High Courts27 Feb 2006Dismissed
The Divisional Manager, India Insurance Co. Ltd. and Others Vs Sabitri Devi and Others
Jharkhand High Court · (2006) 109 FLR 1125 : (2006) 2 JCR 235a
COURT ARCHIVE
Jharkhand High Court judgments
29,567 judgments · page 1,240 of 1,479
High Courts27 Feb 2006
Steel Authority of India Limited Vs State of Jharkhand and Others
Jharkhand High Court · (2006) 2 JCR 327
High Courts27 Feb 2006Dismissed
Lakshmi Narayan Ramswaroop and Company Vs The State of Jharkhand and Others
Jharkhand High Court · (2006) 2 JCR 360
High Courts24 Feb 2006
Om Prakash Singh and Others Vs State of Jharkhand
Jharkhand High Court · (2006) 02 JH CK 0050
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Penal Code, 1860 (IPC) — Section 120B, 406, 409, 417, 418
High Courts24 Feb 2006
The Association of District Planning Officers and Others Vs State of Jharkhand and Others Ram Niwash Prasad Singh and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2006) 2 JCR 217
High Courts24 Feb 2006
Binod Jha Vs State of Jharkhand and Others
Jharkhand High Court · (2006) 2 JCR 335
High Courts24 Feb 2006Dismissed
Biseshwar Lal Agarwal and Another Vs Sahdeo Prasad Sao
Jharkhand High Court · (2006) 2 JCR 269
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 152 , 153Constitution of India, 1950 — Article 227
High Courts22 Feb 2006
Arvind Kumar Vs State of Jharkhand and Others
Jharkhand High Court · (2006) 4 JCR 594
High Courts22 Feb 2006Dismissed
Paltan Turi and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2006) 2 JCR 112
High Courts22 Feb 2006Allowed
Kanak Kumari Vs National Institute of Technology and Others
Jharkhand High Court · (2006) 2 JCR 395
High Courts22 Feb 2006
Pradip Coke Industries Vs State of Jharkhand and Others
Jharkhand High Court · (2006) 2 JCR 204
Bihar Finance Act, 1981 — Section 42, 43
High Courts21 Feb 2006Allowed
Braj Kishore Prasad Sinha Vs State of Bihar and Others
Jharkhand High Court · (2006) 2 JCR 113
High Courts21 Feb 2006Allowed
Shambhu Nandan Kumar Vs State of Jharkhand and Others
Jharkhand High Court · AIR 2006 Jhar 72 : (2006) 2 JLJR 209 : (2006) 2 JCR 205 : (2006) 2 AIRJharR 206
High Courts21 Feb 2006Allowed
Smt. Bindhya Basini Mishra Vs State of Bihar and Others
Jharkhand High Court · (2006) 2 JCR 242
High Courts21 Feb 2006Dismissed
State of Jharkhand and Another Vs Smt. Alice Purti and Others
Jharkhand High Court · (2007) 1 JCR 488
High Courts20 Feb 2006Allowed
Central Coalfields Ltd. Vs Jageshwar Mahto and Others
Jharkhand High Court · (2006) 109 FLR 1123 : (2006) 2 JCR 207
High Courts20 Feb 2006Dismissed
Munna Pandey and Another Vs State of Bihar
Jharkhand High Court · (2006) 2 JCR 120
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 324, 34
High Courts17 Feb 2006Dismissed
Shambhulal Agrawal Vs Pannalal Ramnarayan and Others
Jharkhand High Court · (2006) 2 JCR 417
Arbitration Act, 1940 — Section 14, 30Constitution of India, 1950 — Article 227
High Courts16 Feb 2006Allowed
Binod Kumar Khetan Vs The Hindustan Copper Limited and Others
Jharkhand High Court · (2006) 109 FLR 343 : (2006) 1 JCR 426
Contract Act, 1872 — Section 6
High Courts16 Feb 2006Allowed
Anil Kumar Vs State of Jharkhand and Others
Jharkhand High Court · (2006) 2 JCR 399