High Courts20 Nov 2002Dismissed
Ram Narayan Prasad and Others Vs Satish Chandra Gupta and Others
Jharkhand High Court · (2003) 1 CCC 405 : (2003) 51 BLJR 108 : (2003) 1 JCR 326
Succession Act, 1925 — Section 192, 193, 194
COURT ARCHIVE
Jharkhand High Court judgments
29,562 judgments · page 1,395 of 1,479
High Courts20 Nov 2002Dismissed
Meena Narayan and Others Vs State of Jharkhand and Another
Jharkhand High Court · (2002) 11 JH CK 0025
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts20 Nov 2002Dismissed
Keshwar Mahto and Others Vs Govind Mahto and Others
Jharkhand High Court · (2003) 1 CCC 333 : (2003) 1 JCR 319
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 151
High Courts18 Nov 2002
Bharat Ingots and Steel Co. Pvt. Ltd. Vs Commissioner of Central Excise and Others
Jharkhand High Court · (2003) 51 BLJR 30 : (2003) 86 ECC 411 : (2003) 155 ELT 238
Central Excise Rules, 1944 — Rule 96ZO(3)Central Excises and Salt Act, 1944 — Section 35H, 3A(4)
High Courts14 Nov 2002Dismissed
Hind Iron and Steel Corporation Vs Bokaro Steel Plant and Others
Jharkhand High Court · (2003) 1 JCR 330
Constitution of India, 1950 — Article 12, 226
High Courts14 Nov 2002Dismissed
Hind Iron and Steel Corpn. Vs Bokaro Steel Plant and Others
Jharkhand High Court · (2003) 1 JCR 330
High Courts12 Nov 2002
Bhola Nath Mahto and Others Vs Mahadeo Mahto and Others
Jharkhand High Court · (2003) 4 JCR 512
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1, 96
High Courts12 Nov 2002Dismissed
Jageshwar Giri Vs Chairman, Jharkhand State Electricity Board and Others
Jharkhand High Court · (2002) 11 JH CK 0040
Electricity (Supply) Act, 1948 — Section 79
High Courts11 Nov 2002Dismissed
Arun Kumar Singh and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2002) 11 JH CK 0041
Constitution of India, 1950 — Article 226
High Courts11 Nov 2002Allowed
Smt. Shanti Prasad Vs State of Jharkhand and Others
Jharkhand High Court · (2003) 96 FLR 907
Constitution of India, 1950 — Article 226
High Courts01 Nov 2002Allowed
Laxmi Nath Metal Industries Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · AIR 2003 Jhar 61 : (2002) 50 BLJR 2405
Electricity (Supply) Act, 1948 — Section 78
High Courts01 Nov 2002
Sanjeeda Khatoon Vs Md. Sher Ali and Others
Jharkhand High Court · (2004) ACJ 1368 : (2003) 2 ACC 658 : (2003) 2 JCR 107
Motor Vehicles Act, 1988 — Section 166, 173
High Courts01 Nov 2002
United India Insurance Company Ltd. Vs Manoj Kumar Chaudhary and Others
Jharkhand High Court · (2003) 2 ACC 503 : (2003) 2 JCR 108
Motor Vehicles Act, 1988 — Section 166, 173
High Courts01 Nov 2002Allowed
Bishwanath Ram Vs Zila Parishad and Another
Jharkhand High Court · (2003) 1 JCR 369
High Courts01 Nov 2002Allowed
Md. Taffazul Hussain and Others Vs Md. Mansoor Ansari and Others
Jharkhand High Court · (2003) 2 JCR 583
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts31 Oct 2002
Pachola Orain and Others Vs Mahabeer Prasad Tebrewal and Another
Jharkhand High Court · (2003) 3 ACC 432
Motor Vehicles Act, 1939 — Section 110D, 95
High Courts31 Oct 2002Allowed
Tata Iron and Steel Company Vs Labour Court and Another
Jharkhand High Court · (2002) 10 JH CK 0050
Constitution of India, 1950 — Article 226
High Courts31 Oct 2002
Jai Shankar Bhagat Vs State of Jharkhand and Others
Jharkhand High Court · (2002) 10 JH CK 0040
Constitution of India, 1950 — Article 226
High Courts31 Oct 2002Allowed
Baldeo Pandey and Tata Iron and Steel Company Ltd. Vs Presiding Officer and Another and Baldeb Pandey and Another
Jharkhand High Court · (2003) 96 FLR 717 : (2003) 2 LLJ 309
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts31 Oct 2002Dismissed
Dr. Surendra Prasad and Others Vs Bihar State Housing Board and Others
Jharkhand High Court · (2002) 50 BLJR 2413
Constitution of India, 1950 — Article 226