2019Allowed
Lakhan Murmu Vs State Of Jharkhand
Jharkhand High Court · (2019) 01 JH CK 0136
Indian Penal Code, 1860 — Section 201, 302Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 106
High Courts14 Jan 2019Dismissed
Nandan Kishore Tiwari @ Nandan Tiwari Vs Gunjan Tiwari
Jharkhand High Court · (2019) FFLT 22
Code Of Civil Procedure, 1908 — Section 151, Order 6 Rule 17Indian Penal Code, 1860 — Section 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts11 Jan 2019Dismissed
Vinay Prakash Mishra Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 01 JH CK 0029
Constitution Of India, 1950 — Article 226, 227
High Courts11 Jan 2019Allowed
Bihar Colliery Kamgar Union Vs Union Of India And Ors
Jharkhand High Court · (2019) 01 JH CK 0028
Industrial Disputes Act, 1947 — Section 10(1), 12(4), 12(5)Constitution Of India, 1950 — Article 226
High Courts11 Jan 2019Dismissed
Dodhi Singh Munda And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 01 JH CK 0027
Indian Penal Code, 1860 — Section 34, 324, 307Code Of Criminal Procedure, 1973 — Section 313
High Courts11 Jan 2019Dismissed
Rajendra Kumar Bagaria Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 01 JH CK 0026
Code Of Criminal Procedure, 1973 — Section 319
High Courts10 Jan 2019Disposed Of
Vijeta Projects And Infrastructure Ltd Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 01 JH CK 0134
Arbitration And Conciliation Act, 1996 — Section 11(6), 11(6)(c), 12, 29AEvidence Act, 1872 — Section 91
High Courts10 Jan 2019Dismissed
Md. Uzair Khan @ Babu Khan And Ors Vs Bithal Nath Maliah
Jharkhand High Court · (2019) 01 JH CK 0133
Code Of Civil Procedure, 1908 — Section 10Constitution Of India, 1950 — Article 227
High Courts10 Jan 2019Dismissed
Rajiv Ranjan Choubey Vs General Manager, Lodna Area
Jharkhand High Court · (2019) 01 JH CK 0132
Industrial Disputes Act, 1947 — Section 10, 12(3), 33C(2)Constitution Of India, 1950 — Article 226
High Courts10 Jan 2019Allowed
Jaidhan Murmu Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 01 JH CK 0131
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 313
High Courts10 Jan 2019Allowed
Mohar Rai Vs State Of Jharkhand
Jharkhand High Court · (2019) 01 JH CK 0130
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 313
High Courts10 Jan 2019Dismissed
Surya Nath Pandey Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 01 JH CK 0129
High Courts10 Jan 2019Dismissed
Ghuni Devi Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 01 JH CK 0128
Indian Succession Act, 1925 — Section 372
High Courts10 Jan 2019Dismissed
Nand Lal Prasad Vs Ranju Kumari
Jharkhand High Court · (2019) 01 JH CK 0127
Limitation Act, 1963 — Section 5
High Courts10 Jan 2019
Bishwajith Bandopadyay And Others Vs State Of Jharkhand And Anr
Jharkhand High Court · (2019) 01 JH CK 0025
High Courts10 Jan 2019Disposed Off
Anjani Kumar Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 01 JH CK 0024
High Courts10 Jan 2019Dismissed
Uzair Khan @ Babu Khan And Ors Vs Bithal Nath Maliah
Jharkhand High Court · (2019) 01 JH CK 0023
Code Of Civil Procedure, 1908 — Section 10Constitution Of India, 1950 — Article 227
High Courts10 Jan 2019Dismissed
Awadh Kishore Pandey And Ors Vs Lalmani Pandey And Ors
Jharkhand High Court · (2019) 01 JH CK 0022
Code Of Civil Procedure, 1908 — Section 151, Order 1 Rule 10Bihar Land Reforms (Fixation Of Ceiling Area And Acquisition Of Surplus Land) Act, 1961 — Section 16(3)Constitution Of India, 1950 — Article 227
High Courts10 Jan 2019Dismissed
Guleshwar Bhuiya Vs State Of Jharkhand
Jharkhand High Court · (2019) 01 JH CK 0021
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 313