High Courts20 Mar 2006Allowed
Moso Soy and Others Vs State of Bihar (Now Jharkhand)
Jharkhand High Court · (2006) 2 JCR 221
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 313Penal Code, 1860 (IPC) — Section 149, 302
COURT ARCHIVE
Jharkhand High Court judgments
29,567 judgments · page 1,238 of 1,479
High Courts19 Mar 2006Allowed
The Management of Electrical Executive Engineer, Rural Electrification-cum-Supply Division, Tenughat Bihar State Electricity Board Vs Presiding Officer, Labour Court and Dileep Kumar
Jharkhand High Court · (2007) 114 FLR 975 : (2007) 3 JCR 260
Industrial Disputes Act, 1947 — Section 17B, 2, 25F
High Courts10 Mar 2006Dismissed
Prahlad Mahto and Others Vs State of Bihar (Now Jharkhand)
Jharkhand High Court · (2006) 2 JCR 297
Criminal Procedure Code, 1973 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts10 Mar 2006Dismissed
Ashok Kumar Mukhopadhyay Vs State of Jharkhand and Another
Jharkhand High Court · (2006) 3 JCR 151
Criminal Procedure Code, 1973 (CrPC) — Section 197A, 202, 482Penal Code, 1860 (IPC) — Section 323, 34, 341, 379, 384
High Courts09 Mar 2006
Gopal Maharana and Others Vs State of Bihar (now Jharkhand)
Jharkhand High Court · (2006) CriLJ 3932 : (2006) 2 JLJR 609 : (2006) 2 EastCriC 499 : (2006) 2 AIRJharR 713
Penal Code, 1860 (IPC) — Section 147, 304, 323
High Courts09 Mar 2006Dismissed
Shankar Prasad and Another Vs Rabindra Nath Singh and Others
Jharkhand High Court · (2006) 3 JCR 488
High Courts09 Mar 2006Dismissed
Prem Nandan Kumar and Chandra Shekhar Kumar Vs Md. Asghar Hussain
Jharkhand High Court · (2006) 3 JCR 61
Santhal Pargana Tenancy (Supplementary Provisions) Act, 1949 — Section 27, 32
High Courts09 Mar 2006Dismissed
Nand Gopal Choubey and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2006) 2 JCR 328
High Courts08 Mar 2006
Rajendra Prasad Agarwal Vs State of Jharkhand and Others
Jharkhand High Court · (2006) 2 JCR 402
Central Motor Vehicles Rules, 1989 — Rule 63, 69
High Courts08 Mar 2006Dismissed
Hirdeo Prasad Vs Union of India (UOI) and Others
Jharkhand High Court · (2007) 3 JCR 449
High Courts07 Mar 2006Dismissed
Subodh Kumar Sharma Vs Bihar State Financial Corporation and Others Bihar State Financial Corporation and Others Vs Subodh Kumar Sharma
Jharkhand High Court · (2006) 3 JCR 489
High Courts07 Mar 2006Dismissed
Krishnadhan Mishra Vs State of Jharkhand and Others
Jharkhand High Court · (2006) 3 JCR 26
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 482
High Courts07 Mar 2006Dismissed
Yogendra Tiwary Vs State of Jharkhand and Others
Jharkhand High Court · (2006) 3 JCR 101
Jharkhand Excise Rules — Rule 106
High Courts07 Mar 2006
Kaushal Kumar Vs The Union of India (UOI) and Others
Jharkhand High Court · (2006) 2 JCR 341
High Courts07 Mar 2006Dismissed
Shivnarain Singh Vs State of Bihar (now Jharkhand) and Others
Jharkhand High Court · (2006) 2 JCR 433
High Courts07 Mar 2006Dismissed
Binodani Marandi and Another Vs State of Bihar (Now Jhadkhand) and Others
Jharkhand High Court · AIR 2006 Jhar 68 : (2006) 2 JLJR 656 : (2006) 2 AIRJharR 184 : (2006) 2 JCR 215
High Courts06 Mar 2006Allowed
Prakash Rabidas Vs State of Bihar (Now Jharkhand)
Jharkhand High Court · (2006) 2 JCR 123
Penal Code, 1860 (IPC) — Section 304, 323, 324, 341
High Courts06 Mar 2006
Gopal Chandra Oraon Vs State of Jharkhand and Others
Jharkhand High Court · (2006) 3 JCR 491
High Courts06 Mar 2006Dismissed
State of Jharkhand and Others Vs Dr. Rajesh Kumar and Others
Jharkhand High Court · (2006) 2 JCR 471
Bihar Reorganisation Act, 2000 — Section 72(1)
High Courts06 Mar 2006Allowed
Md. Kalim and Another Vs State of Bihar (Now Jharkhand)
Jharkhand High Court · (2006) 2 Crimes 612 : (2006) CriminalCC 633
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 307, 34