High Courts16 Jan 2019
Raushan Kumar Jha Vs Union Of India And Ors
Jharkhand High Court · (2019) 01 JH CK 0041
COURT ARCHIVE
Jharkhand High Court judgments
29,565 judgments · page 407 of 1,479
High Courts16 Jan 2019
Pervez Ali Vs State Of Jharkhand
Jharkhand High Court · (2019) FFLT 32
Constitution Of India, 1950 — Article 226
High Courts16 Jan 2019Disposed Off
Kameshwar Sahu And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 01 JH CK 0039
Constitution Of India, 1950 — Article 14, 16, 226
High Courts16 Jan 2019Allowed
Employers In Relation To The Management Of Lodna Coke Plant Under Lodna Area Vs Their workman being represented by the Joint General Secretary
Jharkhand High Court · (2019) FFLT 31
Industrial Disputes Act, 1947 — Section 12, 12(4)Constitution Of India, 1950 — Article 226
High Courts16 Jan 2019Allowed
Naresh Singh Vs State Of Bihar
Jharkhand High Court · (2019) 01 JH CK 0037
Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 313
High Courts16 Jan 2019Dismissed
Bishun Bhuian Vs State Of Bihar
Jharkhand High Court · (2019) 01 JH CK 0036
Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 313
High Courts15 Jan 2019Dismissed
Amresh Kumar Jha Vs State Of Jharkhand
Jharkhand High Court · (2019) 01 JH CK 0181
Indian Penal Code, 1860 — Section 120B, 406, 409, 418, 419, 420, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(C)(D), 13(2)
High Courts15 Jan 2019Allowed
Turia Pahan And Ors Vs State Of Bihar (Now Jharkhand) And Ors
Jharkhand High Court · (2019) 0 FFLT(JHH) 25
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 436Code Of Criminal Procedure, 1973 — Section 313
High Courts15 Jan 2019
Shah Brothers, a Partnership Firm Vs Union Of India
Jharkhand High Court · (2019) 01 JH CK 0143
Mineral Concession Rules, 2016 — Rule 12(10)Mineral Concession Rules, 2015 — Rule 13, 13(1), 13(2), 13(3), 13(4)
High Courts15 Jan 2019Dismissed
Suresh Kumar Singh Vs Union Of India And Ors
Jharkhand High Court · (2019) 01 JH CK 0142
Chota Nagpur Tenancy Act, 1908 — Section 84Transfer Of Property Act, 1882 — Section 41Code Of Civil Procedure, 1908 — Section 100, Order 41 Rule 31
High Courts15 Jan 2019Dismissed
Anthony Tigga And Ors Vs Shibnarayan Bhumij And Ors
Jharkhand High Court · (2019) 01 JH CK 0141
Chota Nagpur Tenancy Act, 1908 — Section 46Code Of Civil Procedure, 1908 — Section 96, 100, 103
High Courts15 Jan 2019Allowed
Turia Pahan And Ors Vs State Of Bihar (Now Jharkhand)
Jharkhand High Court · (2019) 01 JH CK 0140
Indian Penal Code, 1860 — Section 148, 149, 302, 436Code Of Criminal Procedure, 1973 — Section 313
High Courts15 Jan 2019Disposed Of
Meera Soren widow And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 01 JH CK 0139
Indian Penal Code, 1860 — Section 323, 494, 498Code Of Criminal Procedure, 1973 — Section 125
High Courts15 Jan 2019Disposed Of
Naseeban Bibi Widow And Ors Vs Maqsood Alam And Ors
Jharkhand High Court · (2019) 01 JH CK 0138
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts15 Jan 2019Dismissed
Majda Khatoon Vs Rup Chand Jain And Ors
Jharkhand High Court · (2019) 01 JH CK 0035
Code Of Criminal Procedure, 1973 — Section 340Code Of Civil Procedure, 1908 — Section 151, Order 21 Rule 97, Order 21 Rule 99, Order 21 Rule 101Constitution Of India, 1950 — Article 227
High Courts15 Jan 2019Disposed Off
Binod Bhagat @ Binod Kumar Bhagat Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 01 JH CK 0034
High Courts15 Jan 2019
Shah Brothers Vs Union Of India
Jharkhand High Court · (2019) 01 JH CK 0033
Mines And Minerals (Regulation And Development) Act, 1957 — Section 9, 9(a), 9(b), 9(c)Mineral Concession Rules, 2016 — Rule 12(10), 13, 13(1), 13(2), 13(3), 13(4)
High Courts15 Jan 2019Dismissed
Rajesh Ranjan Vs State Of Jharkhand
Jharkhand High Court · (2019) 01 JH CK 0032
Indian Penal Code, 1860 — Section 120B, 406, 420, 468, 471Code Of Criminal Procedure, 1973 — Section 239
High Courts15 Jan 2019Allowed
Birsa Lugun Vs State Of Bihar
Jharkhand High Court · (2019) 01 JH CK 0031
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 436Code Of Criminal Procedure, 1973 — Section 313
High Courts14 Jan 2019Dismissed
Ramana @ Yasalapu Venkata Ramana @ Venkat Raman Vs State Of Jharkhand Through Principal Secretary And Ors
Jharkhand High Court · (2019) 0 FFLT(JHH) 19