High Courts03 Feb 2010
Ravi Ranjan Kumar Vs The State of Jharkhand, The Secretary, Forest and Environment Department and The Authorised Officer-cum-Forest Divisional Officer, Hazaribagh West Division
Jharkhand High Court · (2010) 4 JLJR 67
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 1,015 of 1,479
High Courts03 Feb 2010Allowed
Laxman Gope @ Yadav Vs The State of Jharkhand
Jharkhand High Court · (2011) 2 Crimes 448 : (2011) 1 JLJR 65
Penal Code, 1860 (IPC) — Section 302, 34
High Courts02 Feb 2010
Shib Charan Alda Vs The State of Bihar (now Jharkhand)
Jharkhand High Court · (2010) 02 JH CK 0131
Penal Code, 1860 (IPC) — Section 302, 304
High Courts02 Feb 2010Dismissed
Golra Enterprises Private Limited, Bistupur Fruit Market Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 02 JH CK 0098
High Courts02 Feb 2010
Parmeshwar Dayal Vs The State of Bihar (Now Jharkhand)
Jharkhand High Court · (2010) 02 JH CK 0079
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Prevention of Corruption Act, 1988 — Section 13, 7
High Courts02 Feb 2010Dismissed
Anant Narayan Verma, Anup Kumar Verma and Anant Kumar Verma Vs The State of Jharkhand
Jharkhand High Court · (2011) 6 RCR(Criminal) 990
Criminal Procedure Code, 1973 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 120B, 379, 411
High Courts02 Feb 2010
Upendra Kumar Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 02 JH CK 0011
High Courts02 Feb 2010Dismissed
Maldeo Singh and Others Vs The State of Jharkhand
Jharkhand High Court · (2011) 1 JLJR 59
Penal Code, 1860 (IPC) — Section 364
High Courts01 Feb 2010Dismissed
Mukdeo @ Mukhdeo Naik Vs The State of Bihar (now Jharkhand)
Jharkhand High Court · (2011) 5 RCR(Criminal) 809
Penal Code, 1860 (IPC) — Section 341, 342, 376
High Courts01 Feb 2010
Mahanand Jha and Others Vs The State of Jharkhand and Smt. Vinita Jha
Jharkhand High Court · (2010) 02 JH CK 0106
Criminal Procedure Code, 1973 (CrPC) — Section 239Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 379, 498A
High Courts01 Feb 2010
Lal Mohan Ghosh Vs The State of Jharkhand, Dy. Commissioner and Civil Surgeon-cum-Chief Medical Officer
Jharkhand High Court · (2010) 02 JH CK 0097
High Courts01 Feb 2010Dismissed
Pravin Kumar Sinha Vs Jharkhand Vidhan Sabha, The Hon'ble Speaker, Jharkhand Vidhan Sabha, The Secretary, Jharkhand Vidhan Sabha and The Central Bureau of Investigation
Jharkhand High Court · (2010) 02 JH CK 0084
Constitution of India, 1950 — Article 226
High Courts01 Feb 2010Allowed
Anita Devi Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 02 JH CK 0083
High Courts01 Feb 2010Allowed
Girinath Singh and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2010) CriLJ 4006
Penal Code, 1860 (IPC) — Section 147, 149, 307, 323, 341Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3, 4
High Courts01 Feb 2010
Narayan Mandal, Chando Mandal and Rewat Mandal Vs The State of Jharkhand
Jharkhand High Court · (2011) 2 Crimes 100 : (2011) 1 JLJR 55
Criminal Procedure Code, 1973 (CrPC) — Section 157Penal Code, 1860 (IPC) — Section 323, 34, 341, 376
High Courts01 Feb 2010Allowed
Dhaneshwar Paswan Vs State of Jharkhand and Others
Jharkhand High Court · (2010) 02 JH CK 0054
Constitution of India, 1950 — Article 16
High Courts01 Feb 2010Allowed
Md. Anwar Vs The State of Bihar (Now Jharkhand)
Jharkhand High Court · (2010) 02 JH CK 0037
Penal Code, 1860 (IPC) — Section 302, 307, 394
High Courts01 Feb 2010Dismissed
Rewa Verma Vs The Accountant General and Others
Jharkhand High Court · (2010) 02 JH CK 0022
High Courts01 Feb 2010Dismissed
Vijay Bhushan Kumar Vs The State of Jharkhand
Jharkhand High Court · (2010) 02 JH CK 0020
Criminal Procedure Code, 1973 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 34, 379, 406, 409, 420
High Courts01 Feb 2010
Kundan Mahtha @ Kunda Mahtha @ Kundan Pasi Vs Shiv Shankar Pasi and Others
Jharkhand High Court · (2010) 02 JH CK 0008
Civil Procedure Code, 1908 (CPC) — Section 151