COURT ARCHIVE

Jharkhand High Court judgments

29,565 judgments · page 336 of 1,479

High Courts14 Jan 2020

Gopal Prasad Vs State Of Jharkhand

Jharkhand High Court · (2020) 01 JH CK 0169

Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471, 477APrevention Of Corruption Act, 1988 — Section 13(1)(C), 13(2)Code Of Criminal Procedure, 1973 — Section 41(A), 438(2)
High Courts14 Jan 2020Allowed

Munna Yadav Vs State Of Jharkhand

Jharkhand High Court · (2020) 01 JH CK 0165

Indian Penal Code, 1860 — Section 34, 304B, 323, 324Code Of Criminal Procedure, 1973 — Section 293(4), 294, 294(2)Evidence Act, 1872 — Section 60, 113B