High Courts01 Sept 2005Allowed
Bhola Prasad Sinha Vs State of Jharkhand and Others
Jharkhand High Court · (2005) 3 BLJR 2343 : (2005) 4 JCR 216
Urban Land (Ceiling and Regulation) Act, 1976 — Section 27
COURT ARCHIVE
Jharkhand High Court judgments
29,567 judgments · page 1,254 of 1,479
High Courts01 Sept 2005Dismissed
State of Bihar (Now Jharkhand) and Others Vs The Presiding Officer, Labour Court and Others
Jharkhand High Court · (2006) 1 JCR 289 : (2006) 2 LLJ 346
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 2, 25B, 25F, 33
High Courts31 Aug 2005
Abhishek Tiwary @ Baba Tiwary and Paramjeet Singh @ T.T. Vs State of Jharkhand
Jharkhand High Court · (2006) CriLJ 925 : (2006) 1 JLJR 211 : (2006) 37 AllIndCas 426 : (2006) 1 AIRJharR 171 : (2005) 4 JCR 431 : (2005) 4 EastCriC 307
High Courts31 Aug 2005Allowed
Akshaya Technologies Private Limited Vs Damodar Valley Corporation
Jharkhand High Court · (2006) 3 BC 326 : (2005) 4 JCR 473
Companies Act, 1956 — Section 433, 434Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15, 16, 17, 22, 22(1)
High Courts31 Aug 2005
Suneet Services Vs State of Jharkhand and Others
Jharkhand High Court · (2006) 1 JCR 82
High Courts31 Aug 2005Dismissed
Massom Pervez Vs State of Jharkhand and Others
Jharkhand High Court · (2006) 1 JCR 15
High Courts30 Aug 2005
Dadan Ram and Another Vs Union of India (UOI) and Others
Jharkhand High Court · (2006) 1 JCR 373
High Courts30 Aug 2005
Tejender Singh Vs Commandant, The Sikh Regimental Centre and Another
Jharkhand High Court · AIR 2006 Jhar 28 : (2005) 4 JCR 471
Consumer Protection Act, 1986 — Section 2(1)
High Courts29 Aug 2005
Birsa Skill Development Centre for Rural Mass Vs State of Jharkhand and Others
Jharkhand High Court · AIR 2006 Jhar 62 : (2005) 4 JLJR 197 : (2005) 4 JCR 170 : (2006) 1 AIRJharR 782
High Courts29 Aug 2005Dismissed
Smt. Prabha Verma Vs Sanjay Singh
Jharkhand High Court · (2005) 4 JCR 169
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151Constitution of India, 1950 — Article 227
High Courts29 Aug 2005Dismissed
FOSECO India Ltd. Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2005) 4 JCR 167
High Courts29 Aug 2005
Ram Pravesh Pandit and Others and Satya Narayan Singh and Others Vs State of Bihar (Now Jharkhand) and Others
Jharkhand High Court · (2005) 4 JCR 447
Arms Act, 1959 — Section 27Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 109, 148, 149, 201, 302
High Courts29 Aug 2005Dismissed
Ram Nath Ram Vs Union of India (UOI) and Others
Jharkhand High Court · (2005) 4 JCR 173
High Courts25 Aug 2005Allowed
Md. Alam Ansari Vs Bharat Coking Coal Ltd. and Others
Jharkhand High Court · (2006) 2 JCR 67
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2, 32, 33
High Courts25 Aug 2005Dismissed
Gadadhar Roy Vs Chhedi Ram Parsurmka
Jharkhand High Court · (2005) 4 JCR 382
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1), 14, 14(1), 14(2), 14(3)
High Courts25 Aug 2005Dismissed
R.L. Kochar Vs Jharkhand State Electricity Board and Others Industrial Forge and Engineering Co. Ltd. Vs Appellate Authority for Industrial and Financial Reconstruction and Others
Jharkhand High Court · (2005) 4 JCR 378a
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 9
High Courts25 Aug 2005Allowed
Rajendra Prasad Agrawal Vs State of Jharkhand and Others
Jharkhand High Court · (2006) 1 ACC 135 : (2005) 4 JCR 325
Central Motor Vehicles Rules, 1989 — Rule 63, 64, 65, 66, 67Motor Vehicles Act, 1988 — Section 213, 56, 56(2)
High Courts25 Aug 2005
Pradeep Cement Private Limited Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2005) 4 JCR 388
High Courts25 Aug 2005
Radhey Shyam Pandey Vs State of Jharkhand and Others
Jharkhand High Court · (2005) 4 JCR 160
Bihar Reorganisation Act, 2000 — Section 72
High Courts25 Aug 2005Dismissed
Mansoor Mian @ Mansorminch Vs The State of Jharkhand
Jharkhand High Court · (2006) CriLJ 3558 : (2006) 1 JLJR 37 : (2006) 1 EastCriC 302 : (2006) 39 AllIndCaS 862 : (2006) 2 AIRJharR 445
Criminal Procedure Code, 1973 (CrPC) — Section 413, 418, 418(2), 428Penal Code, 1860 (IPC) — Section 379