COURT ARCHIVE

Jharkhand High Court judgments

29,501 judgments · page 260 of 1,476

High Courts16 Dec 2020Allowed

Parveen Kumar Das Vs State Of Jharkhand

Jharkhand High Court · (2020) 12 JH CK 0140

Indian Penal Code, 1860 — Section 34, 120B, 419, 420, 467, 468, 471Information Technology Act, 2000 — Section 66(B ), 66(C), 66(D ), 84(C )

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High Courts16 Dec 2020

Baban Hembram Vs State Of Jharkhand

Jharkhand High Court · (2020) 12 JH CK 0139

Indian Penal Code, 1860 — Section 354A, 376Protection Of Children from Sexual Offences Act, 2012 — Section 4, 8Code Of Criminal Procedure, 1973 — Section 164

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High Courts16 Dec 2020

Lav Kumar Mehta @ Lav Mehta And Ors Vs State Of Jharkhand And Ors

Jharkhand High Court · (2020) 12 JH CK 0138

Indian Penal Code, 1860 — Section 127, 148, 149, 323, 420, 504, 506Scheduled Castes and Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(r)(s)

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High Courts16 Dec 2020Allowed

Md. Shahil @ Shahil Miyan @ Chhotu Mian And Ors Vs State Of Jharkhand

Jharkhand High Court · (2020) 12 JH CK 0137

Code Of Criminal Procedure, 1973 — Section 41A, 438(2)

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High Courts16 Dec 2020Allowed

Jabir Ansari Vs State Of Jharkhand

Jharkhand High Court · (2020) 12 JH CK 0136

Indian Penal Code, 1860 — Section 395

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High Courts16 Dec 2020Allowed

Birendra Prasad Yadav @ Binod Prasad Yadav And Ors Vs State Of Jharkhand

Jharkhand High Court · (2020) 12 JH CK 0135

Indian Penal Code, 1860 — Section 354, 379Code Of Criminal Procedure, 1973 — Section 438(2)

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High Courts16 Dec 2020Allowed

PurushoAttam Mishra @ Sonu Mishra Vs State Of Jharkhand

Jharkhand High Court · (2020) 12 JH CK 0134

Indian Penal Code, 1860 — Section 376Protection Of Children from Sexual Offences Act, 2012 — Section 4Code Of Criminal Procedure, 1973 — Section 164

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High Courts16 Dec 2020Allowed

Mangal Soren And Ors Vs State Of Jharkhand

Jharkhand High Court · (2020) 12 JH CK 0133

Indian Penal Code, 1860 — Section 34, 201, 302

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High Courts16 Dec 2020Allowed

Shivam Kumar @ Shivam Kumar Mandal @ Suman Mandal Vs State Of Jharkhand

Jharkhand High Court · (2020) 12 JH CK 0132

Indian Penal Code, 1860 — Section 376Protection Of Children from Sexual Offences Act, 2012 — Section 12Protection Of Children from Sexual Offences Act, 2012 — Section 12

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High Courts16 Dec 2020Dismissed

Pradeep Mandal @ Pradip Mandal Vs State Of Jharkhand

Jharkhand High Court · (2020) 12 JH CK 0131

Arms Act, 1959 — Section 25(1b)a, 26(1)Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 18(b)Psychotropic Substances Act, 1985 — Section 37

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High Courts16 Dec 2020Allowed