COURT ARCHIVE

Jharkhand High Court judgments

29,567 judgments · page 1,237 of 1,479

High Courts21 Mar 2006Allowed

Sabodi Hansda, Jitan Hansda, Phulin Murmu and Balai alias Kisto Hansda Vs The State of Bihar (now Jharkhand)

Jharkhand High Court · (2006) 03 JH CK 0082

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 34

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High Courts21 Mar 2006

Pawan Biscuit Co. Pvt. Ltd. Vs Bihar State Electricity Board and Another

Jharkhand High Court · AIR 2006 Jhar 69 : (2006) 2 JLJR 418 : (2006) 2 JCR 213 : 2006 AllIndCaS 42 846 : (2006) 2 AIRJharR 189

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High Courts21 Mar 2006Dismissed

Abdul Rahim and Others Vs State of Bihar (Now Jharkhand)

Jharkhand High Court · (2006) 2 JCR 233

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 149, 302, 304

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High Courts21 Mar 2006Allowed

Saiful Sheikh Vs State of Bihar (Now Jharkhand)

Jharkhand High Court · (2006) 3 Crimes 149 : (2006) 2 JCR 236

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302

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High Courts21 Mar 2006Allowed

Employers in relation to the Management of Kusunda Colliery of B.C.C.L. Vs Presiding Officer, Central Government Industrial Tribunal (No. 2) and Another

Jharkhand High Court · (2006) 2 JCR 203

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High Courts21 Mar 2006Dismissed

Sanjay Kumar Jha Vs Shalini Jha

Jharkhand High Court · (2006) 3 JCR 102

Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 12, 13B

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High Courts21 Mar 2006Dismissed

Employers in relation to the Management of Kargali Colliery of C.C.L. Vs Their Workmen represented by Area Secretary (B and K), Coalfield Mazdoor Union

Jharkhand High Court · (2006) 2 JCR 241

Industrial Disputes Act, 1947 — Section 10(1)

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High Courts21 Mar 2006Dismissed

Mohan Lal Bhagat Vs State of Jharkhand and Others

Jharkhand High Court · (2006) 3 JCR 124

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High Courts21 Mar 2006Allowed

Gopal Vs Central Coalfield Ltd.

Jharkhand High Court · (2006) 3 JCR 507

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High Courts21 Mar 2006Allowed

Ram Chandra Ram Vs The State of Jharkhand and Others

Jharkhand High Court · (2006) 2 JCR 332

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High Courts21 Mar 2006

Mrs. Gitashree Khan and Others Vs State of Jharkhand and Others

Jharkhand High Court · (2006) 2 JCR 243

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High Courts20 Mar 2006

Dr. (Mrs.) Janki Sinha Vs Vinoba Bhave University and Others

Jharkhand High Court · (2006) 3 JCR 110

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High Courts20 Mar 2006Allowed

Damodar Pathak and Chandru Ghanshi Vs The State of Jharkhand

Jharkhand High Court · (2006) 03 JH CK 0083

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302

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High Courts20 Mar 2006Dismissed

Satrugna Prasad Pandey Vs State of Jharkhand and Others

Jharkhand High Court · (2006) 2 JCR 194

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High Courts20 Mar 2006

Md. Sahjahan @ Shahjahan and Another and Nand Lal Pandey and Another Vs State of Jharkhand and Others

Jharkhand High Court · (2006) 2 JCR 214

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High Courts20 Mar 2006Allowed

Khem Lal Ganjhu Vs State of Bihar (Now Jharkhand)

Jharkhand High Court · (2006) 2 JCR 231

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 291, 302, 34

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High Courts20 Mar 2006Allowed

Rama Oraon and Others Vs State of Jharkhand

Jharkhand High Court · (2006) 2 JCR 219

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 148, 149, 201, 302

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High Courts20 Mar 2006Dismissed

Akhileshwar Prasad and Another Vs The State of Bihar and Others

Jharkhand High Court · (2006) 2 JCR 436

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High Courts20 Mar 2006Allowed

Ram Chandra Singh and Another Vs State of Bihar (Now Jharkhand)

Jharkhand High Court · (2006) 2 JCR 226

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302

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High Courts20 Mar 2006Allowed

Central Coalfields Ltd. and Others Vs Arjun Bhuiya

Jharkhand High Court · (2006) 3 JCR 113

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