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Jharkhand High Court judgments

30,203 judgments · page 127 of 1,511

High Courts08 Jul 2024Allowed

Manoj Pandey & Others Vs State Of Jharkhand

Jharkhand High Court · (2024) 07 JH CK 0059

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 323, 324, 379, 498ADowry Prohibition Act, 1961 — Section 3, 4