High Courts29 Jan 2010
Jai Bharat Construction Co., Bakhat Ram Mandhyan and Co. and Namrata Stone Works Vs Union of India (UOI) and Others
Jharkhand High Court · (2010) 4 JLJR 172
Minimum Wages Act, 1948 — Section 3, 4, 5
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 1,017 of 1,479
High Courts28 Jan 2010
Madhu Sudan Mittal Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2010) 01 JH CK 0172
High Courts28 Jan 2010
Mahabir Manjhi Vs The State of Jharkhand
Jharkhand High Court · (2010) 4 JLJR 191
Penal Code, 1860 (IPC) — Section 34, 354, 376
High Courts28 Jan 2010
Ganesh Singh Vs State of Jharkhand
Jharkhand High Court · (2010) 01 JH CK 0164
Arms Act, 1959 — Section 25, 27, 35Penal Code, 1860 (IPC) — Section 399, 402
High Courts28 Jan 2010
Jai Prakash Ram Vs The State of Jharkhand, The D.I.G. of Police, Palamau Range, The Superintendent of Police and The Superintendent of Police
Jharkhand High Court · (2010) 01 JH CK 0159
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 34
High Courts28 Jan 2010Allowed
Shanti Devi Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 01 JH CK 0093
High Courts28 Jan 2010Dismissed
Rabindra Chaurasia Vs The State of Jharkhand
Jharkhand High Court · (2010) 4 JLJR 279 : (2010) CriLJ 3349
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 307, 393, 397
High Courts28 Jan 2010Allowed
Surathi Bala Devi Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 01 JH CK 0071
High Courts28 Jan 2010Allowed
Lilmani Devi Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 01 JH CK 0070
High Courts28 Jan 2010Dismissed
Sheo Prasad Pathak Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 01 JH CK 0055
High Courts28 Jan 2010Dismissed
Mrs. Durgawati Kumari Vs State of Jharkhand and Others
Jharkhand High Court · (2010) 01 JH CK 0038
High Courts28 Jan 2010Dismissed
Dr. Jagannath Mishra Vs State of Jharkhand
Jharkhand High Court · (2010) 01 JH CK 0035
Constitution of India, 1950 — Article 20
High Courts28 Jan 2010Dismissed
Dr. Abhay Shankar Vs The State of Jharkhand, Jharkhand Public Service Commission and University Grants Commission
Jharkhand High Court · (2010) 01 JH CK 0029
Jharkhand State Universities Act, 2000 — Section 57(2)(b)
High Courts27 Jan 2010Allowed
Raghunath Jha, Secretary, Bhoodan Yagna Committee, Bangtu Marik and Laxman Mahto Vs The State of Bihar (now Jharkhand) and Others
Jharkhand High Court · (2010) 01 JH CK 0156
High Courts27 Jan 2010Dismissed
Sri Radhakant Jha Vs Bharat Coking Coal Limited and Others
Jharkhand High Court · (2010) 01 JH CK 0142
High Courts27 Jan 2010
Pranab Choudhary Vs Jharkhand State Electricity Board
Jharkhand High Court · (2010) 01 JH CK 0102
Electricity Act, 2003 — Section 42
High Courts27 Jan 2010Allowed
Majora Hembram Vs State of Jharkhand
Jharkhand High Court · (2010) 01 JH CK 0099
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 307, 34
High Courts27 Jan 2010Allowed
Anupam Sahakari Grih Nirman Samity Ltd. Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 01 JH CK 0098
High Courts27 Jan 2010Dismissed
Nitai Kumar Paul and Niyoti Paul Vs Tapas Haldar and National Insurance Company Ltd. National Insurance Company Ltd. Vs Nitai Kumar Paul, Niyoti Paul and Tapas Haldar
Jharkhand High Court · (2010) 01 JH CK 0077
High Courts27 Jan 2010Allowed
S.P. Singh and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 01 JH CK 0075
Constitution of India, 1950 — Article 14, 16