COURT ARCHIVE

Jharkhand High Court judgments

29,501 judgments · page 263 of 1,476

High Courts10 Dec 2020

Deepak Verma Vs State Of Jharkhand

Jharkhand High Court · (2020) 12 JH CK 0054

Indian Penal Code, 1860 — Section 376 (A), 376(B)Protection Of Children from Sexual Offences Act, 2012 — Section 4, 8Code Of Criminal Procedure, 1973 — Section 164

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High Courts10 Dec 2020

Vishnu Munda @ Surju @ Sukhram Munda Vs State Of Jharkhand

Jharkhand High Court · (2020) 12 JH CK 0053

Indian Penal Code, 1860 — Section 147, 148, 149, 302Arms Act, 1959 — Section 27Criminal Law Amendment Act, 1932 — Section 17

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High Courts10 Dec 2020

Dharmendra Kumar Vs State Of Jharkhand

Jharkhand High Court · (2020) 12 JH CK 0052

Indian Penal Code, 1860 — Section 34, 201, 302, 307, 342, 504, 506

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High Courts10 Dec 2020Allowed

Raja Ansari @ Bathkara @ Md. Thair Ansari Vs State Of Jharkhand

Jharkhand High Court · (2020) 12 JH CK 0051

Indian Penal Code, 1860 — Section 354, 452, 511Protection Of Children from Sexual Offences Act, 2012 — Section 8, 12

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High Courts10 Dec 2020Allowed

Sujata Patro Vs State Of Jharkhand

Jharkhand High Court · (2020) 12 JH CK 0050

Indian Penal Code, 1860 — Section 201, 302

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High Courts10 Dec 2020Allowed

Madan Baraik Vs State Of Jharkhand

Jharkhand High Court · (2020) 12 JH CK 0049

Indian Penal Code, 1860 — Section 306

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High Courts10 Dec 2020Allowed

Mohan Singh And Ors Vs State Of Jharkhand

Jharkhand High Court · (2020) 12 JH CK 0048

Indian Penal Code, 1860 — Section 34, 201, 302

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High Courts10 Dec 2020Allowed

Gopal Sah Vs State Of Jharkhand

Jharkhand High Court · (2020) 12 JH CK 0047

Indian Penal Code, 1860 — Section 34, 306

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High Courts10 Dec 2020Allowed

Seraj Ansari Vs State Of Jharkhand

Jharkhand High Court · (2020) 12 JH CK 0046

Indian Penal Code, 1860 — Section 341, 354(A), 376, 511Protection Of Children from Sexual Offences Act, 2012 — Section 4Code Of Criminal Procedure, 1973 — Section 164

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High Courts10 Dec 2020Allowed

Isar Ahmad @ Tushar Ahmad @ Mithu Vs State Of Jharkhand

Jharkhand High Court · (2020) 12 JH CK 0045

Indian Penal Code, 1860 — Section 376, 376(2)(n)

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High Courts10 Dec 2020Allowed

Salamtulla Ansari @ Salamtullah Ansari @ Md. Salam Tullah Ansari Vs State Of Jharkhand

Jharkhand High Court · (2020) 12 JH CK 0044

Indian Penal Code, 1860 — Section 376Protection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 4, 8Code Of Criminal Procedure, 1973 — Section 164

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High Courts10 Dec 2020

Etwa Munda Vs State Of Jharkhand

Jharkhand High Court · (2020) 12 JH CK 0043

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 18Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 37

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High Courts10 Dec 2020Partly Allowed

Netai Bauri Vs State Of Jharkhand And Ors

Jharkhand High Court · (2020) 12 JH CK 0042

Indian Penal Code, 1860 — Section 498A

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High Courts10 Dec 2020Allowed

Nand Kishore Singh And Ors Vs State Of Jharkhand

Jharkhand High Court · (2020) 12 JH CK 0041

Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 34, 307, 325, 448

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High Courts10 Dec 2020Allowed

Shamser Alam @ Samsher Alam Vs State Of Jharkhand

Jharkhand High Court · (2020) 12 JH CK 0040

Indian Penal Code, 1860 — Section 34, 120B, 406, 420

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High Courts10 Dec 2020

Madan Mahato And Ors Vs State Of Jharkhand

Jharkhand High Court · (2020) 12 JH CK 0039

Indian Penal Code, 1860 — Section 34, 304

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High Courts10 Dec 2020Allowed

Rajiv Kumar Srivastava @ Chote @ Chhote And Ors Vs State Of Jharkhand

Jharkhand High Court · (2020) 12 JH CK 0038

Indian Penal Code, 1860 — Section 147, 148, 149, 188, 269, 270, 323, 341, 354, 452, 504, 506Arms Act, 1959 — Section 27Jharkhand State Epidemic Disease (Covid-19) Act, 2020 — Section 3, 4

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High Courts10 Dec 2020Allowed

Atwa Barla Vs State Of Jharkhand

Jharkhand High Court · (2020) 12 JH CK 0037

Indian Penal Code, 1860 — Section 34, 302, 323, 379Arms Act, 1959 — Section 27

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High Courts10 Dec 2020Allowed

Rahil Tani Vs State Of Jharkhand

Jharkhand High Court · (2020) 12 JH CK 0036

Indian Penal Code, 1860 — Section 120B, 370(4), 363Code Of Criminal Procedure, 1973 — Section 164

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High Courts09 Dec 2020

Basant Mehta @ Basant Kumar Vs State of Jharkhand

Jharkhand High Court · (2020) 12 JH CK 0068

Indian Penal Code, 1860 — Section 376Protection of Children from Sexual Offences (POCSO) Act, 2012 — Section 4Code Of Criminal Procedure, 1973 — Section 164

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