High Courts12 Mar 2010
Dr. Sachida Nand Verma Vs State of Jharkhand
Jharkhand High Court · (2010) 03 JH CK 0032
Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 1,008 of 1,479
High Courts12 Mar 2010Allowed
Dinesh Kumar Verma Vs The State of Bihar now Jharkhand
Jharkhand High Court · (2010) 4 JLJR 398
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts11 Mar 2010
Ram Ayodhya Singh Vs Managing Director-cum-Chairman, Steel Authority of India Ltd., Managing Director, Bokaro Steel City and General Manager (Town Services), Personnel Department, Bokaro Steel Plant
Jharkhand High Court · (2010) 03 JH CK 0068
High Courts11 Mar 2010Allowed
Baghambar Mahto and Others Vs The State of Jharkhand
Jharkhand High Court · (2010) CriLJ 4312
Penal Code, 1860 (IPC) — Section 147, 148, 149, 188, 307
High Courts11 Mar 2010Allowed
Chhotan Mahto and Others Vs The State of Jharkhand
Jharkhand High Court · (2011) 1 DMC 304
Penal Code, 1860 (IPC) — Section 201, 302, 304B, 34, 498A
High Courts11 Mar 2010
Devendra Kumar Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 03 JH CK 0018
Penal Code, 1860 (IPC) — Section 302
High Courts11 Mar 2010Dismissed
Rebalal Churasama Vs Shankarlal Narsaria and Gobindlal Narsaria
Jharkhand High Court · (2010) 03 JH CK 0017
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 15
High Courts11 Mar 2010
Sagu Mahato, Fagu Mahato, Fichi Mahato and Mohan Mahato Vs The State of Jharkhand
Jharkhand High Court · (2010) 03 JH CK 0012
Penal Code, 1860 (IPC) — Section 307, 323, 324, 326, 34
High Courts11 Mar 2010Allowed
Jhirga Munda Vs The State of Bihar
Jharkhand High Court · (2011) 1 JLJR 350
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts10 Mar 2010Dismissed
Liyakat Miyan, Khalil Miyan, Alizan Bibi and Gopal Miyan Vs The State of Jharkhand
Jharkhand High Court · (2010) CriLJ 4008 : (2010) 2 DMC 866
Penal Code, 1860 (IPC) — Section 302, 304B, 34, 498A
High Courts10 Mar 2010
Abdul Rauf Vs Allauddin
Jharkhand High Court · (2010) 03 JH CK 0096
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1)(C), 14
High Courts10 Mar 2010Dismissed
Kali Charan Mahto Vs The State of Jharkhand
Jharkhand High Court · (2010) 03 JH CK 0095
Penal Code, 1860 (IPC) — Section 376, 420
High Courts10 Mar 2010Dismissed
Ram Bahadur Singh Vs The State of Jharkhand
Jharkhand High Court · (2010) 03 JH CK 0094
Prevention of Corruption Act, 1988 — Section 13, 20, 7
High Courts10 Mar 2010Dismissed
Sahajanand Engineering Works Private Limted Vs State of Jharkhand, Deputy Commissioner, Officer-in-charge, General Section and D.P.R.O.
Jharkhand High Court · (2010) 03 JH CK 0067
Urban Land (Ceiling and Regulation) Act, 1976 — Section 10, 11, 12, 13, 20
High Courts10 Mar 2010Dismissed
Professional Assistant for Development Action (PRADAN) Vs The Jharkhand State Information Commission and Others
Jharkhand High Court · AIR 2010 Jhar 147
Right to Information Act, 2005 — Section 2
High Courts10 Mar 2010Dismissed
Umesh Prasad and Amit Kumar Vs Union of India (UOI) and Others
Jharkhand High Court · (2010) 03 JH CK 0046
Bihar Reorganisation Act, 2000 — Section 75, 76
High Courts10 Mar 2010Dismissed
Kishnadeo Prasad, Shaila Devi and Manoj Sinha Vs The State of Jharkhand
Jharkhand High Court · (2010) 03 JH CK 0033
Arms Act, 1959 — Section 25, 26, 27Penal Code, 1860 (IPC) — Section 212, 302, 306, 307, 34
High Courts10 Mar 2010
Allauddin Ahmad Vs The State of Jharkhand
Jharkhand High Court · (2010) 03 JH CK 0025
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 17, 18, 20, 21, 22
High Courts10 Mar 2010Allowed
Arjun Prasad Vishwakarma Vs The State of Jharkhand
Jharkhand High Court · (2010) 2 DMC 255
Penal Code, 1860 (IPC) — Section 302, 304B, 498A
High Courts10 Mar 2010
Bacha Lal Bhagat Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 03 JH CK 0016