High Courts10 Mar 2010
Arjun Yadav Vs The State of Jharkhand
Jharkhand High Court · (2010) 03 JH CK 0002
Penal Code, 1860 (IPC) — Section 376
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 1,009 of 1,479
High Courts09 Mar 2010Dismissed
Shailendra Kumar Jha Vs The Regional Director, D.A.V. Public School and The Principal, Parmar Vidyawati Surjeet Singh D.A.V. Public School
Jharkhand High Court · (2010) 03 JH CK 0086
Penal Code, 1860 (IPC) — Section 379, 408, 468, 477A
High Courts09 Mar 2010Dismissed
Employers in relation to the management of 2/21 Pits, Murlidih Colliery, BCCL Vs Their Workmen being represented by the Zonal Secretary
Jharkhand High Court · (2010) 58 BLJR 497
Constitution of India, 1950 — Article 227
High Courts09 Mar 2010Dismissed
Hemlal Murmu Vs The State of Jharkhand
Jharkhand High Court · (2010) 03 JH CK 0037
Penal Code, 1860 (IPC) — Section 376
High Courts08 Mar 2010
Pashupati Nath Pandey Vs The Union of India (UOI) and Others
Jharkhand High Court · (2010) 03 JH CK 0089
High Courts08 Mar 2010Dismissed
Kameshwar Singh Vs Central Coalfields Limited and Others
Jharkhand High Court · (2010) 03 JH CK 0040
Constitution of India, 1950 — Article 226
High Courts08 Mar 2010Dismissed
Mangar Mahto, Nand Lal Mahto and Hemiya Devi Vs The State of Bihar (Now Jharkhand)
Jharkhand High Court · (2010) 03 JH CK 0015
Penal Code, 1860 (IPC) — Section 304B, 34, 498A
High Courts26 Feb 2010
Ramjiwan Himatsingka Vs The State of Bihar and Others
Jharkhand High Court · (2010) 02 JH CK 0127
Constitution of India, 1950 — Article 226, 227
High Courts26 Feb 2010Dismissed
Bhakta Rajendra Malakar Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 02 JH CK 0109
High Courts26 Feb 2010Allowed
Kamal Kant Sahay and Others Vs The State of Jharkhand, The Secretary, Road Construction Department, Government of Jharkhand, The Divisional Commissioner, South Chhotanagpur Division and The Superintending Engineer, Road Construction Department
Jharkhand High Court · (2010) 02 JH CK 0074
High Courts26 Feb 2010Allowed
Bihari Mahta Vs Dhani Devi and Others
Jharkhand High Court · (2010) 02 JH CK 0041
Constitution of India, 1950 — Article 227
High Courts25 Feb 2010Disposed Off
Tata Steel Limited Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 02 JH CK 0136
Bihar Electricity Duty Act, 1948 — Section 9A(4)
High Courts25 Feb 2010
Yoga Lal Mishra Vs State of Jharkhand
Jharkhand High Court · (2010) 02 JH CK 0128
High Courts25 Feb 2010Allowed
Kamlakasi Jha and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 02 JH CK 0126
Chotanagpur Tenancy Act, 1908 — Section 71A
High Courts25 Feb 2010Dismissed
Sudhir Pandit, Employers in relation to the Management of the Senior Superintendent, G.P.O. Vs Employees in relation to the Management and Sudhir Pandit
Jharkhand High Court · (2010) 02 JH CK 0125
Industrial Disputes Act, 1947 — Section 10, 25F
High Courts25 Feb 2010Dismissed
Arjun Kumar Singh Vs Union of India (UOI) and Others
Jharkhand High Court · (2010) 126 FLR 536
High Courts25 Feb 2010
Sri Kamleshwar Pandey and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 1 LLJ 607
Constitution of India, 1950 — Article 136
High Courts25 Feb 2010Dismissed
Employers in relation to the Management of Sudamdih Area of Bharat Coking Coal Limited Vs Their workmen being represented by the Secretary, Bihar Colliery Kamgar Union
Jharkhand High Court · (2010) 02 JH CK 0073
Industrial Disputes Act, 1947 — Section 25F
High Courts25 Feb 2010Dismissed
Damodar Valley Corporation Vs The State of Jharkhand
Jharkhand High Court · (2010) 126 FLR 312 : (2010) 4 LLJ 664
Contract Labour (Regulation and Abolition) Act, 1970 — Section 10
High Courts25 Feb 2010
Devendra Thakur Vs The State of Jharkhand, The Director General of Police, The Additional Director General of Police, CID and The Deputy Inspector General of Police, CID
Jharkhand High Court · (2010) 02 JH CK 0031