COURT ARCHIVE

Jharkhand High Court judgments

29,568 judgments · page 1,011 of 1,479

High Courts23 Feb 2010

Md. Mazid @ Abdul Majid Qurashi and Others Vs The State of Jharkhand, The Deputy Commissioner and The Khasmahal Officer

Jharkhand High Court · (2010) 02 JH CK 0066

Bihar Tenants Holdings (Maintenance of Records) Act, 1973 — Section 16

High Courts23 Feb 2010Dismissed

Ajay Kumar Singh Vs The State of Jharkhand

Jharkhand High Court · (2010) 02 JH CK 0057

Criminal Procedure Code, 1973 (CrPC) — Section 173, 227Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 22

High Courts23 Feb 2010

Santosh Kumar Sinha Vs The State of Jharkhand and Others

Jharkhand High Court · (2016) 3 FFLT 267

High Courts22 Feb 2010

Sister Shashi Vs The State of Jharkhand and Others

Jharkhand High Court · (2010) 02 JH CK 0138

Bihar Pension Rules, 1950 — Rule 101(a), 101(b)

High Courts22 Feb 2010Dismissed

Hari Mahto Vs The State of Jharkhand

Jharkhand High Court · (2010) 02 JH CK 0121

Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 7APenal Code, 1860 (IPC) — Section 201, 304B, 34

High Courts22 Feb 2010Allowed

Md. Farooq @ Raju and Bibi Hazra Vs The State of Bihar

Jharkhand High Court · (2010) 02 JH CK 0108

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 302, 498A

High Courts22 Feb 2010

Balmati Devi and Sohrai Munda Vs The State of Jharkhand and Others

Jharkhand High Court · (2010) 02 JH CK 0090

High Courts22 Feb 2010

Sohgi Kumari Vs State of Jharkhand and Mantu Yadav

Jharkhand High Court · (2010) 02 JH CK 0046

Criminal Procedure Code, 1973 (CrPC) — Section 156Penal Code, 1860 (IPC) — Section 376, 504, 506

High Courts22 Feb 2010

Most. Ratni Devi and Pradeep Rai Vs The State of Jharkhand and Others

Jharkhand High Court · (2010) 02 JH CK 0033

High Courts19 Feb 2010

Ajit Kumar Jha Vs Md. Raju and Another

Jharkhand High Court · (2010) ACJ 1520 : (2011) 2 TAC 446

Motor Vehicles Act, 1988 — Section 2(21), 2(47), 3

High Courts19 Feb 2010

Panna Lal Prasad and Others Vs The State of Jharkhand, Secretary, Forest and Environment, Secretary (Finance), State of Jharkhand and Conservator of Forest, State Trading Division

Jharkhand High Court · (2010) 02 JH CK 0129

Constitution of India, 1950 — Article 14

High Courts19 Feb 2010

Sudha Jha Vs The State of Jharkhand and Lal Kishore Jha

Jharkhand High Court · (2010) 02 JH CK 0124

Criminal Procedure Code, 1973 (CrPC) — Section 156, 311, 313Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 341, 494, 495, 498A

High Courts19 Feb 2010

Subhendu Roy Vs The State of Jharkhand and Others

Jharkhand High Court · (2010) 02 JH CK 0096

Land Acquisition Act, 1894 — Section 11A, 4

High Courts19 Feb 2010

Rama Shankar Dubey and Others Vs The State of Jharkhand and Others

Jharkhand High Court · (2010) 02 JH CK 0059

High Courts19 Feb 2010

Shre Karmali Vs Central Coal Fields Ltd. and Others

Jharkhand High Court · (2010) 125 FLR 1043

Payment of Gratuity Act, 1972 — Section 7

High Courts19 Feb 2010Dismissed

Bijay Kant Jha and Mahendra Pandey Vs The State of Jharkhand and Others

Jharkhand High Court · (2010) 02 JH CK 0010

High Courts19 Feb 2010Allowed

Yubraj Tiwary Vs The State of Jharkhand and Others

Jharkhand High Court · (2010) 02 JH CK 0003

Bihar Land Reforms Act, 1950 — Section 4, 4(h), 5, 6

High Courts18 Feb 2010Dismissed

Gobind Sao and Others Vs The State of Jharkhand

Jharkhand High Court · (2010) 02 JH CK 0118

Penal Code, 1860 (IPC) — Section 147, 307, 323, 325, 448Probation of Offenders Act, 1958 — Section 3, 4

High Courts18 Feb 2010Allowed

Naina Mochi @ Naina Das @ Naveen Rabidas @ Nayan Rabidas Vs The State of Jharkhand

Jharkhand High Court · (2010) 02 JH CK 0114

Penal Code, 1860 (IPC) — Section 323, 341, 342, 354, 376

High Courts18 Feb 2010Allowed

Subhash Rawani and Kanhai Rawani Vs The State of Jharkhand

Jharkhand High Court · (2010) CriLJ 4207 : (2011) 1 DMC 271

Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 302, 304B, 498A