High Courts08 Jan 2019Dismissed
Mantu Modak Vs Fatik Chandra Modak And Ors
Jharkhand High Court · (2019) 01 JH CK 0015
Code Of Civil Procedure, 1908 — Section 107, Order 41 Rule 27Constitution Of India, 1950 — Article 227
COURT ARCHIVE
Jharkhand High Court judgments
29,565 judgments · page 410 of 1,479
High Courts08 Jan 2019Dismissed
Ashique Ansari Vs State Of Jharkhand
Jharkhand High Court · (2019) FFLT 6
Indian Penal Code, 1860 — Section 385, 386
High Courts08 Jan 2019Partly Allowed
Seral Mandi Vs State Of Jharkhand
Jharkhand High Court · 2019 Cri LJ 2125
Indian Penal Code, 1860 — Section 300, 302, 304Code Of Criminal Procedure, 1973 — Section 313, 428
High Courts08 Jan 2019
Biswanath Bankira Vs State Of Bihar
Jharkhand High Court · (2019) 01 JH CK 0012
Indian Penal Code, 1860 — Section 34, 300, 302, 376Code Of Criminal Procedure, 1973 — Section 313
High Courts08 Jan 2019Disposed Off
State Of Jharkhand And Ors Vs Kumar Kunal And Ors
Jharkhand High Court · (2019) 01 JH CK 0011
High Courts07 Jan 2019Allowed
Dr. Dilip Kumar Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 197 AIC 303
Indian Penal Code, 1860 — Section 304ACode Of Criminal Procedure, 1973 — Section 482
High Courts07 Jan 2019Dismissed
Yogesh Kumar Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 01 JH CK 0172
High Courts07 Jan 2019Disposed Of
M/S Shanti Cement (P) Limited Vs Jharkhand Urja Vikas Nigam Limited And Ors
Jharkhand High Court · (2019) 01 JH CK 0171
Electricity Act, 2003 — Section 126, 127, 135
High Courts07 Jan 2019Disposed Of
Saroj Kumar Das And Ors Vs National Highway Authority Of India And Ors
Jharkhand High Court · (2019) 01 JH CK 0170
National Highways Act, 1956 — Section 3(i), 3(a)
High Courts07 Jan 2019Disposed Of
Rajesh Baraik And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 01 JH CK 0169
High Courts07 Jan 2019Disposed Of
High School Magramore, Simaria, Chatra Through Its Secretary Sheo Mangal Singh Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 01 JH CK 0168
High Courts07 Jan 2019Disposed Of
Bachi Devi And Ors Vs National Highway Authority Of India And Ors @RESPONDEN
Jharkhand High Court · (2019) 01 JH CK 0167
National Highways Act, 1956 — Section 3(i), 3(a)
High Courts07 Jan 2019Disposed Off
Arvind Kumar And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 01 JH CK 0010
High Courts07 Jan 2019Disposed Off
Management Of Central Bank Of India And Ors Vs Union Of India And Ors
Jharkhand High Court · (2019) 01 JH CK 0009
Industrial Disputes Act, 1947 — Section 12(4), 17, 25B, 25FConstitution Of India, 1950 — Article 227
High Courts07 Jan 2019Dismissed
Alok Kumar Bandhopadhyay Vs State Of Jharkhand
Jharkhand High Court · (2019) 01 JH CK 0008
Code Of Criminal Procedure, 1973 — Section 239
High Courts07 Jan 2019Dismissed
Ikrar Khan @ Ekrar khan Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 198 AIC 379
Code Of Criminal Procedure, 1973 — Section 125, 125(4), 164Indian Penal Code, 1860 — Section 313, 323, 379, 376, 498A, 504, 506
High Courts07 Jan 2019Dismissed
Satish Kumar Vs State Of Jharkhand
Jharkhand High Court · (2019) 01 JH CK 0006
Indian Penal Code, 1860 — Section 34, 323, 341, 504Probation Of Offenders Act, 1907 — Section 3Code Of Criminal Procedure, 1973 — Section 397, 401
High Courts07 Jan 2019Dismissed
Biru Mahto Vs State Of Jharkhand
Jharkhand High Court · (2019) 01 JH CK 0005
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 313
High Courts04 Jan 2019Dismissed
Hindustan Steelworks Construction Ltd Vs Central Coalfields Ltd And Ors
Jharkhand High Court · (2019) 01 JH CK 0166
High Courts04 Jan 2019
Management Of H.V. Axle Ltd Vs C.S. Jha
Jharkhand High Court · (2019) 01 JH CK 0165