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Jharkhand High Court judgments

29,501 judgments · page 261 of 1,476

High Courts14 Dec 2020Dismissed

Harikesh Oraon Vs State Of Jharkhand

Jharkhand High Court · (2020) 12 JH CK 0105

Indian Penal Code, 1860 — Section 34, 354, 354A, 376, 379, 427, 456, 457, 458, 506Protection Of Children from Sexual Offences Act, 2012 — Section 4, 8Code Of Criminal Procedure, 1973 — Section 164