COURT ARCHIVE

Jharkhand High Court judgments

29,568 judgments · page 1,116 of 1,479

High Courts06 Aug 2008Dismissed

Priyanka, Manish Kumar Sah and Dinesh Kr. Sah Vs The State of Jharkhand and Babita Shah

Jharkhand High Court · (2008) 4 JCR 296

Criminal Procedure Code, 1973 (CrPC) — Section 156, 161, 319, 482Dowry Prohibition Act, 1961 — Section 3, 4, 6Penal Code, 1860 (IPC) — Section 406, 498, 498A

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High Courts06 Aug 2008Allowed

Sapan Kumar Burman and Smt. Jharna Burman Vs Rajan Kumar Shrivastab and Another

Jharkhand High Court · (2008) 56 BLJR 2722 : (2008) 3 JCR 735 : (2009) 3 LLJ 669

Payment of Wages Act, 1936 — Section 1, 15, 17

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High Courts06 Aug 2008Dismissed

Workmen Umashankar Singh and Forty-four Ors. Vs Management of Indian Explosives Ltd.

Jharkhand High Court · (2008) 4 JCR 628

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High Courts05 Aug 2008Dismissed

Arjun Prasad Singh Vs State of Jharkhand and Another

Jharkhand High Court · (2008) 4 JCR 353

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 409, 420, 467, 468

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High Courts05 Aug 2008

Puran Giri @ Puran Mandal Vs State of Jharkhand

Jharkhand High Court · (2009) 57 BLJR 430

Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Evidence Act, 1872 — Section 24, 25, 26, 27, 3Penal Code, 1860 (IPC) — Section 395

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High Courts05 Aug 2008Dismissed

Ram Chandra Dubey and Others Vs State of Jharkhand and Another

Jharkhand High Court · (2009) 1 JCR 92

Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323

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High Courts05 Aug 2008Dismissed

Chunnilal Patel Vs Satyadeo Prasad Gupta and Others

Jharkhand High Court · (2008) 3 JCR 724

Constitution of India, 1950 — Article 227

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High Courts05 Aug 2008

Ram Kripal Mandal Vs State of Jharkhand and Another

Jharkhand High Court · (2008) 4 JCR 358

Bihar/Jharkhand Pension Rules, 1950 — Rule 43(b)

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High Courts05 Aug 2008Dismissed

State of Bihar Vs Krishandeo Rajak

Jharkhand High Court · (2008) 3 JCR 719

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High Courts05 Aug 2008

Amit Kumar Mukherjee and Sujit Kumar Nayak Vs The State of Jharkhand and Others

Jharkhand High Court · (2008) 08 JH CK 0096

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High Courts05 Aug 2008Dismissed

Bishwanath Ojha Vs The State of Jharkhand and Others

Jharkhand High Court · (2008) 08 JH CK 0080

Bihar Non-Government Secondary Schools (Taking Over of Management and Control) Act, 1981 — Section 9

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High Courts05 Aug 2008

Santosh Kumar Das Vs Bharat Coking Coal Limited and Others

Jharkhand High Court · (2008) 56 BLJR 2729 : (2008) 119 FLR 243 : (2008) 4 JCR 345

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High Courts05 Aug 2008Dismissed

Pandey Singh Vs Central Coalfields Ltd. and Others

Jharkhand High Court · (2008) 4 JCR 624

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High Courts05 Aug 2008Dismissed

Surendra Sharma alias Surendra Prasad Sharma Vs Stephen Marandi

Jharkhand High Court · (2008) 57 BLJR 117 : (2008) 4 JCR 260

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 14, 15, 16, 32, 341Official Languages Act, 1963 — Section 3, 5

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High Courts05 Aug 2008Dismissed