High Courts08 Aug 2024Dismissed
Sahabuddin Ansar & Ors Vs State Of Jharkhand
Jharkhand High Court · (2024) 08 JH CK 0018
Code Of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 141, 148, 149, 307, 323, 324, 341, 452, 504
COURT ARCHIVE
Jharkhand High Court judgments
30,203 judgments · page 122 of 1,511
High Courts08 Aug 2024Disposed Of
Khirod Pradhan @ Matu Pradhan @ Matu & Ors Vs State Of Jharkhand
Jharkhand High Court · (2024) 08 JH CK 0017
Code Of Criminal Procedure, 1973 — Section 164, 313Indian Penal Code, 1860 — Section 34, 414Indian Forest Act, 1927 — Section 30, 33, 42, 44
High Courts08 Aug 2024Partly Allowed
Kishun Sao & Ors Vs State Of Jharkhand
Jharkhand High Court · (2024) 08 JH CK 0016
Code Of Criminal Procedure, 1973 — Section 164, 313Indian Penal Code, 1860 — Section 34, 120B, 201, 302, 511Evidence Act, 1872 — Section 106
High Courts08 Aug 2024Dismissed
Vivek Kumar & Ors Vs State Of Jharkhand
Jharkhand High Court · (2024) 08 JH CK 0015
Code Of Criminal Procedure, 1973 — Section 164, 313Indian Penal Code, 1860 — Section 34, 120B, 201, 302, 364(A)Evidence Act, 1872 — Section 3, 25, 27
High Courts08 Aug 2024Dismissed
Bharat Coking Coal Limited Vs M/s. AT-Libra BPL (JV)
Jharkhand High Court · (2024) 08 JH CK 0014
Code of Civil Procedure, 1908 — Section 96, Order Rule 3A, Order 7 Rule 2A, Order 7 Rule 11, Order 8 Rule 3A, Order 31 Rule 1, Order 31 Rule 2, Order 39 Rule 1, Order 39 Rule 2Contract Act, 1872 — Section 49, 50, 51, 52, 53, 63, 73Evidence Act, 1872 — Section 34, 62, 63, 64, 65(g), 102
High Courts07 Aug 2024Disposed Of
Kunal Kashyap @ Vishal Parihast @ Keshav Kashyap Vs State Of Jharkhand
Jharkhand High Court · (2024) 08 JH CK 0027
Indian Penal Code, 1860 — Section 120B, 386, 387National Investigation Agency Act, 2008 — Section 21(4)Arms Act, 1959 — Section 25(1B), 25(a), 25(6), 26, 31, 35
High Courts07 Aug 2024Disposed Of
Naveen Bhagat @ Navin Bhagat Vs State Of Jharkhand
Jharkhand High Court · (2024) 08 JH CK 0026
Indian Penal Code, 1860 — Section 406, 420Negotiable Instrument Act, 1881 — Section 138
High Courts07 Aug 2024Dismissed
Nirmal Kumar Jha Vs State Of Jharkhand
Jharkhand High Court · (2024) 08 JH CK 0025
Code Of Criminal Procedure, 1973 — Section 372Indian Penal Code, 1860 — Section 34, 387, 420, 506
High Courts07 Aug 2024Disposed Of
Ganesh Mahato Vs State Of Jharkhand
Jharkhand High Court · (2024) 08 JH CK 0024
High Courts07 Aug 2024Dismissed
Santosh Besra Vs M/s. B.C.C.L
Jharkhand High Court · (2024) 08 JH CK 0023
High Courts07 Aug 2024Disposed Of
Ravindra Kumar Sah Vs Central Coalfields Limited
Jharkhand High Court · (2024) 08 JH CK 0022
High Courts06 Aug 2024Allowed
Subhash Chandra Singh Vs State Of Jharkhand
Jharkhand High Court · (2024) 08 JH CK 0033
Constitution of India, 1950 — Article 226
High Courts06 Aug 2024Allowed
Navin Kumar Choudhary Vs State Of Jharkhand
Jharkhand High Court · (2024) 08 JH CK 0032
High Courts06 Aug 2024Disposed Of
Baijnath Kumar Vs State Of Jharkhand
Jharkhand High Court · (2024) 08 JH CK 0031
High Courts06 Aug 2024Disposed Of
Santosh Kumar Dubey Vs Union of India
Jharkhand High Court · (2024) 08 JH CK 0030
Constitution of India, 1950 — Article 226, 226(2)Prevention of Corruption Act, 1988 — Section 13(1)(e)Railway Servants Discipline and Appeal Rules, 1968 — Rule 9(a)(i), 9(a)(iv), 9(b), 9(c), 9(7) 16, 18
High Courts06 Aug 2024Disposed Of
Upendra Mandal Vs State Of Jharkhand
Jharkhand High Court · (2024) 08 JH CK 0029
High Courts06 Aug 2024Dismissed
Mukesh Kumar Sah Vs State Of Jharkhand
Jharkhand High Court · (2024) 08 JH CK 0028
High Courts05 Aug 2024Disposed Of
Urmila Pandey Vs State Of Jharkhand
Jharkhand High Court · (2024) 08 JH CK 0040
High Courts05 Aug 2024Disposed Of
Gita Kumari Mehta Vs State Of Jharkhand
Jharkhand High Court · (2024) 08 JH CK 0039
High Courts05 Aug 2024Dismissed
Babu Lal Gupta Vs State Of Jharkhand
Jharkhand High Court · (2024) 08 JH CK 0038
Code of Civil Procedure, 1908 — Order 21 Rule 34Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)