High Courts05 Aug 2008Dismissed
Selestin Kachhap Vs State of Bihar (now Jharkhand)
Jharkhand High Court · (2008) 3 JCR 738
Criminal Procedure Code, 1973 (CrPC) — Section 147, 195, 482Penal Code, 1860 (IPC) — Section 188
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 1,117 of 1,479
High Courts04 Aug 2008Allowed
Pawan Kumar Laharuka @ P.K. Lahruka and Another Vs State of Jharkhand
Jharkhand High Court · (2008) 3 JCR 728
Criminal Procedure Code, 1973 (CrPC) — Section 173, 482Penal Code, 1860 (IPC) — Section 120B, 406, 414, 420, 467
High Courts04 Aug 2008Dismissed
Smt. Sikha Singh @ Sikha Singh Deo, Kumari Somya Singh and Kumari Sonhali Singh Vs State of (now Jharkhand) and Others State of Jharkhand and Others Vs Smt. Sikha Singh @ Sikha Singh Deo and Others
Jharkhand High Court · (2008) 4 JCR 120
High Courts04 Aug 2008Allowed
Lakhan Oraon and Others Vs State of Bihar (now Jharkhand)
Jharkhand High Court · (2008) 3 JCR 717
Penal Code, 1860 (IPC) — Section 149, 302
High Courts04 Aug 2008Dismissed
Vivek Rai, Vijay Narain Rai, Manish Rai and Shikha Rai Vs State of Jharkhand and Sunita Rai
Jharkhand High Court · (2008) 57 BLJR 129 : (2009) CriLJ 57
Constitution of India, 1950 — Article 254, 254(1), 254(2)Criminal Procedure Code, 1973 (CrPC) — Section 202Dowry Prohibition Act, 1961 — Section 3, 4
High Courts04 Aug 2008Dismissed
Shiv Shankar Murmu Vs State of Jharkhand and Another
Jharkhand High Court · (2008) 4 JCR 351
Criminal Procedure Code, 1973 (CrPC) — Section 107, 125, 482
High Courts04 Aug 2008Allowed
Hindustan Lever Limited Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 119 FLR 622 : (2008) 4 JCR 625
Industrial Disputes Act, 1947 — Section 25F
High Courts02 Aug 2008
Jagdish Singh Raghubanshi and Another Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 4 JCR 530
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 9
High Courts01 Aug 2008Dismissed
Ashraf Ali Khan Vs Union of India (UOI) and Others
Jharkhand High Court · (2008) 4 JCR 627
High Courts01 Aug 2008
Sri Durga Cement Company Limited Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2008) 56 BLJR 2936 : (2009) 1 JCR 94
Electricity Act, 2003 — Section 126, 127
High Courts01 Aug 2008Dismissed
Nawal Kishore Singh and Another Vs The State of Jharkhand and Others
Jharkhand High Court · (2008) 4 JCR 617 : (2009) 5 SLR 18
High Courts31 Jul 2008
Purusottam Lal Saroj, Rajiv Kumar, Antique Tie up (P) Ltd. and Brahmdeo Prasad Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 07 JH CK 0181
High Courts31 Jul 2008
Shashi Kant Upadhyay and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 4 JCR 41
High Courts31 Jul 2008Allowed
Manoj Kumar Vs State of Jharkhand and Abhay Shankar Singh
Jharkhand High Court · (2008) 57 BLJR 149
Civil Procedure Code, 1908 (CPC) — Section 20Criminal Procedure Code, 1973 (CrPC) — Section 202, 204, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts31 Jul 2008Allowed
Employers in Relation to the Management of Bhalgora Area (Now Kustore Aria) of Bharat Coking Coal Ltd. Vs Their Workmen being represented by the Joint General Secretary, Janta Mazdoor Sangh
Jharkhand High Court · (2008) 4 JCR 224
Constitution of India, 1950 — Article 12Industrial Disputes Act, 1947 — Section 17B
High Courts31 Jul 2008Dismissed
Aslok Yadav and Hafiz Razak Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 07 JH CK 0036
High Courts30 Jul 2008Allowed
Md. Nijamuddin and Another Vs Rajeshwar Prasad and Others
Jharkhand High Court · (2006) ACJ 2478 : (2008) 4 JCR 186
High Courts30 Jul 2008Dismissed
Ainul Hassan Khan Vs State of Bihar and Others
Jharkhand High Court · (2008) 07 JH CK 0161
High Courts30 Jul 2008Dismissed
Chando Mohali Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 4 JCR 132
Hindu Adoptions and Maintenance Act, 1956 — Section 16
High Courts30 Jul 2008Dismissed
Arun Kumar Kashyap Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 4 JCR 98
Constitution of India, 1950 — Article 14, 16, 21