COURT ARCHIVE

Jharkhand High Court judgments

29,568 judgments · page 1,013 of 1,479

High Courts16 Feb 2010Allowed

Smt. Sushila Sinha Vs Ramashish Choudhary and Others

Jharkhand High Court · (2010) CriLJ 3365

Constitution of India, 1950 — Article 215Criminal Procedure Code, 1973 (CrPC) — Section 202, 245, 313, 317, 362Penal Code, 1860 (IPC) — Section 147, 323, 379, 452

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High Courts15 Feb 2010Dismissed

Prem Prakash Singh Vs State of Jharkhand, The Director, Agriculture and Sri Sukhdeo Hembrom

Jharkhand High Court · (2010) 02 JH CK 0135

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High Courts15 Feb 2010Dismissed

Ayodhya Prasad Vishwakarma Vs The State of Jharkhand

Jharkhand High Court · (2010) 02 JH CK 0117

Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 304A, 314

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High Courts15 Feb 2010Dismissed

Krishna Kumar Munda Vs The State of Jharkhand and Others

Jharkhand High Court · (2010) 126 FLR 85

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High Courts15 Feb 2010Allowed

Rabindra Agarwal Vs State of Jharkhand and Another

Jharkhand High Court · (2010) 02 JH CK 0036

Criminal Procedure Code, 1973 (CrPC) — Section 4Factories Act, 1948 — Section 92Penal Code, 1860 (IPC) — Section 287, 304A, 337, 338

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High Courts15 Feb 2010Dismissed

Md. Hafiz Razak Vs State of Jharkhand and Others

Jharkhand High Court · (2010) 02 JH CK 0012

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High Courts11 Feb 2010

Shriman Narayan Singh Vs The State of Jharkhand, The Director General of Police, The Deputy Inspector General of Police and The Superintendent of Police

Jharkhand High Court · (2010) 58 BLJR 306

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High Courts11 Feb 2010Dismissed

Gora Sah, Nitai Sah and Nimay Sah Vs The State of Jharkhand

Jharkhand High Court · (2010) 02 JH CK 0061

Penal Code, 1860 (IPC) — Section 109, 304B, 34, 498A

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High Courts11 Feb 2010Dismissed

Jiwan Kumar Patralekh Vs The State of Jharkhand, Registrar Cooperative Societies, Sub-Divisional Officer and Ravindra Kumar Sharma

Jharkhand High Court · (2010) 02 JH CK 0055

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High Courts11 Feb 2010

Bipendra Prasad Lal Vs Bharat Coking Coal Limited and Others

Jharkhand High Court · (2010) 02 JH CK 0053

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High Courts11 Feb 2010

Anup Kumar Singh and Others Vs The State of Jharkhand

Jharkhand High Court · (2010) 02 JH CK 0051

Penal Code, 1860 (IPC) — Section 129, 147, 148, 149, 307

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High Courts11 Feb 2010Allowed

G. Thangaraj Vs Union of India (UOI) and Chairman-cum-Managing Director, Hindustan Copper Ltd.

Jharkhand High Court · (2010) 02 JH CK 0049

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High Courts11 Feb 2010

The State of Jharkhand and Others Vs Dr. Subhash Kumar and Another

Jharkhand High Court · (2010) 02 JH CK 0024

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High Courts11 Feb 2010

Md. Salim @ Sallu, Md. Rashid Khan, Shairuh Nisha and Md. Alam Vs The State of Jharkhand

Jharkhand High Court · (2010) 02 JH CK 0017

Criminal Procedure Code, 1973 (CrPC) — Section 156Penal Code, 1860 (IPC) — Section 201, 304B, 498A

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High Courts10 Feb 2010Dismissed

Anup Kedia Vs State of Jharkhand and Another

Jharkhand High Court · (2010) 02 JH CK 0133

Air (Prevention and Control of Pollution) Act, 1981 — Section 37, 38, 39, 40Criminal Procedure Code, 1973 (CrPC) — Section 482Mines and Minerals (Development and Regulation) Act, 1957 — Section 21, 4

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High Courts10 Feb 2010Dismissed