High Courts08 Jul 2024Partly Allowed
Pankaj Singh @ Pankaj Kumar Singh Vs State Of Jharkhand
Jharkhand High Court · (2024) 07 JH CK 0058
Indian Penal Code, 1860 — Section 34, 354(D), 504, 506
COURT ARCHIVE
Jharkhand High Court judgments
30,203 judgments · page 128 of 1,511
High Courts05 Jul 2024
Mansoor Ansari Vs State Of Jharkhand
Jharkhand High Court · (2024) 07 JH CK 0003
Constitution of India, 1950 — Article 129, 215Contempt of Courts Act, 1971 — Section 15, 15 (1)(c), 15(2), 15(3), 18
High Courts05 Jul 2024Allowed
Ram Krishna Murari Vs Arjun Turi
Jharkhand High Court · (2024) 07 JH CK 0002
Limitation Act, 1963 — Article 59Chhota Nagpur Tenancy Act, 1908 — Section 16(1), 46, 46(1)(b), 46(3), 46(4), 230Evidence Act, 1872 — Section 17, 18, 19, 20
High Courts05 Jul 2024Dismissed
Smt. Ranjeeta Kumari Vs Chandra Shekhar Prasad Keshari
Jharkhand High Court · (2024) 07 JH CK 0001
Code of Criminal Procedure, 1973 — Section 202
High Courts04 Jul 2024Dismissed
Renu Soren Vs State Of Jharkhand
Jharkhand High Court · (2024) 07 JH CK 0007
High Courts04 Jul 2024Dismissed
Md. Faijaan Raja @ Faizan Ansari @ Md. Faizan Raza @ Md. Faijaan Raza Vs State Of Jharkhand
Jharkhand High Court · (2024) 07 JH CK 0006
Indian Penal Code, 1860 — Section 34, 354, 504, 506Information Technology Act, 2000 — Section 66(A), 66(E), 67
High Courts04 Jul 2024Disposed Of
Cholamandalam MS General Insurance Company Limited Vs Pradeep Baitha
Jharkhand High Court · (2024) 07 JH CK 0005
High Courts03 Jul 2024Allowed
IDBI Bank Ltd Vs State Of Jharkhand
Jharkhand High Court · (2024) 07 JH CK 0019
Constitution of India, 1950 — Article 226Code of Criminal Procedure, 1973 — Section 154, 154(1), 154(3), 156(3), 202, 204, 305Indian Penal Code, 1860 — Section 406, 420, 467, 468, 471
High Courts03 Jul 2024Allowed
Uday Nath Mahato Vs State Of Jharkhand
Jharkhand High Court · (2024) 07 JH CK 0015
Code of Criminal Procedure, 1973 — Section 82, 482Indian Penal Code, 1860 — Section 406, 419, 420, 120B, 467, 468
High Courts03 Jul 2024Allowed
Mukesh Kumar Vs State Of Jharkhand
Jharkhand High Court · (2024) 07 JH CK 0014
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 379, 410, 414Essential Commodities Act, 1955 — Section 3, 7
High Courts03 Jul 2024Allowed
Sk. Taher Ali Vs State Of Jharkhand
Jharkhand High Court · (2024) 07 JH CK 0013
Indian Penal Code, 1860 — Section 415, 420
High Courts03 Jul 2024Dismissed
Mahbub Ansari Vs State Of Jharkhand
Jharkhand High Court · (2024) 07 JH CK 0012
Constitution of India, 1950 — Article 226
High Courts03 Jul 2024Partly Allowed
Khageshwar Rana & Ors Vs Smt. Sundri Devi & Ors
Jharkhand High Court · (2024) 07 JH CK 0011
Code of Civil Procedure, 1908 — Section 152
High Courts03 Jul 2024Allowed
Ashish Kumar Vs Union Of India through C.B.I.
Jharkhand High Court · (2024) 07 JH CK 0010
Code of Criminal Procedure, 1973 — Section 313Prevention of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2)
High Courts03 Jul 2024Allowed
Shankar Singh Vs State Of Jharkhand
Jharkhand High Court · (2024) 07 JH CK 0009
Code of Criminal Procedure, 1973 — Section 222, 313Indian Penal Code, 1860 — Section 71, 406, 409, 420
High Courts03 Jul 2024Dismissed
Rudal Prasad Singh Vs State Of Jharkhand
Jharkhand High Court · (2024) 07 JH CK 0008
Constitution of India, 1950 — Article 226Indian Penal Code, 1860 — Section 120B, 379, 419, 420, 465, 467, 471
High Courts02 Jul 2024Disposed Of
Kaushik Das Vs Union Of India
Jharkhand High Court · (2024) 07 JH CK 0018
Constitution of India, 1950 — Article 226
High Courts02 Jul 2024Dismissed
State Of Jharkhand Vs Ram Chandra Das
Jharkhand High Court · (2024) 07 JH CK 0017
High Courts02 Jul 2024Dismissed
State Of Jharkhand Vs Amir Kumar Chakraborty
Jharkhand High Court · (2024) 07 JH CK 0016
Limitation Act, 1963 — Section 5
High Courts01 Jul 2024Disposed Of
Baunti Mishra Vs State Of Jharkhand
Jharkhand High Court · (2024) 07 JH CK 0026
Code of Criminal Procedure, 1973 — Section 317