High Courts14 Jan 2020Disposed Of
Raj Kumar Dutta Vs State Of Jharkhand
Jharkhand High Court · (2020) 01 JH CK 0164
Arms Act, 1959 — Section 25(1B)A, 26, 26(1), 26(3)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 22
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Jharkhand High Court judgments
29,565 judgments · page 337 of 1,479
High Courts14 Jan 2020Allowed
Akhtar Hussain Vs State Of Jharkhand
Jharkhand High Court · (2020) 01 JH CK 0163
Indian Penal Code, 1860 — Section 376Evidence Act, 1872 — Section 59, 61, 62, 63, 65, 112, 114(b),118Code Of Criminal Procedure, 1973 — Section 292
High Courts14 Jan 2020Disposed Of
Mihir Kumar Ghosh Vs State Of Jharkhand
Jharkhand High Court · (2020) 01 JH CK 0162
Indian Penal Code, 1860 — Section 307, 323, 324, 326, 498(A)
High Courts14 Jan 2020Allowed
Moreng Singh Gagarai @ Jode And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 01 JH CK 0161
Indian Penal Code, 1860 — Section 149, 201, 302, 325, 376(2)(g)
High Courts14 Jan 2020Allowed
Rohit Nayak Vs State Of Jharkhand
Jharkhand High Court · (2020) 01 JH CK 0160
Indian Penal Code, 1860 — Section 302Prevention Of Witch (Daain) Practices Act, 1999 — Section 3, 4
High Courts14 Jan 2020Dismissed
Abdus Samad Mollah Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 01 JH CK 0159
Bihar Minor Minerals Concession Rules, 1972 — Rule 4(1), 40(1)
High Courts14 Jan 2020Disposed Of
Kanchan Mala Tirkey Vs Union of India And Ors
Jharkhand High Court · (2020) 01 JH CK 0018
Panchayats (Extension to the Scheduled Areas) Act, 1996 — Section 4(g)
High Courts14 Jan 2020Dismissed/ Disposed Of
State of Jharkhand And Ors Vs Raj Nath Singh And Ors
Jharkhand High Court · (2020) 01 JH CK 0017
Constitution of India, 1950 — Article 14, 16, 226
High Courts14 Jan 2020Dismissed
Harihar Mahto And Ors Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 01 JH CK 0016
High Courts13 Jan 2020Dismissed
Branch Manager, National Insurance Co. Ltd Vs Shanti Devi And Ors
Jharkhand High Court · (2020) 01 JH CK 0158
Motor Vehicles Act, 1988 — Section 149(2), 171
High Courts13 Jan 2020Disposed Of
Madhuri Devi And Ors Vs Srinath Mahto And Ors
Jharkhand High Court · (2020) 01 JH CK 0157
High Courts13 Jan 2020Dismissed
M/S New India Assurance Company Limited Vs Asgari Bano And Ors
Jharkhand High Court · (2020) 01 JH CK 0156
High Courts13 Jan 2020Dismissed
Kiran Devi And Ors Vs Union Of India
Jharkhand High Court · (2020) 01 JH CK 0155
Railways Act, 1989 — Section 129
High Courts13 Jan 2020Dismissed
National Insurance Co. Ltd Vs Jaharun Bibi And Ors
Jharkhand High Court · (2020) 01 JH CK 0154
Motor Vehicles Act, 1988 — Section 163A
High Courts13 Jan 2020Dismissed
Anil Kumar Singh Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 01 JH CK 0153
High Courts13 Jan 2020Allowed
Nayan Mandal And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 01 JH CK 0152
Indian Penal Code, 1860 — Section 34, 302Evidence Act, 1872 — Section 25, 26, 27
High Courts13 Jan 2020Dismissed
Sekh Murslim And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 01 JH CK 0151
Indian Penal Code, 1860 — Section 406, 498AWitchcraft Act, 1735 — Section 4
High Courts13 Jan 2020Disposed Of
Kunwar Virendra Singh Vs State Of Jharkhand
Jharkhand High Court · (2020) 01 JH CK 0150
Prevention Of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2)
High Courts13 Jan 2020Disposed Of
Steel Authority Of India Limited Vs Union Of India And Ors
Jharkhand High Court · (2020) 01 JH CK 0149
Industrial Disputes Act, 1947 — Section 29, 32
High Courts13 Jan 2020Dismissed
Bando Orain Vs Timru Oraon And Ors
Jharkhand High Court · (2020) 01 JH CK 0148
Code Of Civil Procedure, 1908 — Order 6 Rule 17