High Courts31 Oct 2002Dismissed
The Workmen of Bharat Coking Coal Ltd. Vs Presiding Officer, Central Government Industrial Tribunal No. 1 and Another
Jharkhand High Court · (2002) 10 JH CK 0030
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Jharkhand High Court judgments
29,562 judgments · page 1,396 of 1,479
High Courts31 Oct 2002Allowed
Arbind Kumar Vs State of Bihar and Others
Jharkhand High Court · (2002) 50 BLJR 2403
Constitution of India, 1950 — Article 226
High Courts31 Oct 2002Dismissed
Mukhdeo Singh Vs State of Bihar
Jharkhand High Court · (2003) CriLJ 626 : (2003) 1 EastCriC 58 : (2002) 50 BLJR 2399
Prevention of Corruption Act, 1947 — Section 5(2)
High Courts31 Oct 2002
Keshaw Narayan Bhagat Vs Ranchi University and Others
Jharkhand High Court · (2002) 10 JH CK 0009
Constitution of India, 1950 — Article 226
High Courts31 Oct 2002Dismissed
Shrimandar Kumar Jain Vs State of Bihar and Others
Jharkhand High Court · (2002) 3 BLJR 2417
High Courts30 Oct 2002
Shree Ram Dubey Vs State of Jharkhand and Others
Jharkhand High Court · (2003) 3 JCR 367
High Courts30 Oct 2002
Jaya Rani Nag and Another Vs The State of Jharkhand and Others
Jharkhand High Court · (2003) 51 BLJR 122
Limitation Act, 1963 — Section 5
High Courts30 Oct 2002Allowed
Durga Das Chand and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2002) 10 JH CK 0039
High Courts30 Oct 2002Dismissed
Shiv Charan Singh Sardar Vs State of Bihar
Jharkhand High Court · (2003) 1 JCR 372
Penal Code, 1860 (IPC) — Section 302
High Courts30 Oct 2002Dismissed
Khairu Sardar Vs State of Bihar
Jharkhand High Court · (2003) 1 JCR 365
Penal Code, 1860 (IPC) — Section 302
High Courts29 Oct 2002
Laleshwar Prasad Rout Vs State of Jharkhand and Others
Jharkhand High Court · (2003) 3 JCR 369
High Courts29 Oct 2002Allowed
Bharat Rubber Regenerating Co. Ltd. Vs Bihar State Electricity Board and Others
Jharkhand High Court · (2002) 10 JH CK 0046
Electricity Act, 1910 — Section 26(6)
High Courts29 Oct 2002
Gandur Bhagat and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2003) 1 JCR 402
High Courts28 Oct 2002Allowed
Manjhi Hambram and Another Vs State of Jharkhand and Others
Jharkhand High Court · (2003) 1 JCR 501
Bihar (Now Jharkhand) Service Code, 1952 — Rule 97
High Courts11 Oct 2002
Divisional Manager National Insurance Co. Ltd. Vs Hiraman Mahto and Others
Jharkhand High Court · (2003) 1 JCR 573 : (2003) ACJ 732
Central Motor Vehicles Rules, 1989 — Rule 249Motor Vehicles Act, 1988 — Section 168, 173
High Courts11 Oct 2002Dismissed
Amit Roy Choudhury and Others Vs Metallurgical and Engineering Consultants (India) Ltd. (MECON) and Others
Jharkhand High Court · (2002) 10 JH CK 0052
Public Sector Iron and Steel Companies (Restructuring) and Miscellaneous Provisions Act, 1978 — Section 14, 15, 2
High Courts11 Oct 2002Dismissed
Pankaj Kumar Srivastava Vs Palamau Kshetriya Gramin Bank and Another
Jharkhand High Court · (2002) 10 JH CK 0051
Constitution of India, 1950 — Article 226
High Courts11 Oct 2002Dismissed
Central Coal Fields Ltd. Vs State of Bihar and Others
Jharkhand High Court · (2003) 1 JCR 304
Constitution of India, 1950 — Article 226Mineral Concession Rules, 1960 — Rule 27Mines and Minerals (Development and Regulation) Act, 1957 — Section 21, 30
High Courts11 Oct 2002
Hare Ram Pandey Vs State of Bihar and Others
Jharkhand High Court · (2003) 1 JCR 301
High Courts10 Oct 2002
Sadhu Charan Paul and Others Vs State of Bihar and Others
Jharkhand High Court · (2003) 1 JCR 389
Constitution of India, 1950 — Article 226