High Courts22 Jun 2005Dismissed
Raj Steels and Ferro Alloys Pvt. Ltd. Vs J.S.E.B. and Others
Jharkhand High Court · AIR 2006 Jhar 59 : (2005) 4 JLJR 551 : (2005) 4 JCR 93 : (2005) 35 AllIndCaS 737 : (2006) 1 AIRJharR 726
COURT ARCHIVE
Jharkhand High Court judgments
29,567 judgments · page 1,263 of 1,479
High Courts21 Jun 2005Dismissed
Madhusudan Rai @ Madhu Vs State of Jharkhand
Jharkhand High Court · (2006) CriLJ 332 : (2006) 3 Crimes 332 : (2006) 1 JLJR 147 : (2005) 4 JCR 102 : (2005) 35 AllIndCaS 732 : (2005) AIR Jhar HCR 2381
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304, 304B, 498A
High Courts21 Jun 2005Allowed
Baleshwar Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2005) 2 BLJR 1360 : (2005) 3 JCR 256
High Courts21 Jun 2005
Hardeo Prasad Sinha Vs J.S.E.B. and Others
Jharkhand High Court · (2005) 4 JCR 86
High Courts21 Jun 2005
Central Coalfields Ltd. and Others Vs Maheshwar Manjhi C.M.D., Central Coalfields Ltd. and Others Vs Somi Devi
Jharkhand High Court · (2005) 2 BLJR 1623 : (2005) 3 JCR 269
High Courts21 Jun 2005
Bacha Prasad Srivastava Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2005) 4 JCR 92
High Courts21 Jun 2005
Punit Singh Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2005) 4 JCR 246
High Courts21 Jun 2005
Rajeshwar Prasad Singh Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2005) 4 JCR 265
General Provident Fund (Central Services) Rules, 1960 — Rule 14(4)
High Courts21 Jun 2005
Smt. Meera Das Vs Bharat Coking Coal Ltd. and Others
Jharkhand High Court · (2005) 4 JCR 254
High Courts21 Jun 2005
J.P. Steel Udyog Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2005) 4 JCR 262
High Courts20 Jun 2005
Rajendra Prasad Rohtagi Vs State of Bihar and Others
Jharkhand High Court · (2005) 3 BLJR 1917 : (2005) 4 JCR 274
Chotanagpur Tenancy Act, 1908 — Section 90Land Acquisition Act, 1894 — Section 23Urban Land (Ceiling and Regulation) Act, 1976 — Section 26
High Courts20 Jun 2005
Krishna Kumar Gupta Vs Bihar State Electricity Board (Now JSEB) and Others
Jharkhand High Court · (2005) 4 JCR 85
High Courts20 Jun 2005
Automobile Ancilliary Industries Vs Bihar State Electricity Board (Now JSEB) and Others
Jharkhand High Court · (2005) 4 JCR 84
Constitution of India, 1950 — Article 226
High Courts20 Jun 2005Allowed
Goma Ho Vs State of Bihar and Others
Jharkhand High Court · (2005) 3 BLJR 1785 : (2005) 4 JCR 82
Chotanagpur Tenancy Act, 1908 — Section 71A
High Courts20 Jun 2005Allowed
Litlal Munda Vs Central Coalfields Limited and Others
Jharkhand High Court · (2005) 2 BLJR 1538 : (2005) 106 FLR 1174 : (2005) 3 JCR 259
High Courts20 Jun 2005Allowed
Braj Kishor Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2005) 2 BLJR 1415 : (2005) 106 FLR 993 : (2005) 3 JCR 274
Bihar Police Manual, 1978 — Rule 826, 843
High Courts20 Jun 2005
Rameshwar Singh and Others Vs State of Bihar (Now Jharkhand) and Others
Jharkhand High Court · (2005) 4 JCR 259
High Courts17 Jun 2005Dismissed
Ranendra Nath Sarkar Vs Bihar State Electricity Board and Others
Jharkhand High Court · (2005) 3 BLJR 1701 : (2006) 108 FLR 476 : (2005) 3 JCR 191
Bihar Pension Rules, 1950 — Rule 101, 105
High Courts17 Jun 2005
Jogesh Gambhir Vs Secretary, State Consumer Dispute Redressal Commission and Others
Jharkhand High Court · (2005) 4 JCR 405
High Courts17 Jun 2005Dismissed
Manoharlal Vs Baijnath Jalan
Jharkhand High Court · (2005) 3 BLJR 1696 : (2005) 4 JCR 58
Evidence Act, 1872 — Section 116