High Courts02 Dec 2002Allowed
Sattar Ansari Vs State of Jharkhand and Others
Jharkhand High Court · (2003) 1 JCR 339
COURT ARCHIVE
Jharkhand High Court judgments
29,562 judgments · page 1,393 of 1,479
High Courts29 Nov 2002Dismissed
Bharat Foundry Works Vs Steel Authority of India Ltd.
Jharkhand High Court · (2003) 2 JCR 395
Arbitration and Conciliation Act, 1996 — Section 11(6)
High Courts29 Nov 2002
Employer in relation to Management of Balihari Colliery of BCCL Vs The Presiding Officer, Central Government and Industrial Tribunal No. II and Another
Jharkhand High Court · (2003) 51 BLJR 313 : (2004) 3 JCR 265
Industrial Disputes Act, 1947 — Section 10(1)
High Courts29 Nov 2002Dismissed
Employees in relation to the Management of Central Mine Planning and Design Institute Ltd. Vs Presiding Officer, Central Govt. Industrial Tribunal No. 1 and Another
Jharkhand High Court · (2003) 1 BLJR 313 : (2003) 1 JCR 409 : (2003) 2 LLJ 1139
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 2
High Courts29 Nov 2002Dismissed
State of Jharkhand and etc. Vs Anil Sharma and etc.
Jharkhand High Court · (2003) CriLJ 1739 : (2003) 1 EastCriC 131 : (2003) 1 JLJR 155
Penal Code, 1860 (IPC) — Section 300, 302
High Courts29 Nov 2002Allowed
Durga Jha Vs Dhuma Mahto @ Shuma Teli and Others
Jharkhand High Court · (2003) 1 JCR 333
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts29 Nov 2002Dismissed
The New India Assurance Co. Ltd. Vs K. Kanagasabapathy and Others
Jharkhand High Court · (2004) ACJ 1577 : (2003) 2 ACC 55 : (2003) 1 JCR 277
Motor Vehicles Act, 1988 — Section 166
High Courts29 Nov 2002Dismissed
Tata Engineering and Locomotive Company Ltd. Vs State of Jharkhand and Others
Jharkhand High Court · (2002) 11 JH CK 0004
Bihar Motor Vehicles Taxation Act, 1994 — Section 23, 5, 57(4), 57(6), 7(4)Bihar Motor Vehicles Taxation Rules, 1994 — Rule 4Motor Vehicles Act, 1988 — Section 2(8)
High Courts28 Nov 2002
Bhairab Jamuda Vs State of Jharkhand and Others
Jharkhand High Court · (2003) 3 JCR 498
Constitution of India, 1950 — Article 226
High Courts28 Nov 2002
Sushanta Kumar Paul Vs State of Jharkhand and Another
Jharkhand High Court · (2003) 1 JCR 658
Criminal Procedure Code, 1973 (CrPC) — Section 397Forest Act, 1927 — Section 52C
High Courts28 Nov 2002
Sukhdeo Bhuian Vs State of Jharkhand
Jharkhand High Court · (2003) 2 JCR 587
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Terrorism Act, 2002 — Section 3(2), 50
High Courts28 Nov 2002
Mrs. Tapaswini Devi Vs State of Jharkhand and Others
Jharkhand High Court · (2003) 1 JCR 408
Constitution of India, 1950 — Article 21
High Courts28 Nov 2002Allowed
Somaru Ram Vs Central Coalfield Ltd. and Others
Jharkhand High Court · (2003) 1 JCR 335
Constitution of India, 1950 — Article 226
High Courts28 Nov 2002
Gunanand Jha Vs State of Jharkhand and Others
Jharkhand High Court · (2003) 1 JCR 350
Constitution of India, 1950 — Article 226
High Courts27 Nov 2002Allowed
Steel Authority of India Ltd. (SAIL) Vs Presiding Officer, Labour Court and Another
Jharkhand High Court · (2004) 1 JCR 422
High Courts27 Nov 2002
Employers in relation to the Management of Bastacolla Colliery of B.B.C.L. Vs Presiding Officer and Another
Jharkhand High Court · (2004) 1 JCR 326
Industrial Disputes Act, 1947 — Section 10
High Courts27 Nov 2002
Prashant Vidyarthy and Suman Kr. Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2002) 11 JH CK 0038
Bihar Reorganisation Act, 2000 — Section 84, 85Constitution of India, 1950 — Article 16
High Courts27 Nov 2002Allowed
Shamsuddin Ansari and Others Vs State of Bihar and Others
Jharkhand High Court · (2003) 1 JCR 402b
Land Acquisition Act, 1894 — Section 18
High Courts27 Nov 2002Allowed
Ram Prasad Mahto and Others, Nagdeo Yadav, Prabha Xexa and Beena Kumari Vs State of Jharkhand and Others
Jharkhand High Court · (2003) 51 BLJR 133 : (2003) 1 JCR 327
Constitution of India, 1950 — Article 226
High Courts27 Nov 2002Allowed
Roopna Manjhi Vs C.C.L. and Others
Jharkhand High Court · (2003) 51 BLJR 120 : (2003) 1 JCR 324