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Jharkhand High Court judgments

29,567 judgments · page 1,260 of 1,479

High Courts19 Jul 2005Dismissed

Annapurna Saw Mill Vs State of Jharkhand and Others

Jharkhand High Court · (2005) 2 BLJR 1660 : (2005) 3 JCR 377

Bihar Saw Mills (Regulation) Act, 1990 — Section 7, 7(5)Bihar Saw Mills (Regulation) Rules, 1993 — Rule 3, 4, 6Constitution of India, 1950 — Article 166, 19(1), 48A, 51A
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High Courts18 Jul 2005Dismissed

Nasreen Begum @ Nasreen Khatoon Vs State of Jharkhand and Others

Jharkhand High Court · (2006) CriLJ 326 : (2006) 1 RCR(Criminal) 589 : (2005) 3 JLJR 690 : (2005) 3 JCR 371 : (2005) 2 DMC 764 : (2005) 34 AllIndCas 88 : (2005) AIR Jhar HCR 2284

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Criminal Procedure Code, 1973 (CrPC) — Section 125Family Courts Act, 1984 — Section 19, 19(1)
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