High Courts10 Dec 2002Allowed
Rinku Kumari @ Riko Kumari Vs C.C.L. and Others
Jharkhand High Court · (2003) 1 JCR 363
COURT ARCHIVE
Jharkhand High Court judgments
29,562 judgments · page 1,392 of 1,479
High Courts10 Dec 2002Dismissed
Tulabala Sardarin and Dinbandhu Singh Sardar @ Dinbandhu Singh Vs State of Bihar (Now Jharkhand)
Jharkhand High Court · (2003) 51 BLJR 146 : (2003) 1 JCR 296
Penal Code, 1860 (IPC) — Section 201, 24, 302, 34
High Courts10 Dec 2002
Singh Saw Mill Vs State of Jharkhand and Others
Jharkhand High Court · (2003) 1 JCR 509
Bihar Saw Mills (Regulation) Act, 1990 — Section 5Constitution of India, 1950 — Article 226
High Courts10 Dec 2002
Sonia Devi Vs State of Jharkhand and Others
Jharkhand High Court · (2003) 1 JCR 528 : (2003) 96 FLR 961
Constitution of India, 1950 — Article 226
High Courts10 Dec 2002Partly Allowed
Bhuwaeshwar Pandey Vs State of Jharkhand and Others
Jharkhand High Court · (2003) 2 JCR 131
Constitution of India, 1950 — Article 226
High Courts10 Dec 2002Dismissed
Raghunath Prasad Tiwari Vs Union of India (UOI) and Others
Jharkhand High Court · (2003) 2 JCR 326
Constitution of India, 1950 — Article 226
High Courts10 Dec 2002
Prof. Raghu Nath Ray and Others Vs The Sidhu Kanhu University and Others
Jharkhand High Court · (2003) 1 JCR 314
Bihar State Universities Act, 1976 — Section 58(10)
High Courts10 Dec 2002
Lal Mohan Pathak Vs B.S.R.T.C. and Others
Jharkhand High Court · (2003) 1 JCR 312
High Courts10 Dec 2002Dismissed
Dr. Jai Prakash Narain Vs Union of India (UOI) and Others
Jharkhand High Court · (2003) 1 JCR 271
Coal Mines (Nationalisation) Act, 1973 — Section 23(7)
High Courts10 Dec 2002Dismissed
Parsuram Mahto and Others Vs State of Bihar (Now Jharkhand)
Jharkhand High Court · (2003) 1 JCR 272
Penal Code, 1860 (IPC) — Section 148, 149, 302
High Courts09 Dec 2002
Ravi Munda Vs Central Coalfields Limited and Others
Jharkhand High Court · (2003) 1 JCR 313
High Courts04 Dec 2002Allowed
Maa Cement Company Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · AIR 2003 Jhar 77 : (2003) 51 BLJR 143 : (2003) 1 JCR 348
High Courts04 Dec 2002Dismissed
Smt. Nagina Devi Vs Smt. Radhaswari Devi
Jharkhand High Court · (2003) 1 JCR 332
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts04 Dec 2002Allowed
Shankar Ram Vs State of Jharkhand and Others
Jharkhand High Court · (2003) 51 BLJR 106 : (2003) 1 JCR 337
Bihar Pension Rules, 1950 — Rule 150, 43Constitution of India, 1950 — Article 226
High Courts04 Dec 2002Dismissed
Purushottam Kumar Jha Vs State of Jharkhand and Others
Jharkhand High Court · (2003) 1 JCR 311
High Courts04 Dec 2002Allowed
Hirak Point, Dealer and Bharat Petroleum Corp. Ltd. Vs Bharat Petroleum Corp. Ltd. and Others
Jharkhand High Court · (2003) 1 JCR 315
High Courts03 Dec 2002
Tara Dutta, Smt. Rashmi Devi, Sheo Lal Ram, Jagiri Lal Sharma, Raman Bhai Patel, Indrajit Dey, Sachida Nand Mishra, Rurh Singh, Lalu Sukha Patel, Chotu Bhai D. Patel, Janardan Tiwari, Narain Choudhary Banik, Ram Rup Singh, Ram Bhawan Sharma, Sri Ram Pahan, Smt. Radhika Devi, Mithlesh Kumar Sinha, Habibullah, Ajit Singh, Sahdeo Singh, Haridwar Tiwary, Sukhmini Das and Smt. Uma Devi Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2003) 1 JCR 341
Constitution of India, 1950 — Article 226
High Courts03 Dec 2002
Satya Narayan Pandey and Others and Citizens' and Cause Vs The State of Jharkhand and Others
Jharkhand High Court · (2005) 4 JCR 132
Constitution of India, 1950 — Article 45Jharkhand Primary Schools Appointment Rules, 2002 — Rule 2, 4
High Courts02 Dec 2002
New India Assurance Company Ltd. Vs Malti Devi and Others
Jharkhand High Court · (2004) 1 JCR 330
High Courts02 Dec 2002Dismissed
Anand Prakash and Others Vs United Bank of India and Others
Jharkhand High Court · (2004) 1 JCR 329
Income Tax Act, 1961 — Section 15(1), 223, 226, 226(3)