High Courts22 Aug 2005
Life Insurance Corporation of India and Others Vs Haripad Rohidas
Jharkhand High Court · (2005) 4 JCR 356
COURT ARCHIVE
Jharkhand High Court judgments
29,567 judgments · page 1,255 of 1,479
High Courts22 Aug 2005Allowed
Bihar State Scheduled Caste Co-operative Development Corporation Ltd. and Another and Ashok Kumar Gupta and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2005) 4 JCR 31 : (2006) 2 LLJ 374 : (2005) 107 FLR 582
Industrial Disputes Act, 1947 — Section 25F
High Courts22 Aug 2005
Bansal Industrial Gases (Bihar) Ltd. Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2006) 1 JCR 48
High Courts22 Aug 2005Dismissed
Nakul Tiwary Vs State of Jharkhand and Others
Jharkhand High Court · (2005) 4 JCR 387
High Courts19 Aug 2005
Krishan Kumar and Daya Shankar Thakur and Another Vs Union of India (UOI) and Others
Jharkhand High Court · (2005) 4 JCR 384
Constitution of India, 1950 — Article 311(2)Penal Code, 1860 (IPC) — Section 302
High Courts19 Aug 2005Disposed Of
Rajmahal Pahad Bachao Andolan and Others Vs Union of India (UOI)
Jharkhand High Court · (2005) 4 JCR 331
Coal Mines (Nationalisation) Amendment Act, 1993 — Section 3(3)Constitution of India, 1950 — Article 14, 21, 243M(4)Jharkhand Panchayat Raj Act, 2001 — Section 6
High Courts19 Aug 2005
Chandra Lekha Bhagat and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2005) 4 JCR 184
Constitution of India, 1950 — Article 15(4), 335, 46
High Courts19 Aug 2005
Kamlesh Seth Vs Central Coalfields Ltd. and Others
Jharkhand High Court · (2005) 4 JCR 386
High Courts17 Aug 2005Allowed
Naesh Kumar Sahay Vs State of Jharkhand and Others
Jharkhand High Court · (2005) 4 JCR 205
Jharkhand Service Code, 2001 — Rule 97
High Courts17 Aug 2005Dismissed
Uttam Kumar Choubey Vs Kiran Devi @ Kumari Kiran and Others
Jharkhand High Court · (2006) 2 DMC 284 : (2005) 4 JCR 406
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 397(2), 397(3)
High Courts16 Aug 2005
Mamoodin Ali Vs Union of India (UOI) and Others
Jharkhand High Court · (2006) 1 JCR 374
Bihar Reorganisation Act, 2000 — Section 72(2)
High Courts16 Aug 2005
Sunil Kumar Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2005) 4 JCR 376
Bihar Reorganisation Act, 2000 — Section 72(2)
High Courts16 Aug 2005
Moti Lal Bhagat Vs Union of India (UOI) and Others
Jharkhand High Court · (2005) 4 JCR 374
Bihar Reorganisation Act, 2000 — Section 72(2)
High Courts16 Aug 2005
Gorakh Nath Shukla, Krishna Nand Shukla, Akhila Nand Shukla and Others and Sanjay Kumar Shukla Vs State of Jharkhand and Others
Jharkhand High Court · (2005) 4 JCR 36
Constitution of India, 1950 — Article 14, 16
High Courts16 Aug 2005
Ashok Kumar Sharma Vs Union of India (UOI) and Others
Jharkhand High Court · (2006) 1 JCR 375
Bihar Reorganisation Act, 2000 — Section 72(2)
High Courts16 Aug 2005
Chotanagpur Engineering Works Pvt. Ltd. Vs State of Jharkhand and Others
Jharkhand High Court · (2006) 1 JCR 80
High Courts12 Aug 2005Dismissed
Bhagwat Bhandari Vs State of Jharkhand
Jharkhand High Court · (2005) CriLJ 4796 : (2005) 4 JCR 296
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 192, 202, 203, 227, 239Penal Code, 1860 (IPC) — Section 307, 323, 341, 451
High Courts11 Aug 2005Allowed
Kameshwar Prajapati Vs State of Jharkhand
Jharkhand High Court · (2006) CriLJ 773 : (2006) 1 Crimes 255 : (2006) 1 RCR(Criminal) 491 : (2005) 3 JLJR 776 : (2005) 4 JCR 291 : (2005) AIR Jhar HCR 2487 : (2006) 1 ALT(Cri) 22
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 49Penal Code, 1860 (IPC) — Section 120B, 302, 34, 494
High Courts11 Aug 2005Allowed
Justice Choudhary S.N. Mishra Vs State of Jharkhand and Others
Jharkhand High Court · (2005) 4 JCR 25
Bihar Consumer Protection Rules, 1987 — Rule 11, 6Constitution of India, 1950 — Article 226, 227Consumer Protection Act, 1986 — Section 10(3), 13(1), 13(4), 14(3), 15
High Courts11 Aug 2005
Om Prakash Chandra and Another Vs The State of Jharkhand and Others
Jharkhand High Court · AIR 2006 Jhar 55 : (2006) 1 LACC 327 : (2006) 1 JLJR 140 : (2005) 4 JCR 146 : (2005) 3 BLJR 1861 : (2006) 1 AIRJharR 722