High Courts25 Jun 2024Dismissed
Sardar Surendra Singh Vs State Of Bihar through the Deputy Commissioner, Dhanbad
Jharkhand High Court · (2024) 06 JH CK 0037
Evidence Act, 1872 — Section 101
COURT ARCHIVE
Jharkhand High Court judgments
30,203 judgments · page 130 of 1,511
High Courts25 Jun 2024Dismissed
Rajendra Prasad alias Rajendra Kumar Khosla Vs Braham Bhushan Khosla
Jharkhand High Court · (2024) 06 JH CK 0036
Evidence Act, 1872 — Section 101, 102, 103, 112
High Courts25 Jun 2024Dismissed
Chamni Devi Vs Ashok Naik
Jharkhand High Court · (2024) 06 JH CK 0035
Bihar Buildings (Lease, Rent And Eviction) Control Act, 1947 — Section 11(1a)
High Courts24 Jun 2024Disposed Of
Ramis Toppo & Ors Vs Anima Pushpa Toppo & Ors
Jharkhand High Court · (2024) 06 JH CK 0044
Code of Civil Procedure, 1908 — Order 41 Rule 23
High Courts24 Jun 2024Allowed
Chhotu Paswan @ Ramnath Paswan Vs State Of Jharkhand
Jharkhand High Court · (2024) 06 JH CK 0042
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 323, 341, 387, 504, 506
High Courts21 Jun 2024
Ramesh Kumar Nayak Vs Janu Devi And Others
Jharkhand High Court · (2024) 06 JH CK 0013
High Courts21 Jun 2024Disposed Of
Laxmi Devi Vs Jay Prakash Singh
Jharkhand High Court · (2024) 06 JH CK 0012
Indian Penal Code, 1860 — Section 279, 337, 338Motor Vehicles Act, 1988 — Section 166
High Courts20 Jun 2024Dismissed
Union If India, Ministry Of Defence Vs Nirmal Sahu And Others
Jharkhand High Court · (2024) 06 JH CK 0014
Indian Penal Code, 1860 — Section 304A, 279, 337, 338Motor Vehicles Act, 1988 — Section 140, 166
High Courts19 Jun 2024Disposed Of
Birbal Mahto Vs State Of Jharkhand
Jharkhand High Court · (2024) 06 JH CK 0029
High Courts19 Jun 2024Disposed Of
Laxman Singh Vs State Of Jharkhand
Jharkhand High Court · (2024) 06 JH CK 0028
Constitution of India, 1950 — Article 14, 226
High Courts19 Jun 2024Allowed
Manas Kumar Gupta Vs State Of Jharkhand
Jharkhand High Court · (2024) 06 JH CK 0027
Code of Criminal Procedure, 1973 — Section 227, 245Indian Penal Code, 1860 — Section 406, 418
High Courts19 Jun 2024Dismissed
Shibu Ravidas Vs State Of Jharkhand
Jharkhand High Court · (2024) 06 JH CK 0026
Code of Criminal Procedure, 1973 — Section 211Indian Penal Code, 1860 — Section 34, 302, 304B, 306
High Courts19 Jun 2024Disposed Of
Ajay Pratap Singh @ Sudhir Vs State Of Jharkhand
Jharkhand High Court · (2024) 06 JH CK 0018
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 415, 420, 467
High Courts19 Jun 2024Disposed Of
Suresh Yadav Vs State Of Jharkhand
Jharkhand High Court · (2024) 06 JH CK 0017
High Courts19 Jun 2024Dismissed
Mayank Kumar Singh Vs State Of Jharkhand
Jharkhand High Court · (2024) 06 JH CK 0016
Constitution of India, 1950 — Article 14, 142, 226, 309
High Courts19 Jun 2024Allowed
Pranay Kumar Verma Vs State Of Jharkhand
Jharkhand High Court · (2024) 06 JH CK 0015
Indian Penal Code, 1860 — Section 406, 420
High Courts18 Jun 2024
M/s Alchemist Infra Realty Limited Vs State Of Jharkhand And Another
Jharkhand High Court · (2024) 06 JH CK 0025
High Courts18 Jun 2024Disposed Of
Subodh Kumar Pandey Vs State Of Jharkhand
Jharkhand High Court · (2024) 06 JH CK 0024
Indian Penal Code, 1860 — Section 420Negotiable Instruments Act, 1881 — Section 138, 141(2)
High Courts18 Jun 2024Dismissed
Bishwanath Prasad Vs State Of Jharkhand
Jharkhand High Court · (2024) 06 JH CK 0023
Constitution of India, 1950 — Article 226
High Courts18 Jun 2024Disposed Of
Sohail Khan Vs State Of Jharkhand
Jharkhand High Court · (2024) 06 JH CK 0022
Code of Criminal Procedure, 1973 — Section 82, 83