High Courts25 Jul 2008
Satya Narayan Lakra Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 07 JH CK 0162
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 1,119 of 1,479
High Courts25 Jul 2008
Dr. Hemendra Kumar Sinha Vs State of Jharkhand
Jharkhand High Court · (2008) 4 JCR 27
Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471Prevention of Corruption Act, 1988 — Section 13
High Courts25 Jul 2008Dismissed
Ganesh Marandih Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 4 JCR 106
High Courts25 Jul 2008Dismissed
Gulab Chand Khemka Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 739
High Courts25 Jul 2008Dismissed
Gangia Orain Vs Vice, Chancellor, Birsa Agriculture University and Others
Jharkhand High Court · (2008) 4 JCR 10
High Courts24 Jul 2008
Prawej Ansari Vs Hatim Ali Ansari and Others
Jharkhand High Court · (2008) 4 JCR 466
High Courts24 Jul 2008Dismissed
Tata Motors Ltd. Vs State of Jharkhand and Another
Jharkhand High Court · (2008) 4 JCR 31
High Courts24 Jul 2008Dismissed
Ms. Arati Ghose and Another Vs Banwari Lal Jalan and Others
Jharkhand High Court · (2008) 4 JCR 1
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1)(e), 14(8)
High Courts24 Jul 2008Dismissed
Sudhir Nayar Vs The State of Jharkhand and Shri K.P. Singh
Jharkhand High Court · (2008) 4 JCR 126
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138Prevention of Food Adulteration Act, 1954 — Section 14, 16, 17, 2, 20A
High Courts24 Jul 2008Allowed
Shiv Shankar Prasad Vs State of Jharkhand and Another
Jharkhand High Court · (2008) 07 JH CK 0109
High Courts24 Jul 2008
Ashok Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2008) 07 JH CK 0095
High Courts24 Jul 2008Allowed
Dr. Jai Kumar Singh Vs The State of Jharkhand and Another
Jharkhand High Court · (2008) 07 JH CK 0075
High Courts24 Jul 2008Allowed
Ram Suresh Singh Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2008) 4 JCR 57
High Courts24 Jul 2008Allowed
Hari Bansh Narayan Singh Vs The State of Jharkhand and Sheo Prasad Agrawal
Jharkhand High Court · (2008) 56 BLJR 2746
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 503, 506Press and Registration of Books Act, 1867 — Section 6, 7
High Courts24 Jul 2008Dismissed
Gouri Construction Vs The State of Jharkhand and Others
Jharkhand High Court · (2008) 07 JH CK 0014
High Courts24 Jul 2008Dismissed
T.V.A. Narayan Vs State of Jharkhand
Jharkhand High Court · (2008) 07 JH CK 0012
Criminal Procedure Code, 1973 (CrPC) — Section 239
High Courts23 Jul 2008
Ram Autar Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 4 JCR 108
Constitution of India, 1950 — Article 226
High Courts23 Jul 2008Dismissed
Bhagwan Das Gupta and Another Vs Krishna Mistry and Others
Jharkhand High Court · (2008) 4 JCR 85
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts23 Jul 2008Dismissed
Santlal Sah @ Shah Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 4 JCR 2
High Courts23 Jul 2008
Satya Prakash Choudhary Vs The State of Jharkhand and Others
Jharkhand High Court · (2008) 4 JCR 28
Bihar Non-Government Secondary Schools (Taking Over of Management and Control) Act, 1981 — Section 3(3)