High Courts29 Jun 2005Dismissed
Manoranjan Kumar Vs State of Jharkhand and Others
Jharkhand High Court · (2005) 3 BLJR 1741 : (2005) 4 JCR 226
Penal Code, 1860 (IPC) — Section 120B, 467, 468, 471
COURT ARCHIVE
Jharkhand High Court judgments
29,567 judgments · page 1,262 of 1,479
High Courts29 Jun 2005Dismissed
State of Jharkhand Vs Dasrath Sao and Others Dasrath Sao and Others Vs State of Jharkhand
Jharkhand High Court · (2006) 1 JCR 152
Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 366(A)Evidence Act, 1872 — Section 118
High Courts28 Jun 2005Allowed
A.P. Arya and Others and R.T. Singh and Another Vs State of Jharkhand and Another
Jharkhand High Court · (2005) TLJhar 2005 : (2006) 1 JCR 382 : (2006) 109 FLR 214 : (2006) 2 LLJ 1089
Minimum Wages (Central) Rules, 1950 — Rule 21(4), 22, 25(2), 26(1), 26(2)Minimum Wages Act, 1948 — Section 19 , 22B(1)
High Courts27 Jun 2005Dismissed
Mohammad Akhtar Vs State of Bihar
Jharkhand High Court · (2005) 3 BLJR 2006 : (2005) 4 JCR 109
Penal Code, 1860 (IPC) — Section 376Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts27 Jun 2005Dismissed
Ram Prasad Mistri and Others Vs State of Jharkhand
Jharkhand High Court · (2005) 4 JCR 107
Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts27 Jun 2005Allowed
Jan Mohammad and Another Vs Mohammad Kalim and Others
Jharkhand High Court · (2005) 3 BLJR 1814 : (2005) 3 JCR 186
High Courts27 Jun 2005Allowed
Rajmata Gyani Maharani and Others Vs State of Bihar and Others
Jharkhand High Court · (2006) 2 JCR 336
Bihar Land Reforms Act, 1950 — Section 25, 33Bihar Land Reforms Rules, 1951 — Rule 25E(2)Constitution of India, 1950 — Article 14, 21
High Courts27 Jun 2005Allowed
Balmiki Prasad Verma Vs State of Jharkhand and Others
Jharkhand High Court · (2005) 4 JCR 361
Bihar Pension Rules, 1950 — Rule 43
High Courts27 Jun 2005Dismissed
Niraj Kumar and Others and Anand Kumar and Another Vs State of Bihar
Jharkhand High Court · (2005) 4 JCR 232
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
High Courts25 Jun 2005
Santu Prasad Das and Another Vs Eastern Coal Field Limited and Others Eastern Coal Field Limited and Others Vs Santu Prasad Das and Others
Jharkhand High Court · AIR 2006 Jhar 24 : (2006) 4 CCC 196 : (2005) 3 JCR 416 : (2006) 4 CurCC 196 : (2006) 1 CivLJ 718 : (2005) 3 BLJR 1709 : (2006) 39 AllIndCaS 877 : (2006) 1 AIRJharR 41
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 4Partnership Act, 1932 — Section 30, 69(2)Partnership Rules, 1932 — Rule 2
High Courts24 Jun 2005Allowed
Maini @ Manager Das Vs The State of Bihar (Now Jharkhand)
Jharkhand High Court · (2005) 2 BLJR 1571
Penal Code, 1860 (IPC) — Section 395
High Courts24 Jun 2005Allowed
Jai Kishun Choudhary and Others Vs Ramdeo Choudhary
Jharkhand High Court · (2005) 3 BLJR 1810 : (2005) 3 JCR 188
Chotanagpur Tenancy Act, 1908 — Section 67Criminal Procedure Code, 1973 (CrPC) — Section 145Limitation Act, 1963 — Article 65
High Courts24 Jun 2005Allowed
Vikas Kumar Vs Nikhil Mazumdar
Jharkhand High Court · (2005) 3 BLJR 1740 : (2005) 4 JCR 124
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1), 14(4)
High Courts23 Jun 2005
Ghishu Sk. Vs State of Jharkhand
Jharkhand High Court · (2005) 3 BLJR 1733 : (2005) 4 JCR 225
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 173, 319Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 326
High Courts22 Jun 2005Dismissed
Kaleshwar Ram Vs Union of India (UOI) and Others
Jharkhand High Court · (2005) 3 JCR 424
Bihar Reorganisation Act, 2000 — Section 72(2)
High Courts22 Jun 2005Allowed
La Opala R.G. Ltd. Vs State of Jharkhand and Others
Jharkhand High Court · (2005) 3 JCR 328
Bihar Finance Act, 1981 — Section 16, 16(9)Central Sales Tax Act, 1956 — Section 8(1), 8(2), 8(5)
High Courts22 Jun 2005Dismissed
Niranjan Prasad Mandal Vs Union of India (UOI) and Others
Jharkhand High Court · (2005) 3 JCR 424a
Bihar Reorganisation Act, 2000 — Section 72(2)
High Courts22 Jun 2005
Sadhana Agrawal Vs Union of India (UOI) and Others
Jharkhand High Court · (2005) 107 FLR 217 : (2005) 3 JCR 517
High Courts22 Jun 2005
Rojlin Toppo Vs General Manager, Patratu Thermal Power Station and Others
Jharkhand High Court · (2005) 4 JCR 263