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Jharkhand High Court judgments

29,501 judgments · page 262 of 1,476

High Courts11 Dec 2020Allowed

Anuj Kullu Vs State Of Jharkhand

Jharkhand High Court · (2020) 12 JH CK 0097

Indian Penal Code, 1860 — Section 363, 370, 370(4)Code Of Criminal Procedure, 1973 — Section 164, 389Juvenile Justice (Care and Protection Of The Children) Act, 2000 — Section 23, 26