High Courts22 Mar 2010Dismissed
G.R. Rice and Dal Mill Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2010) 4 JLJR(Jhar) 382
Electricity Act, 2003 — Section 126, 127, 135, 56
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 1,006 of 1,479
High Courts19 Mar 2010Allowed
Gulab Khan Vs Nairun Nisha
Jharkhand High Court · (2010) 4 JLJR 138 : (2011) 2 DMC 454
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts19 Mar 2010
Narendra Narayan Ray and Krishna Deo Sinha Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 03 JH CK 0092
High Courts19 Mar 2010
Pradumn Tiwari Vs The State of Jharkhand, The Director General of Police, The Deputy Inspector General of Police and The Superintendent of Police
Jharkhand High Court · (2010) 03 JH CK 0070
High Courts19 Mar 2010
Rajendra Prasad and Others Vs The State of Jharkhand, Director General-cum-Inspector General of Police, Deputy Inspector General of Police (Wireless) and Assistant Inspector General of Police (Inspection)
Jharkhand High Court · (2010) 03 JH CK 0069
High Courts19 Mar 2010Dismissed
The Management of Steel Authority of India Ltd. Vs The State of Jharkhand and Jatadhari Mishra
Jharkhand High Court · (2010) 126 FLR 867
Constitution of India, 1950 — Article 226
High Courts19 Mar 2010Dismissed
Nagendra Nath Maity, Jawahar Lal Tawaria and Sharad Chandra Nayak @ Sharad Nayak Vs The State of Jharkhand and Sanjay Kumar Sharma
Jharkhand High Court · (2010) 03 JH CK 0062
Penal Code, 1860 (IPC) — Section 379
High Courts19 Mar 2010Dismissed
The State of Jharkhand Vs Biraj Mahto and Others
Jharkhand High Court · (2010) 03 JH CK 0055
High Courts19 Mar 2010Allowed
Kishori Mohan Sinha Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 03 JH CK 0041
High Courts19 Mar 2010
Rajesh Kumar Vs The Steel Authority of India Limited, The Chairman, Steel Authority of India Ltd., The Managing Director, Bokaro Steel Plant and Mr. Ajay Kumar Gupta, D.G.M. (EMD) and I.A. Bokaro Steel Plant
Jharkhand High Court · (2010) 03 JH CK 0023
High Courts19 Mar 2010Dismissed
Shri Krishna Laxmi Steel Udyog Pvt. Ltd. Vs Union of India (UOI) and Others
Jharkhand High Court · (2010) 03 JH CK 0019
Central Excises and Salt Act, 1944 — Section 11, 35
High Courts19 Mar 2010Allowed
Ela Tigga, Pramilla Tigga and Urgila Tigga Vs The State of Jharkhand and Violet Regina Tigga
Jharkhand High Court · (2010) 03 JH CK 0013
Criminal Procedure Code, 1973 (CrPC) — Section 202, 203, 245Penal Code, 1860 (IPC) — Section 323, 34, 406, 419, 467Succession Act, 1925 — Section 384
High Courts19 Mar 2010Allowed
Smt. Sunita Devi Vs Dinbandhu Shah, Mithilesh Kumar Patro, Suchitra Patro and Minakshi Patro
Jharkhand High Court · AIR 2010 Jhar 151 : (2011) 1 CivCC 143 : (2010) 4 RCR(Civil) 506
Specific Relief Act, 1963 — Section 22Transfer of Property Act, 1882 — Section 22, 55
High Courts19 Mar 2010
United India Insurance Co. Ltd. Vs The State of Jharkhand and Shri Raj Kumar Kundu
Jharkhand High Court · (2010) 03 JH CK 0003
Criminal Procedure Code, 1973 (CrPC) — Section 197, 245, 305Penal Code, 1860 (IPC) — Section 120B, 406, 417, 420
High Courts17 Mar 2010
Bhubaneshwar Mallick Vs Employer in relation to the Management of Central Coal Fields Limited and The Presiding Officer, Central Government Industrial Tribunal (No. 2)
Jharkhand High Court · (2010) 03 JH CK 0059
High Courts17 Mar 2010
Rishi Kumar Ekka Vs New India Assurance Co. Ltd. and Others
Jharkhand High Court · (2011) 1 LLJ 653
High Courts17 Mar 2010
Ram Chandra Kunwar Vs State of Jharkhand and Others
Jharkhand High Court · (2010) 125 FLR 705
High Courts17 Mar 2010Dismissed
Bharat Refractories Ltd. Vs Basiruddin Ansari and Others
Jharkhand High Court · (2010) 03 JH CK 0004
High Courts16 Mar 2010Dismissed
Nabal Kishore Dubey & Ors Vs Pankaj Kumar Mandal & Anr
Jharkhand High Court · (2010) 4 JLJR(Jhar) 381
High Courts16 Mar 2010Allowed
Azad Ansari Vs The State of Jharkhand
Jharkhand High Court · (2010) 03 JH CK 0088
Penal Code, 1860 (IPC) — Section 307, 326, 341, 393, 394